Narendra Nath Baruah vs The State Of Assam And 6 Ors
2025 Latest Caselaw 5490 Gua

Gauhati High Court

Narendra Nath Baruah vs The State Of Assam And 6 Ors on 18 June, 2025

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GAHC010103902023




                                                          undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/2697/2023

         NARENDRA NATH BARUAH
         S/O- LATE MUNINDRANATH BORUAH, R/O- KORDOIGURI, P.O.
         KORDOIGURI, GOLAGHAT, ASSAM



         VERSUS

         THE STATE OF ASSAM AND 6 ORS
         REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
         GOVERNMENT OF ASSAM, DEPARTMENT OF ELEMENTARY EDUCATION,
         DISPUR, GUWAHATI-781006, ASSAM

         2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
          ELEMENTARY EDUCATION
          DISPUR
          GUWAHATI-781006
         ASSAM

         3:THE ACCOUNTANT GENERAL
          MAIDAMGAON
          BELTOLA
          GUWAHATI
         ASSAM

         4:DIRECTOR OF ELEMENTARY EDUCATION
          KAHILIPARA
          MAIN ROAD
          781019
         ASSAM

         5:BLOCK ELEMENTARY EDUCATION OFFICER
          GOLAGHAT
          BLOCK MISSION COORDINATOR
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SSA GOLAGHAT SOUTH BLOCK
SARUPATHAR
DIST. GOLAGHAT
ASSAM

6:DISTRICT ELEMENTARY EDUCATION OFFICER
 GOLAGHAT
ASSAM

7:HEADMASTER

CHEWAGURI MVS SCHOOL
GOLAGHAT
ASSAM

8:THE COMMISSIONER AND SECRETARY
 DEPARTMENT OF PENSIONS AND PUBLIC GRIEVANCES GOVERNMENT
OF ASSAM
 HOUSEFED COMPLEX
 BELTOLA
 GUWAHATI- 781006
ASSAM.

9:CHAIRMAN

BOARD OF SECONDARY EDUCATION (ASSAM)
RAILWAY COLONY ROAD
RAILWAY COLONY
BAMUNIMAIDAN
GUWAHATI- 781021
ASSAM.

10:THE COMMISSIONER AND SECRETARY
 FINANCE DEPARTMENT
 GOVERNMENT OF ASSAM

GROUND FLOOR
F BLOCK
JANTA BHAWAN
DISPUR
GUWAHATI-781006

11:DIRECTOR OF ACCOUNTS AND TREASURIES
ASSAM

5TH FLOOR
NEW KAR BHAWAN
GANESHGURI
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             DISPUR
             GUWAHATI
             ASSAM-78100

Advocate for the Petitioner   : MR P R SARMA, MR K THAKUR,MR D MEDHI

Advocate for the Respondent : SC, ELEM. EDU, MR. B DEORI (R-8),GA, ASSAM,SC, FINANCE
DEPTT. (R 10, 11),SC, SEBA,MR. S BORA, (R-5),SC, AG




                                    BEFORE
                       HON'BLE MR. JUSTICE ROBIN PHUKAN

                                         ORDER

18.06.2025

Heard Mr. P.R. Sarma, learned counsel for the petitioner. Also heard Mr. P.N. Sarma, learned standing counsel, Education (Elementary) Department, appearing for the respondent Nos.1, 2, 4 and 6, Mr. D. Bhattacharya, learned standing counsel for the respondent No.3, Mr. S. Bora, learned standing counsel, SSA, appearing for the respondent No.5, Mr. B. Deori, learned counsel appearing for the respondent No.8, Mr. D.K. Roy, learned standing counsel, SEBA, appearing for the respondent No.9 and Mr. A. Chaliha, learned standing counsel, Finance Department, appearing for the respondent Nos.10 and 11.

Argument concluded.

Judgment reserved.

Sd/- Robin Phukan JUDGE

Comparing Assistant