Gauhati High Court

Mrs. Uttara Duarah vs The State Of Assam And 4 Ors on 6 June, 2025

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GAHC010178002022




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                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/5821/2022

         MRS. UTTARA DUARAH
         W/O- SRI NAVA KUMAR PHUKAN, R/O- SAHITYA SABHA PATH, NEAR OLD
         POLICE RESERVE, P.O. GOLAGHAT, WARD NO. 09 IN THE DISTRICT OF
         GOLAGHAT, ASSAM



         VERSUS

         THE STATE OF ASSAM AND 4 ORS.
         REP. BY THE COMM. AND SECY., GOVT. OF ASSAM, HANDLOOM AND
         TEXTILES AND SERICULTURE DEPTT., DISPUR, ASSAM, PIN- 781006

         2:THE DIRECTOR
          HANDLOOM AND TEXTILE
          GOVT. OF ASSAM
         VASTRA BHAWAN
          GOPINATH BORDOLOI ROAD
         AMBARI
          GHY
         ASSAM- 781001

         3:THE SUPERINTENDENT
          HANDLOOM AND TEXTILE
          GOLAGHAT
         ASSAM- 785702

         4:THE PRINCIPAL SECRETARY
          GOVT. OF ASSAM
          FINANCE DEPTT.
          3RD FLOOR
          CHIEF MINISTERS BLOCK
          JANATA BHAWAN
          DISPUR
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             GHY-06

            5:THE TREASURY OFFICER
             OFFICE OF THE TREASURY OFFICER
             GOLAGHAT TREASURY
             GOLAGHAT- 78562

Advocate for the Petitioner   : MR. P DEKA, MS K BHATTACHARYYA,MR. A CHETIA

Advocate for the Respondent : SC, HANDLOOM AND TEXTILE, MR A CHALIHA, SC,
FINANCE DEPTT.




                                    BEFORE
                        HONOURABLE MR. JUSTICE KARDAK ETE

                                        ORDER

Date : 06.06.2025

Heard Mr. A. Chetia, learned counsel appearing for the petitioner. Also heard Mr. R. Dhar, learned Standing Counsel, Handloom and Textile, and Mr. A. Chaliha, learned Standing Counsel, Finance Department, appearing for the respondents.

Hearing concluded.

Judgment reserved.

JUDGE

Comparing Assistant