Gauhati High Court
Page No.# 1/7 vs The Union Of India And 4 Ors on 26 May, 2025
Page No.# 1/7
GAHC010026022023
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/687/2023
GITABALI SINGHA AND ANR
M/O MISS KH. DEEPIKA SINGHA, R/O- SWAMIJI ROAD, ITAKHOLA,
MANIPURI PARA, P.O. SILCHAR, P.S. SILCHAR (SADAR), DIST.- SILCHAR,
PIN- 788001
2: MISS KH. DEEPIKA SINGHA (MINOR)
D/O MRS. GITABALI SINGHA
R/O- SWAMIJI ROAD
ITAKHOLA
MANIPURI PARA
P.O. SILCHAR
P.S. SILCHAR (SADAR)
DIST.- SILCHAR
PIN- 78800
VERSUS
THE UNION OF INDIA AND 4 ORS
REP. BY THE SECRETARY, MINISTRY OF DEFENCE, ROOM NO. 234, SOUTH
BLOCK, MINISTRY OF DEFENCE, NEW DELHI, PIN- 110011
2:THE SAINIK SCHOOLS SOCIETY
ROOM NO. 101
D-1 WING
SENA BHAWAN
NEW DELHI
PIN- 110011
3:THE PRINCIPAL
SAINIK SCHOOL
GOALPARA
P.O. RAJAPARA
DIST.- GOALPARA
PIN- 783133
Page No.# 2/7
4:THE VICE PRINCIPAL
SAINIK SCHOOL
GOALPARA
P.O. RAJAPARA
DIST.- GOALPARA
PIN- 783133
5:THE SCHOOL COMMITTEE ON DISCIPLINE
SAINIK SCHOOL
GOALPARA
P.O. RAJAPARA
DIST.- GOALPARA
PIN- 783133
REP. BY THE PRINCIPA
Advocate for the Petitioner : MR. A K BARUAH, MR A DAS,MR. N MAHAJAN
Advocate for the Respondent : DY.S.G.I., MRS. A GAYAN (R1 TO 3),MS. M BARMAN, AMICUS
CURIAE,MS. B BHUYAN, AMICUS CURIAE
Linked Case : I.A.(Civil)/2032/2023
MAMONI BARO AND ANR
MOTHER OF MASTER JASHANT BORO
VILLAGE- KARNACHARA
P.O.- HUDUKHATA
DIST.- BAKSA
PIN- 781318.
2: JASHANT BORO
(MINOR)
S/O- MRS. MAMONI BORO
VILLAGE- KARNACHARA
P.O.- HUDUKHATA
DIST.- BAKSA
Page No.# 3/7
PIN- 781318.
VERSUS
THE UNION OF INDIA AND 4 ORS
REPRESENTED BY THE SECRETARY
MINISTRY OF DEFENCE
ROOM NO. 234
SOUTH BLOCK
MINISTRY OF DEFENCE
NEW DELHI
PIN- 110011.
2:THE SAINIK SCHOOLS SOCIETY
ROOM NO. 101
D-1 WING
SENA BHAWAN
NEW DELHI
PIN- 110011.
3:THE PRINCIPAL
SAINIK SCHOOL
GOALPARA
P.O.- RAJAPARA
DIST.- GOALPARA
PIN- 783133.
4:THE VICE PRINCIPAL
SAINIK SCHOOL
GOALPARA
P.O.- RAJAPARA
DIST.- GOALPARA
PIN- 783133.
5:THE SCHOOL COMMITTE ON DISCIPLINE
SANIK SCHOOL GOALPARA
P.O.- RAJAPARA
DIST.- GOALPARA
PIN- 783133
REPRESENTED BY THE PRINCIPAL.
------------
Advocate for : MR. A K BARUAH
Page No.# 4/7
Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND 4 ORS
Linked Case : I.A.(Civil)/2030/2023
GITABALI SINGHA AND ANR
M/O MISS KH. DEEPIKA SINGHA
R/O- SWAMIJI ROAD
ITAKHOLA
MANIPURI PARA
P.O. SILCHAR
P.S. SILCHAR (SADAR)
DIST.- SILCHAR
PIN- 788001
2: MISS KH. DEEPIKA SINGHA (MINOR)
D/O MRS. GITABALI SINGHA
R/O- SWAMIJI ROAD
ITAKHOLA
MANIPURI PARA
P.O. SILCHAR
P.S. SILCHAR (SADAR)
DIST.- SILCHAR
PIN- 788001
VERSUS
THE UNION OF INDIA AND 6 ORS.
REP. BY THE SECRETARY
MINISTRY OF DEFENCE
ROOM NO. 234
SOUTH BLOCK
MINISTRY OF DEFENCE
NEW DELHI
PIN- 110011
2:THE SAINIK SCHOOLS SOCIETY
ROOM NO. 101
D-1 WING
SENA BHAWAN
NEW DELHI
PIN- 110011
3:THE PRINCIPAL
SAINIK SCHOOL
GOALPARA
P.O. RAJAPARA
DIST.- GOALPARA
Page No.# 5/7
PIN- 783133
4:THE VICE PRINCIPAL
SAINIK SCHOOL
GOALPARA
P.O. RAJAPARA
DIST.- GOALPARA
PIN- 783133
5:THE SCHOOL COMMITTEE ON DISCIPLINE
SAINIK SCHOOL
GOALPARA
P.O. RAJAPARA
DIST.- GOALPARA
PIN- 783133
REP. BY THE PRINCIPAL
------------
Advocate for : MR. A K BARUAH
Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND 6 ORS.
Linked Case : WP(C)/691/2023
MAMONI BARO AND ANR
MOTHER OF MASTER JASHANT BORO
VILLAGE- KARNACHARA
P.O.- HUDUKHATA
DIST.- BAKSA
PIN- 781318.
2: JASHANT BORO
(MINOR)
S/O- MRS. MAMONI BORO
VILLAGE- KARNACHARA
P.O.- HUDUKHATA
DIST.- BAKSA
PIN- 781318.
VERSUS
THE UNION OF INDIA AND 4 ORS
Page No.# 6/7
REPRESENTED BY THE SECRETARY
MINISTRY OF DEFENCE
ROOM NO. 234
SOUTH BLOCK
MINISTRY OF DEFENCE
NEW DELHI
PIN- 110011.
2:THE SAINIK SCHOOLS SOCIETY
ROOM NO. 101
D-1 WING
SENA BHAWAN
NEW DELHI
PIN- 110011.
3:THE PRINCIPAL
SAINIK SCHOOL
GOALPARA
P.O.- RAJAPARA
DIST.- GOALPARA
PIN- 783133.
4:THE VICE PRINCIPAL
SAINIK SCHOOL
GOALPARA
P.O.- RAJAPARA
DIST.- GOALPARA
PIN- 783133.
5:THE SCHOOL COMMITTE ON DISCIPLINE
SANIK SCHOOL GOALPARA
P.O.- RAJAPARA
DIST.- GOALPARA
PIN- 783133
REPRESENTED BY THE PRINCIPAL.
------------
Advocate for : MR. A K BARUAH
Page No.# 7/7
Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND 4 ORS
BEFORE
HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR
ORDER
Date :26.05.2025
The learned counsels for the parties have submitted their written
arguments.
Hearing concluded.
Judgment reserved.
JUDGE
Comparing Assistant
