Amit Kumar Mahaseth vs The State Of Assam And Anr
2025 Latest Caselaw 8344 Gua

Gauhati High Court

Amit Kumar Mahaseth vs The State Of Assam And Anr on 6 November, 2025

                                                                         Page No.# 1/2

GAHC010158262024




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Crl.Pet./942/2024

            AMIT KUMAR MAHASETH
            S/O SRI SHIVAJI MAHASETH
            R/O LACHIT NAGAR,
            HOUSE NO. 4/3,
            BYE LANE NO. 4, SOUTH SARANIA HILL
            P.O. ULUBARI
            P.S. PALTAN BAZAR,
            DIST. KAMRUP (M), ASSAM
            VERSUS
            THE STATE OF ASSAM AND ANR
            REP. BY THE PP, ASSAM
            2:SRI SHIVNATH SHAH
             S/O LT. SUKHDEO SHAH
            R/O TARUN NAGAR
             BYE LANE NO. 8
             GUWAHATI
             P.S. BHANGAGARH
            DIST. KAMRUP (M)
            ASSA

Advocate for the Petitioner   : MR. JYOTIRMOY ROY, MR. JAYANTA ROY,MR D DAS,MR. S
SARMA

Advocate for the Respondent : PP, ASSAM,

-BEFORE-

HON'BLE MR. JUSTICE ANJAN MONI KALITA 06.11.2025 Heard Mr. J. Roy, learned Senior counsel assisted by Mr. P. Sarma, Page No.# 2/2

learned counsel for the petitioner and Mr. P. Lahkar, learned Addl. PP for the State of Assam.

None appears on behalf of respondent No. 2 when the matter was called upon.

Hearing concluded.

Judgment reserved.

JUDGE

Comparing Assistant