Dipen Hazarika vs State Bank Of India And 8 Ors
2025 Latest Caselaw 253 Gua

Gauhati High Court

Dipen Hazarika vs State Bank Of India And 8 Ors on 6 May, 2025

                                                                   Page No.# 1/3

GAHC010006742015




                                                            undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/27/2015

         DIPEN HAZARIKA
         S/O LT. LILA KANTA HAZARIKA, R/O VIJAY NAGAR, RUPAI SIDING,
         DOOMDOOMA, DIST- TINSUKIA, ASSAM



         VERSUS

         STATE BANK OF INDIA and 8 ORS
         REP. BY THE CHAIRMAN and MANAGING DIRECTOR, STATE BANK
         BHAVAN, MADAME CAMA ROAD, NARIMAN POINT, MUMBAI,
         MAHARASHTRA-21

         2:THE CHAIRMAN AND MANAGING DIRECTOR
          SBI
          STATE BANK BHAWAN
          MADAME CAMA ROAD
          NARIMAN POINT
          MUMBAI21

         3:THE CHIEF GENERAL MANAGER
          SBI
          NORTH EAST CIRCLE
          GUWAHATI
          DIST- KAMRUP METRO
         ASSAM

         4:THE REGIONAL MANAGER
          SBI
          DIBRUGARH
          CHOWKIDINGEE
          P.S. DIBRUGARH

         5:THE DY. GENERAL MANAGER AND CIRCLE DEVELOPMENT OFFICER
                                                                          Page No.# 2/3

             HUMAN RESOURCE DEPTT.
             N.E. CIRCLE
             G.S. ROAD
             GHY-6

            6:THE DY. GENERAL MANAGER BandO
             JORHAT NORTH
             S.B.I. ADM. UNIT
             JORHAT

            7:THE ASSTT. GENERAL MANAGER ADMIN
             SBI
            ADMINISTRATIVE OFFICER
             JORHAT

            8:THE ASSTT. GENERAL MANAGER
             SBI
             REGIONAL DISTRICT OFFICER
             DIBRUGARH

            9:CHIEF MANAGER CUM INQUIRY AUTHORITY
             SBI
             RURAL CENTRAL PROCESSING CENTRE
             DIBRUGAR

Advocate for the Petitioner   : MR.A J RAJKHOWA, MR.S BORTHAKUR,MR.U S BORA,MR. P
K BORAH

Advocate for the Respondent : MS.M DASR-1, MR.B DAS(R-1),MS.N DAS(R-1),MR.L
TALUKDAR(R-1)
                                                                Page No.# 3/3




                                 BEFORE
                HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

                                   ORDER

Date : 06.05.2025

Hear the parties at length.

Hearing concluded.

Judgment Reserved.

JUDGE

Comparing Assistant