Page No.# 1/3 vs Dibakar Das
2025 Latest Caselaw 4135 Gua

Gauhati High Court

Page No.# 1/3 vs Dibakar Das on 17 March, 2025

                                                                  Page No.# 1/3

GAHC010269222024




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                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/141/2025

         KANAN BALA RABHA AND 8 ORS.
         W/O LATE DHIREN RABHA, R/O SHANTINAGAR, GOALPARA TOWN, P.O.-
         BALADMARI, P.S. AND DIST- GOALPARA (ASSAM), PIN-783121

         2: SMTI. JAYANTI RABHA
          D/O LATE DHIREN RABHA
          R/O SHANTINAGAR
          GOALPARA TOWN
          P.O.-BALADMARI
          P.S. AND DIST- GOALPARA (ASSAM)
          PIN-783121

         3: SMTI. JANAKI RABHA
          D/O LATE DHIREN RABHA
          R/O SHANTINAGAR
          GOALPARA TOWN
          P.O.-BALADMARI
          P.S. AND DIST- GOALPARA (ASSAM)
          PIN-783121

         4: PABAN KUMAR RABHA
          S/O LATE DHIREN RABHA
          R/O SHANTINAGAR
          GOALPARA TOWN
          P.O.-BALADMARI
          P.S. AND DIST- GOALPARA (ASSAM)
          PIN-783121

         5: BIRU KUMAR RABHA
          S/O LATE DHIREN RABHA
          R/O SHANTINAGAR
          GOALPARA TOWN
          P.O.-BALADMARI
          P.S. AND DIST- GOALPARA (ASSAM)
                                                                          Page No.# 2/3

             PIN-783121

            6: SMTI. MONOMATI RABHA
            W/O LATE BIREN RABHA
             R/O SHANTINAGAR
             GOALPARA TOWN
             P.O.-BALADMARI
             P.S. AND DIST- GOALPARA (ASSAM)
             PIN-783121

            7: PRANAB RABHA
             S/O LATE BIREN RABHA
             R/O SHANTINAGAR
             GOALPARA TOWN
             P.O.-BALADMARI
             P.S. AND DIST- GOALPARA (ASSAM)
             PIN-783121

            8: SRIMANTA RABHA
             S/O LATE BIREN RABHA
             R/O SHANTINAGAR
             GOALPARA TOWN
             P.O.-BALADMARI
             P.S. AND DIST- GOALPARA (ASSAM)
             PIN-783121

            9: SMTI. BINA RABHA
             D/O BIREN RABHA
             R/O SHANTINAGAR
             GOALPARA TOWN
             P.O.-BALADMARI
             P.S. AND DIST- GOALPARA (ASSAM)
             PIN-78312

            VERSUS

            DIBAKAR DAS
            S/O LATE DIGEN CH. DAS, VILL- BELTOLA, P.O.-BALADMARI, P.S. AND
            DIST- GOALPARA (ASSAM), PIN-783121



Advocate for the Petitioner   : MR. M SARANIA, N GOGOI,MR A SARANIA,MR. P P
GOGOI,MR. S SAIKIA

Advocate for the Respondent : ,
                                                                         Page No.# 3/3




                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                     ORDER

17.03.2025

Heard Mr. S. Saikia, learned counsel for the applicants.

2. This interlocutory application, under Section 5 of the Limitation Act, is preferred by the applicants for condonation of delay of 93 days in preferring the connected petition against the judgment and order dated 30.01.2024, passed by the learned Special Tribunal, Goalpara, in L.G. Case No. 30/2014.

3. Let notice be issued to the respondent returnable in four weeks.

4. Steps be taken upon the respondent by way of registered post with A/D as well as by usual process within a week from today.

5. List the matter after four weeks.

JUDGE

Comparing Assistant