Page No.# 1/2 vs Tohuli And Anr
2025 Latest Caselaw 5043 Gua

Gauhati High Court

Page No.# 1/2 vs Tohuli And Anr on 27 May, 2025

                                                                  Page No.# 1/2

GAHC010218952024




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/3187/2024


         THE STATE OF NAGALAND AND 3 ORS
         REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF
         NAGALAND
         DEPARTMENT OF LAND AND REVENUE
         NAGALAND KOHIMA

         2: THE COMMISSIONER
         TO THE GOVT. OF NAGALAND

          NAGALAND
          KOHIMA

         3: THE DEPUTY COMMISSIONER
         DIMAPUR NAGALAND

         4: THE REVENUE OFFICER
         DIMAPUR
         NAGALAND

         5: THE LAND RECORD SURVEY OFFICER
         DIMAPUR NAGALAND
         VERSUS

         TOHULI AND ANR
         W/O- V ATOSHE SUMI
         HOVUKHU VILLAGE
         NIULAND
         NAGALAND

         2:AIRPORT AUTHORITY OF INDIA
         REP. BY THE DEPUTY GENERAL MANAGER
          DIMAPUR
          NAGALAND
          ------------
                                                                        Page No.# 2/2

           Advocate for : SR GA NAGALAND
           Advocate for : appearing for TOHULI AND ANR



                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                       ORDER

Date : 27.05.2025

In view of the judgment and order dated 27.05.2025, in CRP No. 105/2024, no order is required to be passed in this interlocutory application.

Accordingly, this I.A. stands closed.

JUDGE

Comparing Assistant