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New India Assurance Company Ltd vs Anita Pegu And 4 Ors A
2025 Latest Caselaw 8564 Gua

Citation : 2025 Latest Caselaw 8564 Gua
Judgement Date : 14 November, 2025

Gauhati High Court

New India Assurance Company Ltd vs Anita Pegu And 4 Ors A on 14 November, 2025

Author: Parthivjyoti Saikia
Bench: Parthivjyoti Saikia
                                                                 Page No.# 1/3

GAHC010110922024




                                                          undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                       Case No. : I.A.(Civil)/3042/2025


         NEW INDIA ASSURANCE COMPANY LTD
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT 87
         M.G. ROAD
         FORT
         MUMBAI AND ITS REGIONAL OFFICE AT STAR CITY COMPLEX
         5TH FLOOR
         LACHIT NAGAR NEAR HANUMAN MANDIR G.S. ROAD
         GUWAHATI- 781007.


          VERSUS

         ANITA PEGU AND 4 ORS A
         W/O LATE DHANUJ PEGU
         VILL.- JIADHAL BORMATHAURI
         P.O.- JIADHAL
         P.S.- DHEMAJI
         DIST.- DHEMAJI
         ASSAM
         PIN- 787057.

         2:CHENIDOI PEGU
         M/O LATE DHANUJ PEGU

         VILL.- JIADHAL BORMATHAURI
         P.O.- JIADHAL
         P.S.- DHEMAJI
         DIST.- DHEMAJI
         ASSAM
         PIN- 787057.

         3:SAURAV PEGU
         S/O LATE DHANUJ PEGU
                                                  Page No.# 2/3

VILL.- JIADHAL BORMATHAURI
 P.O.- JIADHAL
 P.S.- DHEMAJI
 DIST.- DHEMAJI
 ASSAM
 PIN- 787057.
(BEING MINOR
 REP. BY HIS GUARDIAN MOTHER I.E. RES. NO. 1).

4:PRIYANKA PEGU
D/O LATE DHANUJ PEGU

VILL.- JIADHAL BORMATHAURI
 P.O.- JIADHAL
 P.S.- DHEMAJI
 DIST.- DHEMAJI
 ASSAM
 PIN- 787057.
(BEING MINOR
 REP. BY HER GUARDIAN MOTHER I.E. RES. NO. 1).

5:GAURAV PEGU
S/O LATE DHANUJ PEGU

VILL.- JIADHAL BORMATHAURI
 P.O.- JIADHAL
 P.S.- DHEMAJI
 DIST.- DHEMAJI
 ASSAM
 PIN- 787057.
(BEING MINOR
 REP. BY HER GUARDIAN MOTHER I.E. RES. NO. 1).

6:RAJ KUMAR KATYAL
S/O LATE CHAND PRAKASH KATYAL

R/O SAPNA BHABAN COMPLEX
NEAR KALAPAHAR
DIST.- KAMRUP (M)
ASSAM
PIN- 781016.

7:JUMAR ALI
VILL.- SILAPATHAR

P.O. AND P.S.-- SILAPATHAR
 DIST.- DHEMAJI
ASSAM
                                                                          Page No.# 3/3

           PIN- 787059.
           ------------
           Advocate for : MR. R GOSWAMI
           Advocate for : appearing for ANITA PEGU AND 4 ORS A



                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                        ORDER

Date : 14.11.2025

1. Heard Mr. R. Goswami, learned counsel for the applicant.

2. Since the connected Appeal is admitted for hearing, the Judgment and Award dated 22.12.2023, passed by the learned Member, MACT, Lakhimpur in MAC(Death) Case No.09/2017 shall remain stayed till disposal of the connected Appeal subject to deposit of 50% of the awarded amount in the Registry of this Court within next 4 (four) weeks.

3. With the aforesaid direction, this I.A. stands disposed of.

JUDGE

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