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Page No.# 1/2 vs The State Of Assam And 3 Ors
2025 Latest Caselaw 4926 Gua

Citation : 2025 Latest Caselaw 4926 Gua
Judgement Date : 22 May, 2025

Gauhati High Court

Page No.# 1/2 vs The State Of Assam And 3 Ors on 22 May, 2025

Author: Devashis Baruah
Bench: Devashis Baruah
                                                                         Page No.# 1/2

GAHC010138842023




                                                                2025:GAU-AS:6501

                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : I.A.(Civil)/1824/2023

         SAMUJJAL KALITA
         S/O- SRI BIPIN KALITA, R/O- VILL- HAHRA, P.O. PUTHIMARI, P.S.
         KAMALPUR, DIST.- KAMRUP, ASSAM, PIN- 781380



         VERSUS

         THE STATE OF ASSAM AND 3 ORS
         REP. BY THE LEGAL REMEMBRANCE-CUM-COMMISSIONER AND
         SECRETARY, JUDICIAL DEPTT., DISPUR, GHY-06, KAMRUP (M), ASSAM

         2:THE HONBLE GAUHATI HIGH COURT
          REP. BY THE REGISTRAR GENERAL
          GAUHATI HIGH COURT
          GUWAHATI- 781001
          KAMRUP (M)
         ASSAM

         3:THE REGISTRAR ADMINISTRATION
          GAUHATI HIGH COURT
          GUWAHATI- 781001
          KAMRUP (M)
         ASSAM

         4:THE DISTRICT AND SESSIONS JUDGE
          DHUBRI
          PIN- 783301
          DHUBRI
         ASSA
                                                                  Page No.# 2/2

For the Applicant(s)       : Mr. A. Chamuah, Advocate

For the Respondent(s)      : Mr. H.K. Das, Standing Counsel
                                Mr. B. Gogoi, Standing Counsel




                                  BEFORE
                   HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                     ORDER

Date : 22.05.2025

In view of the judgment and order passed in WP(C)/1344/2023, the present Interlocutory Application stands closed.

JUDGE

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