Gauhati High Court
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Page No.# 1/4
GAHC010196872019
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : FAO/42/2019
CHEMISTS AND DRUGGISTS ASSOCIATION OF ASSAM AND 2 ORS
A SOCIETY REGISTERED UNDER THE TRADE UNIONS ACT, 1926, HAVING
ITS OFFICE AT BYE LANE NO. 1, BANI NAGAR, REHABARI, GUWAHATI-
781008, DIST.- KAMRUP(M), ASSAM, REP. BY ITS SECRETARY SRI DILIP
CHANDRA GOSWAMI.
2: DR. NATWARLAL AGARWALA
PRESIDENT OF CHEMISTS AND DRUGGISTS ASSOCIATION OF ASSAM
HAVING HIS OFFICE AT BYE LANE NO. 1
BANI NAGAR
REHABARI
GUWAHATI- 781008
DIST.- KAMRUP(M)
ASSAM.
3: SRI DILIP CHANDRA GOSWAMI
SECRETARY OF CHEMISTS AND DRUGGISTS ASSOCIATION OF ASSAM
HAVING HIS OFFICE AT BYE LANE NO. 1
BANI NAGAR
REHABARI
GUWAHATI- 781008
DIST.- KAMRUP(M)
ASSAM
VERSUS
ASSAM DRUG DEALER ASSOCIATION (ADDA) AND 4 ORS.
A PURPORTED REGISTERED SOCIETY HAVING ITS OFFICE AT 4TH FLOOR,
CITY TOWER, S.C. GOSWAMI ROAD, PANBAZAR, GUWAHATI- 781001,
DIST.- KAMRUP(M), ASSAM, REP. BY ITS GENERAL SECRETARY SRI
BIRKRAMANANDA CHOUDHURY.
2:ALL INDIA ORGANIZATION OF CHEMISTS AND DRUGGISTS (AIOCD)
Page No.# 2/4
HAVING ITS REGISTERED OFFICE AT B.C.D.A 12
BONEFIELD LANE
1ST FLOOR
KOLKATA- 700001
REP. BY ITS GENERAL SECRETARY SRI RAJIV SINGHAL.
3:THE PRESIDENT
ALL INDIA ORGANIZATION OF CHEMISTS AND DRUGGISTS
201
SAFALYA BUILDING
2ND FLOOR
OPPOSITE JAIGOPAL INDUSTRIAL ESTATE
BABURAO PARULEKAR MARG
DADAR (W)
MUMBAI- 400028
MAHARASHTRA.
4:THE GENERAL SECRETARY
ALL INDIA ORGANIZATION OF CHEMISTS AND DRUGGISTS
M/S. SHREE RADHEY TRADE LOGISTICS
PARABHU KRIPA 120
S.R. COMPOUND LASUDIA
INDORE- 452010
MADHYA PRADESH.
5:SRI JAGANNATH S. SHINDHE
PRESIDENT
ALL INDIA ORGANIZATION OF CHEMISTS AND DRUGGISTS
201
SAFALYA BUILDING
2ND FLOOR
OPOSITE JAIGOPAL INDUSTRIAL ESTATE
BABURAO PARULEKAR MARG
DADAR(W)
MUMBAI- 400028
MAHARASHTRA
Advocate for the Petitioner : MR. R BORPUJARI, MR. B GOGOI,MR. D SAIKIA,MS. N
BORDOLOI,MR. A PHUKAN
Advocate for the Respondent : MR. A CHAMUAH, MS. S PARVEEN,FOR CAVEATOR,MR. N K
NEOG,MR. M DAS,MR S BHARALI,MR. K N CHOUDHURY
Page No.# 3/4
Linked Case : FAO/41/2019
ALL INDIA ORGANIZATION OF CHEMIST AND DRUGGISTS (AIOCD)
A SOCIETY REGISTERED UNDER THE PROVISIONS OF THE WEST BENGAL
SOCIETIES ACT
1961
HAVING ITS REGISTERED OFFICE AT B.C.D.A.
12 BONFIELD LANE
1ST FLOOR
KOLKATA- 700001 AND AN OFFICE AT 201
SAFALYA BUILDING
2ND FLOOR
OPPOSITE JAIGOPAL INDUSTRIAL ESTATE
BABURAO PARULEKAR MARG
DADAR (WEST)
MUMBAI- 400028.
VERSUS
ASSAM DRUG DEALER ASSOCIATION AND ANR
AN UNREGISTERED SOCIETY HAVING ITS OFFICE AND PLACE OF
BUSSINESS AT 4TH FLOOR
CITY TOWER
S.C. GOSWAMI ROAD
PANBAZAR
GUWAHATI- 781001
IN THE DISTRICT OF KAMRUP(M)
ASSAM AND REP. BY ITS GENERAL SECRETARY
SHRI BIKRAMANNANDA CHOUDHURY.
2:CHEMIST AND DRUGGIST ASSOCIATION OF ASSAM
A REGISTERED TRADE UNION REGISTERED UNDER THE PROVISIONS OF
THE TRADE UNIONS ACT
1926
HAVING ITS REGISTERED OFFICE AT BYE LANE NO. 1
BANI NAGAR
REHABARI
GUWAHAT- 781008
DIST.- KAMRUP(M)
ASSAM.
------------
Advocate for : MR. D BARUAH
Advocate for : MR. A CHAMUAH appearing for ASSAM DRUG DEALER
ASSOCIATION AND ANR
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BEFORE
HONOURABLE MR. JUSTICE ROBIN PHUKAN
ORDER
Date : 20.02.2025
Heard Mr. R. Borpujari, learned counsel for the appellants in FAO No.
42/2019 and Mr. D. Das, learned Senior counsel, assisted by Ms. N. Upadhyay,
learned counsel for the appellants in FAO No. 41/2019. Also heard Ms. S.
Parveen, learned counsel for the respondents.
Argument concluded.
Judgment reserved.
JUDGE
Comparing Assistant
