Citation : 2025 Latest Caselaw 3714 Gua
Judgement Date : 4 March, 2025
Page No.# 1/5
GAHC010007392025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Review.Pet./14/2025
THE UNION OF INDIA AND 5 ORS
REPRESENTED BY THE SECRETARY MINISTRY OF HOME AFFAIRS NEW
DELHI
2: THE DIRECTORATE GENERAL
CENTRAL RESERVE POLICE FORCE OFFICE COMPLEX NEW DELHI
3: THE DIRECTOR GENERAL OF POLICE
CENTRAL RESERVE POLICE FORCE RANGA HEAD OFFICE GREATER
NOIDA UTTAR PRADESH
4: THE DEPUTY INSPECTOR GENERAL OF POLICE
GROUP CENTRE CENTRAL RESERVE POLICE FORCE GREATER NOIDA
UTTAR PRADESH
5: THE DEPUTY INSPECTOR GENERAL OF POLICE
GROUP CENTRE CRPF AMERIGOG GUWAHATI KAMRUP ASSAM
6: THE COMMANDANT 168 BATTALION
CRPF AT LOCATIO
VERSUS
EX CT GD DHANESWAR RAY
FORCE NO 014686299 SO SRI BHOGHAR RAY, RESIDENT OF VILL
PUBLARU GAON PO SILLIKHAGURI BIJNI DISTRICT CHIRANG ASSAM
Advocate for the Petitioner : MR H GUPTA,
Advocate for the Respondent : ,
Page No.# 2/5
Linked Case : Review.Pet./21/2025
THE UNION OF INDIA AND 5 ORS
REPRESENTED BY THE SECY MINISTRY OF HOME AFFAIRS NEW DELHI
2: THE DIRECTORATE GENERAL CENTRAL RESERVE POLICE FORCE
CENTRAL GOVT OFFICE COMPLEX NEW DELHI
3: THE DIRECTOR GENERAL OF POLICE
CRPF RANGA HEAD OFFICE GREATER NOIDA UTTAR PRADESH
4: THE DEPUTY INSPECTOR GENERAL OF POLICE
GROUP CENTRE CENTRAL RESERVE POLICE FORCE GREATER NOIDA UP
5: THE DEPUTY INSPECTOR GENERAL OF POLICE
CRPF AMERIGOG GUWAHATI KAMRUP ASSAM
6: THE COMMANDANT
168 BATALLION CRPF AT LOCATION
VERSUS
EX CT GD JAYDEV CHANDRA RAY
FORCE NO 041686869 SO SRI BHUPEN CHANDRA RAY VILL KAKAIJANA PO
ABHYAPURI DISTRICT BONGAIGAON ASSAM
------------
Advocate for : MR H GUPTA
Advocate for : appearing for EX CT GD JAYDEV CHANDRA RAY
Linked Case : Review.Pet./13/2025
THE UNION OF INDIA AND 5 ORS
REPRESENTED BY THE SECY MINISTRY OF HOME AFFAIRS NEW DELHI
2: THE DIRECTORATE GENERAL
CENTRAL RESERVE POLICE FORCE CENTRAL GOVT OFFICE NEW DELHI
3: THE DIRECTOR GENERAL OF POLICE
CENTRAL RESERVE POLICE FORCE RANGIA HEAD OFFICE GREATER
NOIDA UP
4: THE DEPUTY INSPECTOR GENERAL OF POLICE
Page No.# 3/5
GROUP CENTRE CENRAL RESERVE POLICE FORCE GREATER NOIDA UP
5: THE DEPUTY INSPECTOR GENERAL OF POLICE
GROUP CENTRE CRPF AMERIGOG GUWAHATI KAMRUP ASSAM
6: THE COMMANDANT
168 BATALLION CRPF AT LOCATION
VERSUS
EX CT GD BIMAL CHANDRA NATH
FORCE NO 041687349 SO MILAN CHANDRA NATH VILL NO 2 PATKA PO
MONAKOCHA DISTRICT BONGAIGAON ASSAM
------------
Advocate for : MR H GUPTA
Advocate for : appearing for EX CT GD BIMAL CHANDRA NATH
Linked Case : Review.Pet./16/2025
THE UNION OF INDIA AND 5 ORS
REPRESENTED BY THE SECY MINISTRY OF HOME AFFAIRS NEW DELHI
2: THE DIRECTORATE GENERAL CENTRAL RESERVE POLICE FORCE
CENTRAL GOVT OFFICE COMPLEX NEW DELHI
3: THE DIRECTOR GENERAL OF POLICE
CRPF RANGIA HEAD OFFICE GREATER NOIDA UP
4: THE DEPUTY INSPECTOR GENERAL OF POLICE
GROUP CENTRE CRPF GREATER NOIDA UP
5: THE DEPUTY INSPECTOR GENERAL OF POLICE
GROUP CENTRE CRPF AMERIGOG GUWAHATI KAMRUP ASSAM
6: THE COMMANDANT
168 BATTALION CENTRAL RESERVE POLICE FORCE AT LOCATION
VERSUS
EX GD CT NABAJIT TALUKDAR
FORCE NO 041686985SO UPENDRA TALUKDAR VILL SONAKULI PO
PATACHARKUCHI DIST BARPETA ASSAM 781318
------------
Advocate for : MR H GUPTA
Page No.# 4/5
Advocate for : appearing for EX GD CT NABAJIT TALUKDAR
Linked Case : Review.Pet./167/2024
THE UNION OF INDIA AND ORS
RPRESENTED BY THE SECRETARY MINISTRY OF HOME AFFAIRS NEW
DELHI
2: THE DIRECTORATE GENERAL
CENTRAL RESERVE POLICE FORCE CENTRAL
GOVT OFFICE COMPLEX
NEW DELHI
3: THE DIRECTOR GENERAL OF POLICE
CRPF
RANGA HEAD OFFICE GREATER NOIDA
UTTAR PRADESH
4: THE DEPUTY INSPECTOR GENERAL OF POLICE
GROUP CENTRE
CRPF FORCE
GREATER NOIDA
UTTAR PRADESH
5: THE DEPUTY INSPECTOR GENERAL OF POLICE
GROUP CENTRE
CRPF
AMERIGOG
GUWAHATI
KAMRUP
ASSAM
6: THE COMMANDANT
168 BATALLION
CRPF (AT LOCATION )
VERSUS
EX. CT/GD RUPAM KUMAR DAS
FORCE NO. 0600067985
S/O BHUBANESHWAR DAS
VILL PACHIM KALITAKUCHI
PO BHALUKADOBA
Page No.# 5/5
DIST BARPETA
ASSAM
781317
------------
Advocate for : MR H GUPTA
Advocate for : MR. R MAJUMDAR appearing for EX. CT/GD RUPAM KUMAR
DAS
BEFORE
HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR
ORDER
Date : -04.03.2025
Mr. H. Gupta, learned counsel for the review petitioners, after arguing the matter at some length has submitted that he be granted a days' time to receive instructions from the petitioners as to whether they would prefer to withdraw the present review petitions and prefer an appeal against the common Judgment & Order dated 18.01.2024, passed in WP(C) No. 1164/2013 and other analogous matters.
Accordingly, Registry is directed to list these matters again on 06.03.2025.
JUDGE
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