Gauhati High Court
Page No.# 1/6 vs Khadeza Khatun And 7 Ors on 21 February, 2025
Author: Devashis Baruah
Bench: Devashis Baruah
Page No.# 1/6
GAHC010194632024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No.: I.A.(Civil)/2932/2024
NAZRUL HAQUE AND 9 ORS
S/O LATE TAIZUDDIN AHMED RESIDENT OF VILLAGE KHOPNIKUCHI (NA-
BAMUNBORI)
PO HAJO
PS HAJO
MOUZA RAMDIA
DIST KAMRUP ASSAM
2: SAIFUL ISLAM @ HOQUE
D/O LATE TAIZUDDIN AHMED
RESIDENT OF VILLAGE KHOPNIKUCHI (NA-BAMUNBORI)
PO HAJO
PS HAJO
MOUZA RAMDIA
DIST KAMRUP ASSAM
3: SAMSUL HAQUE
S/O LATE TAIZUDDIN AHMED
RESIDENT OF VILLAGE KHOPNIKUCHI (NA-BAMUNBORI)
PO HAJO
PS HAJO
MOUZA RAMDIA
DIST KAMRUP ASSAM
4: REJAUL HAQUE
S/O LATE TAIZUDDIN AHMED
RESIDENT OF VILLAGE KHOPNIKUCHI (NA-BAMUNBORI)
PO HAJO
PS HAJO
MOUZA RAMDIA
DIST KAMRUP ASSAM
5: ROUJUDDIN AHMED
S/O LATE TAIZUDDIN AHMED
Page No.# 2/6
RESIDENT OF VILLAGE KHOPNIKUCHI (NA-BAMUNBORI)
PO HAJO
PS HAJO
MOUZA RAMDIA
DIST KAMRUP ASSAM
6: MERAJUL HAQUE
S/O LATE TAIZUDDIN AHMED
RESIDENT OF VILLAGE KHOPNIKUCHI (NA-BAMUNBORI)
PO HAJO
PS HAJO
MOUZA RAMDIA
DIST KAMRUP ASSAM
7: TAHIDA BEGUM
D/O LATE TAIZUDDIN AHMED
RESIDENT OF VILLAGE KHOPNIKUCHI (NA-BAMUNBORI)
PO HAJO
PS HAJO
MOUZA RAMDIA
DIST KAMRUP ASSAM
8: SAJIDA BEGUM
D/O LATE TAIZUDDIN AHMED
RESIDENT OF VILLAGE KHOPNIKUCHI (NA-BAMUNBORI)
PO HAJO
PS HAJO
MOUZA RAMDIA
DIST KAMRUP ASSAM
9: FARIDA BEGUM
D/O LATE TAIZUDDIN AHMED
RESIDENT OF VILLAGE KHOPNIKUCHI (NA-BAMUNBORI)
PO HAJO
PS HAJO
MOUZA RAMDIA
DIST KAMRUP ASSAM
10: NARGIS BEGUM
D/O LATE TAIZUDDIN AHMED
RESIDENT OF VILLAGE KHOPNIKUCHI (NA-BAMUNBORI)
PO HAJO
PS HAJO
MOUZA RAMDIA
DIST KAMRUP ASSAM
VERSUS
KHADEZA KHATUN AND 7 ORS
Page No.# 3/6
S/O LATE NEK JAN BIBI
RESIDENT OF VILLAGE KHOPNIKUCHI
PP KHOPNIKUCHI
PS HAJO
MOUZA RAMDIA
DIST KAMRUP ASSAM
781382
2:TAIJUDDIN AHMED
S/O LATE NEK JAN BIBI
RESIDENT OF VILLAGE KHOPNIKUCHI
PP KHOPNIKUCHI
PS HAJO
MOUZA RAMDIA
DIST KAMRUP ASSAM
781382
3:RAHIM ALI
S/O LATE NEK JAN BIBI
RESIDENT OF VILLAGE KHOPNIKUCHI
PP KHOPNIKUCHI
PS HAJO
MOUZA RAMDIA
DIST KAMRUP ASSAM
781382
4:HUSSEN ALI
S/O LATE NEK JAN BIBI
RESIDENT OF VILLAGE KHOPNIKUCHI
PP KHOPNIKUCHI
PS HAJO
MOUZA RAMDIA
DIST KAMRUP ASSAM
781382
5:SAMIRAN BEGUM
D/O LATE NEK JAN BIBI
Page No.# 4/6
RESIDENT OF VILLAGE KHOPNIKUCHI
PP KHOPNIKUCHI
PS HAJO
MOUZA RAMDIA
DIST KAMRUP ASSAM
781382
6:BACHIRAN BEGUM
D/O LATE NEK JAN BIBI
RESIDENT OF VILLAGE KHOPNIKUCHI
PP KHOPNIKUCHI
PS HAJO
MOUZA RAMDIA
DIST KAMRUP ASSAM
781382
7:FEROZA KHATUN
S/O LATE NEK JAN BIBI
RESIDENT OF VILLAGE KHOPNIKUCHI
PP KHOPNIKUCHI
PS HAJO
MOUZA RAMDIA
DIST KAMRUP ASSAM
781382
8:KHORSHED ALI
S/O LATE NEK JAN BIBI
RESIDENT OF VILLAGE KHOPNIKUCHI
PP KHOPNIKUCHI
PS HAJO
MOUZA RAMDIA
DIST KAMRUP ASSAM
781382
For the applicant (s) : Mr. A. Das, Advocate
For the respondent (s) : Mr. B. Hussain, Advocate
Page No.# 5/6
BEFORE
HON'BLE MR. JUSTICE DEVASHIS BARUAH
ORDER
21.02.2025
Heard Mr. A. Das, the learned counsel appearing on behalf
of the applicants and Mr. B. Hussain, the learned counsel
appearing on behalf of the respondents.
2. This is an application filed under Order XLI Rule 5 of the
Code of the Civil Procedure, 1908 for stay of the judgment and
decree dated 12.07.2024 passed by the learned District Judge,
Kamrup, Amingaon in Title Appeal No.7/2018.
3. This Court has duly taken note of that the accompanying
Appeal has already been admitted by formulating the substantial
questions of law. The records have also been received. This
Court further had fixed the Appeal for hearing.
4. Accordingly, this Court is of the opinion that the impugned
judgment and decree dated 12.07.2024 passed by the learned
District Judge, Kamrup, Amingaon in Title Appeal No.7/2018 is
required to be stayed till the disposal of the Appeal. This Court
also finds it relevant to take note of that this is a suit for specific
performance filed by the respondents against the appellants.
5. Under such circumstances, this Court for the ends of justice,
Page No.# 6/6
directs that status-quo be maintained as regards the title,
possession as well as construction over the suit land.
JUDGE
Comparing Assistant
