Citation : 2025 Latest Caselaw 3313 Gua
Judgement Date : 19 February, 2025
Page No.# 1/7
GAHC010023372025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Cont.Cas(C)/81/2025
BISWAJYOTI DAS AND 24 ORS
S/O SRI BIDHAN CH DAS, R/O RABINDRA SARANI, NEAR SARANI
MANDIR, HKD ROAD, SILCHAR, DIST-CACHAR, ASSAM-788005
2: ANJAN GOALA
S/O HIRANLAL GOALA
R/O DURGAKONA
P.O. ASSAM UNIVERSITY
P.S. SILCHAR SADAR
DIST-CACHAR
ASSAM
PIN-788011.
3: NIRENDRA NAMASUDRA
S/O LATE ABHAY NAMOSUDRA
R/O BIPIN PAUL SARANI
HAILAKANDI ROAD
SILCHAR
P.O- RANGIRKHARI
P.S-RANGIRKHARI
DISTRICT- CACHAR
ASSAM 788005.
4: NAZU AHMED MAZUMDAR
S/O LATE MUKTAR UDDIN MAZUMDER
YEARS
R/O - UTTAR KRISHNAPUR
PART- 1
SILCHAR
P.O - UTTARKRISHNAPUR
P.S - RANGIRKHARI
DISTRICT- CACHAR
ASSAM -788006.
Page No.# 2/7
5: CHANDAN DAS
S/O LATE KUMUD CH. DAS
R/O ASHUTOSH SARANI
HAILAKANDI ROAD
SILCHAR
DISTRICT - CACHAR
ASSAM - 788006.
6: PINTU PAUL
S/O LATE SACHINDRA PAUL
R/O VILLAGE - REGNTI BASTI
P.O JAIFORPUR
P.S - SILCHAR SADAR
SILCHAR
DISTRICT- CACHAR
ASSAM- 788005.
7: RAMEN BISWAS
S/O LATE KALIPADA BISWAS
R/O PAILAPOOL LOBACPAR
PART-III
SILCHAR
P.O- PAILAPOOL
P.S- LAKHIPUR
DISTRICT- CACHAR
ASSAM-788098.
8: HIROK DEY
S/O -LATE NRIPESH CH DEY
R/O VILLAGE AND P.O - PAILAPOOL
P.S LAKHIPUR
SILCHAR
DISTRICT - CACHAR
ASSAM- 788098.
9: AJOY KUMAR YADAV
S/O LATE HARI PRASAD YADAV
R/O - MODHU TILLA
P.O- N.I.T
P.S- SADAR SILCHAR
DISTRICT
CACHAR
ASSAM - 788010.
10: AHMADUL HOQUE LASKAR
S/O LATE FAIZUDDINLASKAR
R/O VILLAGE- SATKARAKANDI
PART -II
Page No.# 3/7
P.O SATKARAKANDI
SILCHAR
DISTRICT- CACHAR
ASSAM- 788013.
11: SUBRATA DAS
S/O LATE SITTANGSHU DAS
R/O - RABINDRA SARANI
HOUSE NO. 27
HAILAKANDI ROAD
SILCHAR
P.O RANGIRKHARI
RANGIRKBHARI
DISTRICT- CACHAR
ASSAM 788005.
12: BITTU DAS
S/O LATE AKHIL DAS
R/O- MAHANAMBRATO SARANI
SILCHAR
P.O RANGIRKHARI
P.S - RANGIRKHARI
DISTRICT - CACHAR
ASSAM -788005.
13: GOURANGA GOALA
S/O GUNESH PRASAD GOALA
R/O- DUNGRU BASTI
P.O - PALONGHAT
P.S- DHOLAI
DISTRICT- CACHAR
ASSAM- 788116.
14: RAJEN KALOWAR
S/O LATE RUPAL KALWAR
R/O VILLAGE AND P.O PAILA POOL
SILCHAR
DISTRICT- CACHAR
ASSAM -788098
15: BADRUL ALAM MAZUMDER
S/O LATE RUHUL AMIN MAZUMDAR
R/O UTTAR KRISHNAPUR
PART -1
P.O UTTAR KRISHNAPUR
P.S SILCHAR SADAR
SONAI ROAD
SILCHAR
Page No.# 4/7
DISTRICT - CACHAR ASSAM - 78806
16: DIPU KUMAR DAS
S/O- LATE GIRINDA KR. DAS
R/O 1ST LINK ROAD
LANE NO. 14
HOUSE NO. 32
SILCHAR
P.O LINK ROAD
P.S RANGIRKHARI
DISTRICT- CACHAR
ASSAM - 788006.
