Tufazzul Hussain vs Fulmala Khatun
2025 Latest Caselaw 5222 Gua

Gauhati High Court

Tufazzul Hussain vs Fulmala Khatun on 11 June, 2025

                                                                           Page No.# 1/2

GAHC010123172025




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                             THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.Rev.P./212/2025

            TUFAZZUL HUSSAIN
            S/O.- SAMEJ UDDIN,
            R/O.- VILL. -DABALIAPARA, P.S.- HOWLY,
            DIST.- BARPETA, ASSAM.



            VERSUS

            FULMALA KHATUN
            W/O.- TUFAZZUL HUSSAIN,
            D/O.- LATE CHAND KHAN,
            R/O.- VILL. -JAHURPAM, P.S.- HOWLY, DIST.- BARPETA, ASSAM.



Advocate for the Petitioner : MR. S C BISWAS, N. UDDIN MOLLAH,B KALITA,MS. S.
CHANDA,MR. F A HASSAN

Advocate for the Respondent : ,




                                  BEFORE
               HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                            ORDER

11.06.2025

Learned counsel Mr. S. C. Biswas is present for the petitioner. Petitioner to take steps to issue notice to the respondent returnable on Page No.# 2/2

17.06.2025.

Meanwhile, call for the scanned copies of the Trial Court Records. Petitioner's prayer for stay of the impugned Judgment and Order may be considered after receipt of the Trial Court Records. List on 17.06.2025.

JUDGE

Comparing Assistant