P. Nyambemo Jami vs Life Insurance Corporation Of India And ...
2025 Latest Caselaw 7792 Gua

Gauhati High Court

P. Nyambemo Jami vs Life Insurance Corporation Of India And ... on 14 October, 2025

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GAHC010144792022




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                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : Review.Pet./246/2025

         P. NYAMBEMO JAMI
         RESIDENT OF HOUSE NO.273, UNITED COLONY, WARD NO.20, HALF
         NAGARJAN, DISTRICT-DIMAPUR, NAGALAND-797112.



         VERSUS

         LIFE INSURANCE CORPORATION OF INDIA AND 4 ORS.
         REPRESENTED BY ITS CHAIRMAN, HAVING ITS CENTRAL OFFICE AT
         YOGAKSHEMA, JEEVAN BIMA MARG, P.B NO-19953, MUMBARI-400021.

         2:THE ZONAL MANAGER
          LIFE INSURANCE CORPORATION OF INDIA
          4 CR AVENUE
          HINDUSTAN BUILDING
          KOLKATA- 700072.

         3:THE SENIOR DIVISION MANAGER (DISCIPLINARY AUTHORITY)
          LIFE INSURANCE CORPORATION OF INDIA
          JORHAT DIVISIONAL OFFICE
          RAJABARI
          JORHAT- 785014.

         4:M. K. GOGOI
          ENQUIRY OFFICER
         ADMINISTRATIVE OFFICER (LAND HPF) SR. NO. 330384
          LIFE INSURANCE CORPORATION OF INDIA
          DIVISIONAL OFFICE
          RAJABARI
          JORHAT
          PIN- 785014.

         5:PRODIP BORAH
                                                                          Page No.# 2/2

            PRESENTING OFFICER
            ADMINISTRATIVE OFFICER (NB)
            SR. NO. 338246
            LIFE INSURANCE CORPORATION OF INDIA
            JORHAT DIVISIONAL OFFICE
            RAJABARI
            JORHAT- 78501

For petitioner/appellant(s) :       Mr. S. K. Srivastava, Advocate
                                    Mr. N. Z. Lotha, Advocate

For respondent(s)               :   Mr. S. Dutta, Sr. Advocate

- BEFORE -

HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY 14.10.2025 (Ashutosh Kumar, CJ)

We have heard Mr. S. K. Srivastava, learned senior Advocate, assisted by Mr. N. Z. Lotha, learned Advocate for the review petitioner and Mr. S. Dutta, learned senior Advocate for the respondent/LIC.

Post the matter for judgment on 24.11.2025.

                                             JUDGE                   CHIEF JUSTICE



Comparing Assistant