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Page No.# 1/3 vs M/S Greenply Industries Ltd
2025 Latest Caselaw 3492 Gua

Citation : 2025 Latest Caselaw 3492 Gua
Judgement Date : 25 February, 2025

Gauhati High Court

Page No.# 1/3 vs M/S Greenply Industries Ltd on 25 February, 2025

                                                                      Page No.# 1/3

GAHC010269782022




                                                               undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                    Case No. : ITA/3/2023

            THE PRINCIPAL COMMISSIONER OF INCOME TAX AND ANR.
            OFFICE OF THE PRINCIPAL COMMISSIONER OF INCOME TAX, AAYAKAR
            BHAWAN, M.G. ROAD, SHILLONG- 793001.

            2: THE ASSISTANT COMMISSIONER OF INCOME TAX
             CIRCLE- 1
             DIBRUGARH
             OFFICE OF THE ASSISTANT COMMISSIONER OF INCOME TAX
             CIRCLE- 1
             DIBRUGARH
             PUSHKARA HOUSE
             NATUN GAON
             NH-37
             P.O.- MOHANGHAT
             DIBRUGARH- 786008

            VERSUS

            M/S GREENPLY INDUSTRIES LTD.
            MAGGUL LOUNGE, 5TH AND 6TH FLOOR, 23 CHETLA CENTRAL ROAD,
            KOLKATA- 700027.



Advocate for the Petitioner   : MR. S C KEYAL,

Advocate for the Respondent : B SARMA, DR. ASHOK SARAF,MR P BARUAH,MR. N N
DUTTA,MR S J SAIKIA,MR P K BORA,MR. G. DUTTATRAY




             Linked Case : ITA/6/2023
                                                                          Page No.# 2/3


            THE PRINCIPAL COMMISSIONER OF INCOME TAX AND ANR.
            OFFICE OF THE PRINCIPAL COMMISSIONER OF INCOME TAX
            AAYAKAR BHAWAN
            M.G. ROAD
            SHILLONG- 793001.

            2: THE ASSISTANT COMMISSIONER OF INCOME TAX
            CIRCLE-1
             DIBRUGARH
             OFFICE OF THE ASSISTANT COMMISSIONER OF INCOME TAX
             CIRCLE-1
             DIBRUGARH
             G.S. ROAD
             PUSHKARA HOUSE
             NATUN GAON
             NH- 37
             P.O.- 786008.
            VERSUS

            M/S GREENPLY INDUSTRIES LIMITED
            MADGUL LOUNGE
            5TH AND 6TH FLOOR
            23 CHETLA CENTRAL ROAD
            KOLKATA- 700027.


            ------------
            Advocate for : MR. S C KEYAL
            Advocate for : MR P BARUAH appearing for M/S GREENPLY INDUSTRIES
            LIMITED

                                   BEFORE
                        HONOURABLE THE CHIEF JUSTICE
                  HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

                                      ORDER

Date : 25.02.2025 (Vijay Bishnoi, CJ)

Heard Mr. S. C. Keyal, learned CGC, appearing on behalf of the appellants; as well as Dr. Ashok Saraf, learned senior counsel, assisted by Mr. B. Sarma, learned counsel, appearing on behalf of the sole respondent; at length.

Page No.# 3/3

Hearing concluded.

Judgment reserved.

                  JUDGE    CHIEF JUSTICE




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