The Principal Secretary To The ... vs Pradyut Baruah And Anr
2025 Latest Caselaw 75 Gua

Gauhati High Court

The Principal Secretary To The ... vs Pradyut Baruah And Anr on 1 May, 2025

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GAHC010237052023




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                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : WA/411/2023

         1.THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM
         URBAN DEVELOPMENT DEPARTMENT, DISPUR, GUWAHATI- 06.

         2: THE DIRECTOR OF TOWN AND COUNTRY PLANNING
         ASSAM DISPUR GUWAHATI- 06.

         3: THE DEPUTY DIRECTOR
         TOWN AND COUNTRY PLANNING
          DISTRICT OFFICE JORHAT P.O.- JORHAT DIST.- JORHAT.

         4: THE UNDER SECRETARY TO THE GOVERNMENT OF ASSAM
          URBAN DEVELOMENT (T) DEPARTMENT DISPUR GUWAHATI- 6

         VERSUS

         1.PRADYUT BARUAH AND ANR.
         S/O SHRI DEBEN BARUAH, TOKALAI GAON, REJABARI, JORHAT- 785014.

         2:THE COMMISSIONER AND SECRETARY
          FINANCE (SIU) DEPARTMENT ASSAM DISPUR GUWAHATI- 6


          Linked Case : I.A.(Civil)/3304/2023

         1.THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM,
         URBAN DEVELOPMENT DEPARTMENT
          DISPUR GUWAHATI- 06.

         2: THE DIRECTOR OF TOWN AND COUNTRY PLANNING, ASSAM
          DISPUR GUWAHATI- 06.

         3: THE DEPUTY DIRECTOR
         TOWN AND COUNTRY PLANNING
         DISTRICT OFFICE JORHAT P.O.- JORHAT DIST.- JORHAT.
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           4: THE UNDER SECRETARY TO THE GOVERNMENT OF ASSAM
           URBAN DEVELOMENT (T) DEPARTMENT DISPUR GUWAHATI- 6.

            VERSUS

           1.PRADYUT BARUAH AND ANR.
           S/O SHRI DEBEN BARUAH
           TOKALAI GAON REJABARI JORHAT- 785014.

           2:THE COMMISSIONER AND SECRETARY
           FINANCE (SIU) DEPARTMENT ASSAM DISPUR GUWAHATI- 6.

For the Appellant(s)        : Mr. D. Mozumdar, Additional Advocate General, Assam
                           assisted by Ms. S. Sharma, Government Advocate, Assam.
For the Respondent(s)      : ................................

- BEFORE -

HON'BLE THE CHIEF JUSTICE MR. VIJAY BISHNOI HON'BLE MR. JUSTICE N. UNNI KRISHNAN NAIR

01.05.2025 (Vijay Bishnoi, CJ)

Despite service of notice, no one has appeared on behalf of the respondent No.1.

We have heard Mr. D. Mozumdar, learned Additional Advocate General, Assam appearing for the appellants.

Arguments concluded.

Judgment reserved.

                JUDGE                                       CHIEF JUSTICE



Comparing Assistant