17: ABDUS SALAM MD. MUZAKHIR MAZUMDAR
S/O LATE MUDASSIR ALI MAZUMDAR
R/O VILLAGE - UTTARKRISHNAPUR
PT-I
SILCHAR
P.O - UTTARKRISHNAPUR
PART- II P.S RANGIRKHARI
DISTRICT - CACHAR
ASSAM -788006.
18: BHAJANLAL GOALA
S/O- LATE KISHUN GOALA
R/O VILLAGE- KAPTANPUR
PT- 1
P.O KAPTANPUR
SILCHAR
DISTRICT- CACHAR
ASSAM 788119.
19: HIRONMOY ROY
S/O -LATE PROVHAT CHANDRA ROY
R/O VILLAGE- JAMALPAR
SILCHAR
DISTRICT- CACHAR
ASSAM - 788116.
20: BIJOY LOHAR
S/O- LATE MOHAN LOHAR
R/O SANTILLA
P.O DULLABCHERRA
SILCHAR
DISTRICT- KARIMGANJ
ASSAM - 788736.
21: DILIP DEB
Page No.# 5/7
S/O- LATE DHIRENDRA DEB
R/O - KANAKPUR ROAD
PART- II
SHYAMANANDA LANE
LANE NO. 08
HOUSE NO. 16 SILCHAR
P.O LINK ROAD
P.S RANGIRKHARI
DISTRICT- CACHAR
ASSAM - 788005.
22: PRATAP SINGH YADAV
S/O - LATE GAYA PRASAD GOALA
R/O- VILLAGE - DUGRU BASTI
P.O PALONGHAT
P.S DHOLAI
DISTRICT- CACHAR
ASSAM - 788116.
23: ROSHMI DEB
W/O- BISHMARUP DEB
R/O- RONGPUR SANTIPARA
P.O/P.S- RONGPUR
SILCHAR
DISTRICT -CACHAR
ASSAM -788009.
24: MAHUA BHOWMIK
D/O LATE ARUN KR. GUPTA
R/O SOUMITRA BHOWMICK
EAST PADMANAYAR BILPAR
SILCHAR
P.O SILCHAR
DISTRICT- CACHAR
ASSAM- 788006.
25: ANWAR HUSSAIN MAZUMDAR
S/O LATE MOINU HAQUE MAZUMDAR
R/O UTTAR KRISHNAPUR
PART-I
P.O UTTAR KRISHNAPUR
SILCHAR
DISTRICT- CACHAR
ASSAM - 788006
VERSUS
SMTI. KAVITHA PADMANABHAN AND 3 ORS
Page No.# 6/7
COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM,
DEPARTMENT OF HOUSING AND URBAN AFFAIRS, DISPUR, GUWAHATI,
DISTRICT- KAMRUP (M), 781006.
2:SMTI PRANATI GOGOI
MANAGING DIRECTOR
THE ASSAM URBAN WATER SUPPLY AND SEWERAGE BOARD
AMRITPUR PATH
GANESHGURI
GUWAHATI
DISTRICT- KAMRUP (M)
ASSAM 781006.
3:VAN LAL LIMPUIA NAMPUI
EXECUTIVE OFFICER
SILCHAR MUNICIPAL BOARD
SILCHAR
DISTRICT- CACHAR
ASSAM
PIN- 788001.
4:JAYANT NARLIKAR
COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM
FINANCE DEPARTMENT
DISPUR GUWAHATI
DISTRICT- KAMRUP (M)
ASSAM
PIN- 781006
Advocate for the Petitioner : MR B D DAS, MR. H R DAS,MR J LOTHA
Advocate for the Respondent : ,
Page No.# 7/7
BEFORE
HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI
ORDER
Date : 19.02.2025
Heard Mr. B.D. Das, learned Senior Counsel assisted by Mr. J. Lotha, learned counsel appearing for the petitioners.
By way of this petition, the petitioners are drawing the attention of this Court against the alleged non-compliance of the judgment & order dated 26.07.2024 passed by this court.
Issue notice, returnable in 4 (four) weeks.
Steps be taken by registered post with A/D within a period of 3 (three) days from today.
List the matter after 4 (four) weeks on a date to be fixed by the Registry.
JUDGE
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