Page No.# 1/2 vs The State Of Assam And 3 Ors
2025 Latest Caselaw 1422 Gua

Gauhati High Court

Page No.# 1/2 vs The State Of Assam And 3 Ors on 23 July, 2025

                                                                        Page No.# 1/2

GAHC010227332014




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/5850/2014

            BHODRESWAR MECH and ANR
            S/O LT. PHUKAN MECH

            2: ROHIT MECH @ ROHIT KUMAR MECH
             S/O LT. BABU MECH
             BOTH ARE R/O MANJA HAJA NOLAI
             P.S. MANJA
             DIST- KARBI ANGLONG
            ASSA

            VERSUS

            THE STATE OF ASSAM AND 3 ORS
            REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM, DISPUR, GHY-6

            2:THE SECY. TO THE GOVT. OF ASSAM

             HOME DEPTT.
             DISPUR
             GHY-6

            3:THE DY. COMMISSIONER
             KARBI ANGLONG DISTRICT
             DIPHU
            ASSAM

            4:THE SUPERINTENDENT OF POLICE
             KARBI ANGLONG DISTRICT
             DIPHU
            ASSA

Advocate for the Petitioner   : MR.A R AGARWALA, MR.A K BARUAH,AMICUS
CURIAE,MS.T HASNU
                                                                        Page No.# 2/2

Advocate for the Respondent : MR. PN GOSWAMI, ADDL. AG,ASSAM, ,GA, ASSAM,




                                 BEFORE
                HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                     ORDER

Date : 23.07.2025

Hearing concluded. Judgment reserved.

JUDGE

Comparing Assistant