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Page No.# 1/3 vs The Collector Cum Deputy Commissioner
2025 Latest Caselaw 7863 Gua

Citation : 2025 Latest Caselaw 7863 Gua
Judgement Date : 17 October, 2025

Gauhati High Court

Page No.# 1/3 vs The Collector Cum Deputy Commissioner on 17 October, 2025

                                                                        Page No.# 1/3

GAHC010001162016




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : LA.App./2/2019

            SRI ALOK BAGARIA ANR ANR
            S/O- LATE PRAHLADRAI BAGARIA, R/O- BEHEATING TEA ESTATE, P.S.
            BARBARUAH, P.O. AND DIST.- DIBRUGARH, ASSAM.

            2: SRI RANJIT BAGARIA
             S/O- LATE PRAHLADRAI BAGARIA
             R/O- BEHEATING TEA ESTATE
             P.S. BARBARUAH
             P.O. AND DIST.- DIBRUGARH
            ASSAM

            VERSUS

            THE COLLECTOR CUM DEPUTY COMMISSIONER, DIBRUGARH
            DIST.- DIBRUGARH, ASSAM, PIN- 781006.

            2:THE BRAHMAPUTRA CRAKER AND POLYMER LIMITED
             LEPETKATA
             DIST.- DIBRUGARH
            ASSAM
             REP. BY ITS MANAGING DIRECTOR
             PIN- 781006.

            3:THE STATE OF ASSAM
             REP. BY ITS CHIEF SECRETARY TO THE GOVT. OF ASSAM
             DISPUR
             GUWAHATI- 781006

Advocate for the Petitioner   : MR. A M BORA, MR A D CHOUDHURY,MR. S DEKA,MR. P
DUTTA

Advocate for the Respondent : GA, ASSAM, MR. A BHATTACHARJEE,MR. M NATH
                                                      Page No.# 2/3




Linked Case : LA.App./3/2019

SRI ALOK BAGARIA AND ANR
S/O- LATE PRAHLADRAI BAGARIA
R/O- BEHEATING TEA ESTATE
P.S. BARBARUAH
P.O. AND DIST.- DIBRUGARH
ASSAM.

2: SRI RANJIT BAGARIA
S/O- LATE PRAHLADRAI BAGARIA
 R/O- BEHEATING TEA ESTATE
 P.S. BARBARUAH
 P.O. AND DIST.- DIBRUGARH
ASSAM.
VERSUS

THE COLLECTOR CUM DEPUTY COMMISSIONER
DIBRUGARH AND 2 ORS.
DIST.- DIBRUGARH
ASSAM
PIN- 781006.

2:THE BRAHMAPUTRA CRAKER AND POLYMER LIMITED
 LEPETKATA
DIST.- DIBRUGARH
ASSAM
 REP. BY ITS MANAGING DIRECTOR
 PIN- 781006.

3:THE STATE OF ASSAM
REP. BY ITS CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006.
------------
Advocate for : MR.A M BORA
Advocate for : GA
ASSAM appearing for THE COLLECTOR CUM DEPUTY COMMISSIONER
DIBRUGARH AND 2 ORS.
                                                                             Page No.# 3/3

                                 BEFORE
               HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                       ORDER

Date : 17.10.2025

1. Heard Mr. D. Das, learned senior counsel assisted by Mr. S. Deka, learned counsel for the appellants. Also heard Mr. D. Mazumder, learned Additional Advocate General, Assam assisted by Ms. D. D. Barman, learned Senior Government Advocate for the State respondents as well as Mr. M. Nath, learned senior counsel assisted by Mr. A. Bhattacharjee, learned counsel for the respondent No. 2.

2. List this matter for delivery of Judgment on 24 th of October, 2025.

JUDGE

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