Monday, 11, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Dhiraj Das vs The State Of Assam And 4 Ors
2025 Latest Caselaw 3038 Gua

Citation : 2025 Latest Caselaw 3038 Gua
Judgement Date : 11 February, 2025

Gauhati High Court

Dhiraj Das vs The State Of Assam And 4 Ors on 11 February, 2025

Author: Soumitra Saikia
Bench: Soumitra Saikia
                                                                   Page No.# 1/2

GAHC010011292014




                                                            undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/3072/2014

         DHIRAJ DAS
         S/O LT. DWIJENDRA NATH DAS, W/NO.4, PATHSALA TOWN, P.O.
         PATHSALA, DIST- BARPETA



         VERSUS

         THE STATE OF ASSAM AND 4 ORS
         REPRESENTED BY THE COMMISSIONER AND SECRETAY, GOVT. OF
         ASSAM, URBAN DEVELOPEMENT DEPARTMENT, DISPUR, GHY-6

         2:THE SECRETARY TO THE GOVT. OF ASSAM
          URBAN DEVELOPMENT DEPARTMENT CUM APPELLATE AUTHORITY
          DISPUR
          GHY-6

         3:THE PATHSALA TOWN COMMITTEE
          P.O. PATHSALA
          DIST- BARPETA
          781325
          REPRESENTED BY ITS CHAIRMAN

         4:MRINAL SARMA
          S/O LT. AKSHAYA KR. SARMA
          P.O. PATHSALA
          DIST- BARPETA
          781325


         5:ARUNA KOTOKI
          D/O LT. PRAMOD CHANDRA SARMA
         W/O SRI AMULYA KOTOKI
         VILL. MORIKOLOM
                                                                                       Page No.# 2/2

             P.O. and DIST- NAGAO

Advocate for the Petitioner   : MR.A DEKA, MR.A DAS,MR.J DAS,MR.S DUTTA,MR.B
CHAKRABORTY

Advocate for the Respondent : MR.A D CHOUDHURYRes. 4, GA, ASSAM,MR.M GOGOI(R-
3),MR.N DEKA(R-3),MR.D CHOUDHURY,FOR CAVEATOR,MR.M CHETIA




                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                            ORDER

Date : --11.02.2025

Heard Mr. B. Chakraborty, learned counsel for the petitioner. Also heard Mr. BD Das, learned Senior Counsel, assisted by Mr. D. Choudhury, learned counsel for the respondent no.4.

Hearing concluded.

Judgment is reserved.

JUDGE

Comparing Assistant

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter