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Office At Opposite Rahman Hospital vs Tezpur University And 4 Ors
2025 Latest Caselaw 252 Gua

Citation : 2025 Latest Caselaw 252 Gua
Judgement Date : 6 May, 2025

Gauhati High Court

Office At Opposite Rahman Hospital vs Tezpur University And 4 Ors on 6 May, 2025

                                                                  Page No.# 1/2

GAHC010109722024




                                                           undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WA/187/2024

         ALL ASSAM PRIVATE SECURITY AGENCIES ASSOCITION
         HAVING REGISTRATION NO. KAM(M)/263/D/128 OF 2013-14, REGISTERED
         OFFICE AT OPPOSITE RAHMAN HOSPITAL, SIXMILE, KHANAPARA,
         GUWAHATI-781022, KAMRUP(M), ASSAM, REPRESENTED BY THE
         PRESIDENT



         VERSUS

         TEZPUR UNIVERSITY AND 4 ORS
         A CENTRAL UNIVERSITY ESTABLISHED UNDER A CENTRAL ACT,
         NAPAAM, DIST. SONITPUR, ASSAM, PIN- 784028.
         REP. BY ITS VICE CHANCELLOR

         2:THE REGISTRAR
         TEZPUR UNIVERSITY
          NAPAAM
         TEZPUR
          PIN-784028.

         3:THE DEPUTY REGISTRAR
          GENERAL ADMINISTRATION
         TEZPUR UNIVERSITY
          NAPAAM
         TEZPUR
          PIN-784028.

         4:THE SECRETARY TO THE GOVT. OF INDIA
          MINISTRY OF HIGHER EDUCATION
          127-C
          SHASTRI BHAWAN
          NEW DELHI-110001.
                                                                      Page No.# 2/2

           5:GDX SECURITY SOLUTIONS INDIA PVT. LTD.
           A COMPANY HAVING ITS REGISTERED OFFICE AT 29
            SANTNAGAR
            EAST OF KAILASH
            NEW DELHI-65
            REPRESENTED BY ITS MANAGING DIRECTOR

            For the appellant     :    Mr. N. Deka,
                                       Mr. M. Gogoi, Advocates

            For the respondents   :     Mr. S.C. Keyal,

S.C., Tezpur University

Mr. Amit Grover, Advocate (through V.C.) Mr. B. Borgohain, Advocate for Respondent No.5

-BEFORE-

HON'BLE THE CHIEF JUSTICE MR. VIJAY BISHNOI HON'BLE MR. JUSTICE N. UNNI KRISHNAN NAIR 06-05-2025 (Vijay Bishnoi, C.J.) Arguments heard.

Judgment reserved.

JUDGE CHIEF JUSTICE

Comparing Assistant

 
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