Pabitra Kalita vs The State Of Assam
2025 Latest Caselaw 7854 Gua

Gauhati High Court

Pabitra Kalita vs The State Of Assam on 16 October, 2025

Author: M. Zothankhuma

Bench: Michael Zothankhuma

                                                                       Page No.# 1/2

GAHC010077642020




                                                                undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : CRL.A(J)/23/2020

            PABITRA KALITA
            DIBRUGARH, ASSAM.



            VERSUS

            THE STATE OF ASSAM
            REP. BY PP, ASSAM.



Advocate for the Petitioner   : MR. P MAHANTA, AMICUS CURIAE,

Advocate for the Respondent : PP, ASSAM,




                                  BEFORE
                HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                  HONOURABLE MRS. JUSTICE MITALI THAKURIA

                                           ORDER

16.10.2025 (M. Zothankhuma, J)

Heard Mr. P. Mahanta, learned Amicus Curiae for the appellant. Also heard Ms. B. Bhuyan, learned Sr. Counsel and Addl. P.P., Assam assisted by Ms. R. Das, appearing for the State.

Page No.# 2/2

Hearing concluded.

Judgment reserved.

JUDGE JUDGE

Comparing Assistant