Page No.# 1/3 vs The State Of Assam And 8 Ors
2025 Latest Caselaw 3490 Gua

Gauhati High Court

Page No.# 1/3 vs The State Of Assam And 8 Ors on 25 February, 2025

                                                                       Page No.# 1/3

GAHC010007732025




                                                              undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/186/2025

         DR. SAMARJIT CHAKRABORTY AND ANR
         SON OF SUDHANGSHU CHAKRABORTY, RESIDENT OF VILLAGE-
         KARIMGANJ WARD NO. 1, P.O. AND P.S. KARIMGANJ, PIN- 788710,
         DISTRICT- SREEBHUMI, ASSAM

         2: DR. HRISHIKESH BARUAH
          SON OF DR. RABIN CHANDRA BARUAH
          RESIDENT OF RUPNAGAR
          P.O.- RUPNAGAR
          P.S. BANGAGARH
          PIN- 781032
          DISTRICT- KAMRUP (M)
         ASSA

         VERSUS

         THE STATE OF ASSAM AND 8 ORS
         REPRESENTED BY THE PRINCIPAL SECRETARY, HEALTH AND FAMILY
         WELFARE DEPARTMENT, GOVERNMENT OF ASSAM, DISPUR, GUWAHATI,
         ASSAM, PIN- 780006

         2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
          HEALTH AND FAMILY WELFARE DEPARTMENT GOVERNMENT OF ASSAM
          DISPUR
          GUWAHATI
         ASSAM
          PIN- 780006

         3:THE SELECTION BOARD
          REPRESENTED BY ITS CHAIRPERSON- THE DIRECTOR OF MEDICAL
         EDUCATION CONSTITUTED UNDER RULE 11 OF THE MEDICAL COLLEGES
         OF ASSAM (REGULATION OF ADMISSION INTO POST GRADUATE DEGREE
         AND DIPLOMA COURSES) RULES
          2021)
                                                                            Page No.# 2/3

             ASSAM
             SIXMILE
             GUWAHATI-22

            4:THE DIRECTOR OF MEDICAL EDUCATION
            ASSAM
             SIXMILE
             GUWAHATI-22

            5:THE DIRECTOR OF HEALTH SERVICES
            ASSAM
             HENGRABARI
             GUWAHATI-36

            6:THE PRINCIPAL
            ASSAM MEDICAL COLLEGE
             DIBRUGARH
             P.O.
             P.S. AND DISTRICT- DIBRUGARH
            ASSAM
             PIN- 786001

            7:THE PRINCIPAL
             SILCHAR MEDICAL COLLEGE
             SILCHAR
             PIN- 788001
             DISTRICT- CACHAR
            ASSAM

            8:DR. SHAHBAZ HUSSAIN
             C/O- ANWAR HUSSAIN
             RESIDENT OF NAYA PARA
             P.O. AND P.S. ABHAYAPURI
             PIN- 783384
             DISTRICT- BONGAIGAON
            ASSAM

            9:DR. DILARA HASIN MAZUMDER
             C/O- HASIB UDDIN MAZUMDER
             RESIDENT OF HAILAKANDI TOWN
             P.O.- RATANPUR ROAD
             P.S. HAILAKANDI
             PIN- 788155
             DISTRICT- HAILAKANDI
            ASSA

Advocate for the Petitioner   : MR. P J SAIKIA, SR. ADV, MR. M ALAM,MR. P BORDOLOI
                                                                         Page No.# 3/3

Advocate for the Respondent : SC, HEALTH, MR A CHAKRABORTY (R-8,9),MS. L DAS(R-
8,9),MR. M P SARMA(R-8,9)




                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                      ORDER

Date : 25.02.2025

Heard Mr. P. Bordoloi, learned counsel for the petitioners. Also heard Mr. D.P. Borah, learned Standing counsel for the respondent Nos. 1 to 7 and Mr. M.P. Sarma, learned counsel for the respondent Nos. 8 and 9.

Argument concluded.

Judgment reserved.

JUDGE

Comparing Assistant