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Shyam Bahadur Rai vs The State Of Assam And Anr
2025 Latest Caselaw 2120 Gua

Citation : 2025 Latest Caselaw 2120 Gua
Judgement Date : 20 January, 2025

Gauhati High Court

Shyam Bahadur Rai vs The State Of Assam And Anr on 20 January, 2025

                                                                         Page No.# 1/2

GAHC010269372024




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./440/2024

            SHYAM BAHADUR RAI
            S/O. LATE JAY BAHADUR RAI, R/O. NO. 1 BISA GAON, P/S. LEKHAPANI,
            DIST. TINSUKIA, ASSAM.



            VERSUS

            THE STATE OF ASSAM AND ANR
            REP. BY THE PP, ASSAM

            2:NISHA THAPA
             D/O. LATE PREM BAHADUR THAPA
             R/O. NO.1 BISA GAON
             P/O. BISAGAON BO
             P/S. LEKHAPANI
             DIST. TINSUKIA
            ASSAM
             PIN-786182

Advocate for the Petitioner   : MR. N HASAN, MR. I K BURAGOHAIN,MR. A HASAN

Advocate for the Respondent : PP, ASSAM,




                                   BEFORE
                    HONOURABLE MRS. JUSTICE MITALI THAKURIA

                                           ORDER

Date : --20.01.2025

Heard Mr. N. Hasan, the learned counsel for the appellant and also heard Page No.# 2/2

Mr. B. Sharma, the learned Additional Public Prosecutor appearing on behalf of State Respondent No. 1.

2. This is an appeal u/s 415(2) of the Bharatiya Nagarik Suraksha Sanhita (BNSS), 2023 against the judgment & order dated 18.11.2024 passed by learned Additional Sessions Judge-cum-Special Judge, POCSO, Tinsukia in POCSO Case No. 177/2022 whereby the accused/appellant has been convicted u/s 354 A (2) IPC and sentenced to Rigorous Imprisonment for 3 years and fine of Rs. 5,000/- in default to undergo Simple Imprisonment for 2 months.

3. Appeal is admitted.

4. Issue Notice to the respondent no. 2.

5. Call for the LCR.

6. List after 4 (four) weeks.

JUDGE

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