Sanjib Hazarika vs Mitali Hazarika
2025 Latest Caselaw 8625 Gua

Gauhati High Court

Sanjib Hazarika vs Mitali Hazarika on 17 November, 2025

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GAHC010189812024




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : CRP(IO)/362/2024

            SANJIB HAZARIKA
            S/O- LATE HIRANYA HAZARIKA,
            R/O- VILLAGE- NIZ JAGIAL, MOUZA- JAGIAL,
            P.O.- BALIGAON, PIN- 782144, P.S. RAHA,
            DIST- NAGAON (ASSAM).



            VERSUS

            MITALI HAZARIKA
            WO- SRI SANJIB HAZARIKA,
            D/O- LATE KUSHEWAR NEOG,
            R/O- NAREMPATHAR, BORHAT,
            P.S.- BARHAT, MOUZA- BARUACHALI,
            DIST.- CHARAIDEO (ASSAM).
            PRESENTLY RESIDING AT-
            VILLAGE- CHOKORIGAON, MOUZA- NIZ SAHAR, P.S.- SADAR, DIST.-
            NAGAON (ASSAM).



Advocate for the Petitioner   : MR. R GOSWAMI, MS. U BHATTACHARYYA,MS S DAS,MS N
DEVI

Advocate for the Respondent : MR. S R BORUAH, MS. B DEKA
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                                 BEFORE
               HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                      ORDER

Date : 17.11.2025

1. Heard Mr. R. Goswami, the learned counsel for the petitioner.

Also heard Mr. S. R. Boruah, the learned counsel for the respondent.

2. Hearing concluded.

3. Judgment reserved.

JUDGE

Comparing Assistant