Friday, 08, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Page No.# 1/3 vs Nasim Bano Ahmed
2025 Latest Caselaw 5067 Gua

Citation : 2025 Latest Caselaw 5067 Gua
Judgement Date : 28 May, 2025

Gauhati High Court

Page No.# 1/3 vs Nasim Bano Ahmed on 28 May, 2025

Author: Devashis Baruah
Bench: Devashis Baruah
                                                                      Page No.# 1/3

GAHC010177482024




                                                               undefined

                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                              Case No. : RSA/82/2025

         RAZIA BEGUM AND 3 ORS
         W/O. LT. AFTAB HUSSAIN HAZARIKA, R/O. AYUB ALI PATH, NALIAPOOL,
         P/O. P/S. AND DIST. DIBRUGARH.

         2: ON THE DEATH OF ELIZA AHMED
          2 (1). ABDUL WAHAB

         2.2: ZAMIN WAHAB
          NO. 2 (I) IS THE HUSBAND AND 2 (II) IS THE DAUGHTER OF LT. ELIZA
         AHMED
          BOTH ARE R/O. GANGAPARA ROAD
          NALIAPOOL
          P/O. AND P/S. DIBRUGARH

         3: NAZLIN AHMED
         W/O. MD. IFTIKAR HUSSAIN
          R/O. HUKANPUKHURI
          P/O. P/S. AND DIST. TINSUKIA.

         4: SABERA BEGUM
         W/O. MD. ABDUL NAIM
          R/O. TINSUKIA
          P/O
          P/S. AND DIST. DIBRUGARH
         THE APPELLANT NO. 1 TO 3 ARE BEING REP. BY THE APPELLANT NO. 4
         AS ATTORNEY HOLDER

         VERSUS

         NASIM BANO AHMED
         W/O. FARIDUDDIN AHMED, R/O. OF GANGAPARA ROAD, P/O. P/S. AND
         DIST. DIBRUGARH.
                                                                        Page No.# 2/3



           Linked Case : I.A.(Civil)/1648/2025

           RAZIA BEGUM AND 3 ORS
           W/O. LT. AFTAB HUSSAIN HAZARIKA
           R/O. AYUB ALI PATH
           NALIAPOOL
           P/O. P/S. AND DIST. DIBRUGARH.

           2: ON THE DEATH OF ELIZA AHMED
           2 (1). ABDUL WAHAB

           2.2: ZAMIN WAHAB
           NO. 2 (I) IS THE HUSBAND AND 2 (II) IS THE DAUGHTER OF LT. ELIZA
           AHMED
           BOTH ARE R/O. GANGAPARA ROAD
           NALIAPOOL
           P/O. AND P/S. DIBRUGARH

           3: NAZLIN AHMED
           W/O. MD. IFTIKAR HUSSAIN
           R/O. HUKANPUKHURI
           P/O. P/S. AND DIST. TINSUKIA.

           4: SABERA BEGUM
           W/O. MD. ABDUL NAIM
           R/O. TINSUKIA
           P/O
           P/S. AND DIST. DIBRUGARH
           THE APPELLANT NO. 1 TO 3 ARE BEING REP. BY THE APPELLANT NO. 4 AS
           ATTORNEY HOLDER.
           VERSUS

           NASIM BANO AHMED
           W/O. FARIDUDDIN AHMED
           R/O. OF GANGAPARA ROAD
           P/O. P/S. AND DIST. DIBRUGARH.


For the appellant (s)    : Mr. R. K. Bhuyan, Advocate

For the respondent (s) : XXXX
                                                                Page No.# 3/3


                              BEFORE
               HON'BLE MR. JUSTICE DEVASHIS BARUAH
                             ORDER

28.05.2025

The learned counsel appearing on behalf of the appellants submits that taking into account that one Appeal has been filed, he would take effective steps for payment of additional court fee as the judgment and decree has been passed in both the suit as well as the counterclaim.

2. List this matter again on 16.06.2025.

3. In the meantime, the appellants shall take effective steps.

JUDGE

Comparing Assistant

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter