Smt Babita Das vs Ratneswar Ray And 2 Ors
2025 Latest Caselaw 8255 Gua

Gauhati High Court

Smt Babita Das vs Ratneswar Ray And 2 Ors on 1 November, 2025

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                               Page No.# 1/4

GAHC010239112025




                                                        undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                I.A.(Civil)/3469/2025

         SMT BABITA DAS
         D/O- LATE SUBADH DAS
          W/O- DIPANKAR SARMA
          R/O- WARD NO-2
         ABHAYAPURI TOWN
         P.O AND P.S- ABHAYAPURI
          DIST- BONGAIGAON
         ASSAM
          PIN-783384


          VERSUS

         RATNESWAR RAY AND 2 ORS
         S/O- LATE BUDURAM RAY ALIAS BUDOR RAM RAY
         R/O- VILLAGE- BORIGAON
         P.O- AND P.S- ABHAYAPURI
         DIST- BONGAIGAON
         ASSAM
         PIN-783384


         2:DEBOJIT DAS
         S/O- LATE SUBUDH DAS
          R/O- WARD NO-2
         ABHAYAPURI TOWN
         P.O AND P.S- ABHAYAPURI
          DIST- BONGAIGAON
         ASSAM
          PIN-783384

         3:ALAKESH DAS
         S/O- LATE SUBUDH DAS
         R/O- WARD NO-2
                                                         Page No.# 2/4

ABHAYAPURI TOWN
P.O AND P.S- ABHAYAPURI
 DIST- BONGAIGAON
ASSAM
 PIN-783384

4:BARNALI DAS
W/O- GOPAL DAS
R/O- CHAPAR TOWN
NEAR P.S
P.O AND P.S- CHAPAR
DIST- DHUBRI
ASSAM
PIN-783301

5:BASANTA KUMAR RAY
S/O- LATE BUDURAM RAY ALIAS BUDOR RAM RAY
R/O- VILLAGE- BORIGAON
P.O- AND P.S- ABHAYAPURI
DIST- BONGAIGAON
ASSAM
PIN-783384
------------
Advocate for : MR B DEORI
Advocate for : appearing for RATNESWAR RAY AND 2 ORS

                      Linked Case No. : SAO/2/2025

BABITA DAS
D/O- LATE SUBADH DAS,
W/O- DIPANKAR SARMA,
R/O- WARD NO-2, ABHAYAPURI TOWN ,P.O AND P.S- ABHAYAPURI,
DIST- BONGAIGAON, ASSAM, PIN-783384



VERSUS

RATNESWAR RAY AND 4 ORS
S/O- LATE BUDURAM RAY ALIAS BUDOR RAM RAY, R/O- VILLAGE-
BORIGAON, P.O- AND P.S- ABHAYAPURI, DIST- BONGAIGAON, ASSAM,
PIN-783384,

2:DEBOJIT DAS
 S/O- LATE SUBUDH DAS
                                                               Page No.# 3/4

R/O- WARD NO-2
ABHAYAPURI TOWN
P.O AND P.S- ABHAYAPURI
 DIST- BONGAIGAON
ASSAM
 PIN-783384

3:ALAKESH DAS
 S/O- LATE SUBUDH DAS


R/O- WARD NO-2
ABHAYAPURI TOWN
P.O AND P.S- ABHAYAPURI
 DIST- BONGAIGAON
ASSAM
 PIN-783384

4:BARNALI DAS
W/O- GOPAL DAS

R/O- CHAPAR TOWN
NEAR P.S
P.O AND P.S- CHAPAR
DIST- DHUBRI
ASSAM
PIN-783301

5:BASANTA KUMAR RAY
 S/O- LATE BUDURAM RAY ALIAS BUDOR RAM RAY
 R/O- VILLAGE- BORIGAON
 P.O- AND P.S- ABHAYAPURI
 DIST- BONGAIGAON
ASSAM
 PIN-78338

Advocate for the Petitioner   : MR B DEORI, MR G BHARADWAJ,MR. A C
SARMA

Advocate for the Respondent : ,
                                                                       Page No.# 4/4


                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                     ORDER

Date : 01.11.2025

Heard the learned Senior Counsel Mr. A. C. Sarma assisted by Mr. G. Bharadwaj appearing for the applicant.

2. Since the connected appeal has been admitted for hearing, the operation and execution of the judgment and order passed by the learned Civil Judge (Junior Division), North Salmara, Abhayapuri in Title Execution Case No. 5/2017 shall remain stayed till disposal of the connected appeal.

3. With the aforesaid direction, this Interlocutory Application stands disposed of.

JUDGE

Comparing Assistant