Page No.# 1/4 vs Alaka Dutta B
2025 Latest Caselaw 5109 Gua

Gauhati High Court

Page No.# 1/4 vs Alaka Dutta B on 29 May, 2025

                                                                  Page No.# 1/4

GAHC010137162024




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                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : RFA/71/2024

         MADHURI GOSWAMI SARMA AND 3 ORS
         W/O JITU SARMA, RESIDENT OF HOUSE NO. 7, RUPALI PATH, R.G BORUAH
         ROAD GUWAHATI 24, MOUZA BELTOLA, PS GEETANAGAR, DIST KAMRUP
         M ASSAM

         2: AMAN ULLA
          S/O ANJUMAN MAJID
         RESIDENT OF HOUSE NO. 11
          MILAN NAGAR PATH
          BHETAPARA
          GUWAHATI 28
          MOUZA BELTOLA
          PS HATIGAON
         DIST KAMRUPM ASSAM

         3: JOYNAL ABDIN
          S/O FARZ ALI

         RESIDENT OF HOUSE NO. 28
         BISHNUJYOTI PATH
         HATIGAON
         GUWAHATI 38
         MOUZA BELTOLA
         PS HATIGAON
         DIST KAMRUPM ASSAM

         4: MD. RAHUL ALI
          S/O MAHAMMAD HUSSAIN ALI

         RESIDENT OF HOUSE NO. 149
         SIJUBARI MAIN ROAD
         HATIGAON
         GUWAHATI 38
         MOUZA BELTOLA
                                                                        Page No.# 2/4

             PS HATIGAON
             DIST KAMRUPM ASSA

            VERSUS

            ALAKA DUTTA B
            W/O MR. BIREN DUTTA, RESIDENT OF SAWKUCHI, HOCKEY STADIUM
            ROAD, GUWAHATI 40, DIST KAMRUP M ASSAM



Advocate for the Petitioner   : MR J U AHMED, MR Z RAHMAN,MR. J AHMED,MS J YESMIN

Advocate for the Respondent : MS D DUTTA, MR. B KONWAR,MR. M DUTTA




             Linked Case : I.A.(Civil)/3742/2024

            MADHURI GOSWAMI SARMA AND 3 ORS
            W/O JITU SARMA
            RESIDENT OF HOUSE NO. 7
            RUPALI PATH
            R.G BORUAH ROAD GUWAHATI 24
            MOUZA BELTOLA
            PS GEETANAGAR
            DIST KAMRUP M ASSAM

            2: AMAN ULLA
            S/O ANJUMAN MAJID
            RESIDENT OF HOUSE NO. 11
             MILAN NAGAR PATH
             BHETAPARA
             GUWAHATI 28
             MOUZA BELTOLA
             PS HATIGAON
            DIST KAMRUPM ASSAM

            3: JOYNAL ABDIN
            S/O FARZ ALI

            RESIDENT OF HOUSE NO. 28
            BISHNUJYOTI PATH
            HATIGAON
            GUWAHATI 38
                                                                     Page No.# 3/4

           MOUZA BELTOLA
           PS HATIGAON
           DIST KAMRUPM ASSAM

          4: MD. RAHUL ALI
          S/O MAHAMMAD HUSSAIN ALI

          RESIDENT OF HOUSE NO. 149
          SIJUBARI MAIN ROAD
          HATIGAON
          GUWAHATI 38
          MOUZA BELTOLA
          PS HATIGAON
          DIST KAMRUPM ASSAM
          VERSUS

          ALAKA DUTTA B
          W/O MR. BIREN DUTTA
          RESIDENT OF SAWKUCHI
          HOCKEY STADIUM ROAD
          GUWAHATI 40
          DIST KAMRUP M ASSAM


          ------------
          Advocate for : MR J U AHMED
          Advocate for : appearing for ALAKA DUTTA B




                                 BEFORE
                 HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

                                      ORDER

Date : --29.05.2025

Mr. J. Ahmed, learned counsel for the appellant submits that the judgment of the trial Court is erroneous inasmuch as the plaintiff has sought alternative reliefs. However, he seeks more time to examine the issue and cite authorities thereof.

Re-list the matter on 17.06.2025.

Page No.# 4/4

Interim order, if any, shall continue till the next date of listing.

JUDGE

Comparing Assistant