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Page No.# 1/4 vs Bhadeshwar Das And 6 Ors
2025 Latest Caselaw 5033 Gua

Citation : 2025 Latest Caselaw 5033 Gua
Judgement Date : 27 May, 2025

Gauhati High Court

Page No.# 1/4 vs Bhadeshwar Das And 6 Ors on 27 May, 2025

                                                                  Page No.# 1/4

GAHC010231932024




                                                           undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : Crl.Rev.P./436/2024

         PRASANTA RAJKHOWA AND 4 ORS
         S/O- HEMA RAJKHOWA,
         R/O- VILLAGE NO-2PAKADOL,
         P.O- POKADOL GANDHIA, P.S- BIHPURIA, DIST- LAKHIMPUR, ASSAM

         2: LALIT RAJKHOWA
          S/O- LATE DARBARI RAJKHOWA

         R/O- VILLAGE NO-2PAKADOL

         P.O- POKADOL GANDHIA
          P.S- BIHPURIA
          DIST- LAKHIMPUR
         ASSAM

         3: LEELA DAS
          S/O- LATE BHUTUKA DAS

         R/O- VILLAGE NO-2PAKADOL

         P.O- POKADOL GANDHIA
          P.S- BIHPURIA
          DIST- LAKHIMPUR
         ASSAM

         4: PRADIP SHARMA
          S/O- LATE PBISWA SHARMA BARUAH

         R/O- VILLAGE NO-2PAKADOL

         P.O- POKADOL GANDHIA
          P.S- BIHPURIA
          DIST- LAKHIMPUR
         ASSAM
                                                         Page No.# 2/4


5: CHENI GOWALA
 S/O- LERELA GOWALA

R/O- VILLAGE NO-BENGENATI

P.O- POKADOL GANDHIA
 P.S- BIHPURIA
 DIST- LAKHIMPUR
ASSA

VERSUS

BHADESHWAR DAS AND 6 ORS
S/O- LATE NABIN DAS ,
R/O- VILLAGE NO-2PAKADOL,
P.O- POKADOL GANDHIA, P.S- BIHPURIA, DIST- LAKHIMPUR, ASSAM

2:MADHAB DAS
 S/O- LATE NABIN DAS

R/O- VILLAGE NO-2PAKADOL

P.O- POKADOL GANDHIA
 P.S- BIHPURIA
 DIST- LAKHIMPUR
ASSAM

3:TAPAN RAJKHOWA
 S/O- MONGOLA RAJKHOWA

R/O- VILLAGE NO-2PAKADOL

P.O- POKADOL GANDHIA
 P.S- BIHPURIA
 DIST- LAKHIMPUR
ASSAM

4:ROMA RAJKHOWA
 S/O- MOHAN RAJKHOWA

R/O- VILLAGE NO-2PAKADOL

P.O- POKADOL GANDHIA
 P.S- BIHPURIA
 DIST- LAKHIMPUR
ASSAM
                                                                       Page No.# 3/4

            5:BHODIA DAS
             S/O- PETUA DAS

            R/O- VILLAGE NO-2PAKADOL

            P.O- POKADOL GANDHIA
             P.S- BIHPURIA
             DIST- LAKHIMPUR
            ASSAM

            6:LEELA DAS
             S/O- LATE PETUA DAS

            R/O- VILLAGE NO-2PAKADOL

            P.O- POKADOL GANDHIA
             P.S- BIHPURIA
             DIST- LAKHIMPUR
            ASSAM

            7:RAJIB DAS
             S/O- LATE RUP SINGH DAS

            R/O- VILLAGE NO-2PAKADOL

            P.O- POKADOL GANDHIA
             P.S- BIHPURIA
             DIST- LAKHIMPUR
            ASSA

Advocate for the Petitioner   : MR H DAS, MR. P GOGOI

Advocate for the Respondent : MR. A GANGULY (FOR ALL RESPONDENTS), MR. A
DHANUKA (FOR ALL RESPONDENTS)




                                  BEFORE
               HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                         ORDER

Date : --27.05.2025

Heard Mr. H. Das, the learned counsel for the petitioners. Also heard Mr. A. Ganguly, the learned counsel for the respondents.

Page No.# 4/4

Reserved for judgment & order.

JUDGE

Comparing Assistant

 
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