Promita Narzary And 15 Ors vs The Bodoland University And 4 Ors ...
2025 Latest Caselaw 3814 Gua

Gauhati High Court

Promita Narzary And 15 Ors vs The Bodoland University And 4 Ors ... on 6 March, 2025

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GAHC010107582022




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                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/3760/2022

         1: PROMITA NARZARY AND 15 ORS
         D/O-LT. DERHASAT NARZARY VILL-SAMARPUR,
         P.O-BISHMURI PIN-783370,DIST-KOKRAJHAR
         2: FWILAO BASUMATARY
         D/O-SWARNAMAN BASUMATARY
         VILL-CHANDRAPUR P.O-HALTIGAON PIN-783370
         3: BUBLI BALA BRAHMA
         D/O-BHARAT CH. BRAHMA VILL-MAHENDRAPUR
         P.O-JHARBARI PIN-783346 DIST-KOKRAJHAR
         4: WILLIAM BARGAYARY
         S/O-RINKU BARGAYARY VILL-GWJWNPURI
         P.O-KOKRAJHAR PIN-783370 DIST-KOKRAJHAR
         5: SONALI BASUMATARY
         D/O-SAMARSING BASUMATARY VILL-HABRUBARI
         P.O-SERFANGURI PIN-783346 DIST-KOKRAJHAR
         6: SANDEEPTA BORGOYARY
         D/O-JARNEL BORGOYARY VILL-JOGENDRAPUR
         P.O-SORAIBIL PIN-783350 DIST-KOKRAJHAR
         7: SONALI NARZARY
         D/O-RANENDRA NARZARY VILL-DOLORPARA
         P.O-SERFANGURI PIN-783346 DIST-KOKRAJHAR
         8: DWITHUN MOSHAHARY
         S/O-MAKHANLAL MOSHAHARY VILL-NIJWMGAMI
         P.O-HALTUGAON PIN-783370 DIST-KOKRAJHAR
         9: ARPANA BORO
         D/O-HARIDAS BORO VILL-UTTAR BARIKHAMAR
         P.O-SULIAKATA PIN-783390DIST-CHIRANG
         10: BUBLI NARZARY
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            D/O-DHRUBA NARZARY VILL-TILAPARA (DEBARGAON)
            P.O-RANGALIKHATA PIN-783370DIST-KOKRAJHAR
            11: UDANGSHRI BRAHMA
            D/O- ASHAK KR BRAHMA VILL-BORO BHATERMARY
            P.O-KOKRAJHAR PIN-783370 DIST-KOKRAJHAR
            12: MITHINGA BRAHMA
            S/O-MONOMON BRAHMA VILL-UBRIJHORA
            P.O-DULIGAON PIN-783337 DIST-KOKRAJHAR
            13: DHAJENDRA NARZARY
            S/O-SWMDWN NARZARY VILL-SHYAMGAON
            P.O-RANGALIKHATA PIN-783370 DIST-KOKRAJHAR
            14: GEREMSHA BASUMATARY
            D/O-MEKENDRA BASUMATARY VILL-DIMALGAON
            P.O-TITAGURI PIN-783370 DIST-KOKRAJHAR
            15: DWIMALU NARZARY
            D/O-LT. KAMESWAR NARZARY VILL-KHUNTHAIBARI
            P.O-SILKHAGURI PIN-783390 DIST-CHIRANG
            16: BARNALI BRAHMA
            D/O-LANKESWAR BRAHMA VILL-GYANIPUR
            P.O-JHARBARI PIN-783370 DIST-KOKRAJHA

                      VERSUS

            1: THE BODOLAND UNIVERSITY AND 4 ORS REPRESENTED BY THE
            REGISTRAR, DEBARGAON, P.O- RANGALIKHATA, KOKRAJHAR,BTC,
            ASSAM, PIN-783370.

            2:THE REGISTRAR BODOLAND UNIVERSITY DEBARGAON P.O-
            RANGALIKHATA KOKRAJHARBTC ASSAM PIN-783370.

            3:THE CONTROLLER OF EXAMINATION BODOLAND UNIVERSITY
            DEBARGAON P.O- RANGALIKHATA KOKRAJHAR BTC ASSAM
            PIN-783370.

            4:THE UNIVERSITY GRANT COMMISSION REPRESENTED BY SECRETARY
            BAHADUR SAH ZAFAR MARG NEW DELHI PIN-110001

For the Petitioners     : Mr. B.P. Borah, Advocate.

For the Respondents     : Mr. K.K. Dey, Standing Counsel, Bodoland University for respondent

Nos.1, 2 & 3.

: Mr. Y.N. Mahanta, Advocate on behalf of Mr. A. Chamuah, Standing Counsel, UGC for respondent No.4.

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-B E F O R E -

HON'BLE THE CHIEF JUSTICE MR. VIJAY BISHNOI HON'BLE MR. JUSTICE N. UNNI KRISHNAN NAIR

06.03.2025 (Vijay Bishnoi, CJ)

Arguments heard.

Judgment reserved.

JUDGE CHIEF JUSTICE

Comparing Assistant