Citation : 2025 Latest Caselaw 3025 Gua
Judgement Date : 11 February, 2025
Page No.# 1/12
GAHC010130472023
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/317/2023
BICHITRA KR. BORAH AND 8 ORS.
SON OF LATE SARAT CH. BORAH
RESIDENT OF - NABA MILANPUR
PUB SHIV NAGAR PATH
VIP ROAD
MAGZIM
P.O.- UDAYAN VIHAR
DIST.- KAMRUP(M)
ASSAM.
2: BABUL BORO
SON OF LATE PANIRAM BORO
RESIDENT OF - NABA MILANPUR
PUB SHIV NAGAR PATH
VIP ROAD
MAGZIM
P.O.- UDAYAN VIHAR
DIST.- KAMRUP(M)
ASSAM.
3: NIRMALI GOGOI
DAUGHTER OF BHABANI GOGOI
RESIDENT OF - NABA MILANPUR
PUB SHIV NAGAR PATH
VIP ROAD
MAGZIM
Page No.# 2/12
P.O.- UDAYAN VIHAR
DIST.- KAMRUP(M)
ASSAM.
4: GAUTOM GOGOI
SON OF BHABEN CH. GOGOI
RESIDENT OF - NABA MILANPUR
PUB SHIV NAGAR PATH
VIP ROAD
MAGZIM
P.O.- UDAYAN VIHAR
DIST.- KAMRUP(M)
ASSAM.
5: JOGENDRA BARMA
SON OF LATE NINAKU BARMA
RESIDENT OF - NABA MILANPUR
PUB SHIV NAGAR PATH
VIP ROAD
MAGZIM
P.O.- UDAYAN VIHAR
DIST.- KAMRUP(M)
ASSAM.
6: SUDIP DAS
SON OF SURESH CH. DAS
RESIDENT OF - NABA MILANPUR
PUB SHIV NAGAR PATH
VIP ROAD
MAGZIM
P.O.- UDAYAN VIHAR
Page No.# 3/12
DIST.- KAMRUP(M)
ASSAM.
7: NISHIMA KALITA
WIFE OF SARAT CH. KALITA
RESIDENT OF - NABA MILANPUR
PUB SHIV NAGAR PATH
VIP ROAD
MAGZIM
P.O.- UDAYAN VIHAR
DIST.- KAMRUP(M)
ASSAM.
8: BASANTA SARMA
SON OF RAJAT CH. SARMA
RESIDENT OF - NABA MILANPUR
PUB SHIV NAGAR PATH
VIP ROAD
MAGZIM
P.O.- UDAYAN VIHAR
DIST.- KAMRUP(M)
ASSAM.
9: UTTARA CHOUDHURY BEZBARUAH
WIFE OF SAILEN BEZBARUAH
RESIDENT OF - NABA MILANPUR
PUB SHIV NAGAR PATH
VIP ROAD
MAGZIM
P.O.- UDAYAN VIHAR
DIST.- KAMRUP(M)
ASSAM.
VERSUS
Page No.# 4/12
THE STATE OF ASSAM AND ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
DEPARTMENT OF REVENUE AND DISASTER MANAGEMENT
DISPUR
GUWAHATI- 781006
ASSAM.
2:THE GUWAHATI METROPOLITAN DEVELOPMENT AUTHORITY (GMDA)
REPRESENTED BY ITS CHAIRMAN
3RD FLOOR STATE-FED BUILDING
GMCH ROAD
BHANGAGARH
GUWAHATI
ASSAM- 781005.
3:THE DEPUTY COMMISSIONER
KAMRUP(M)
GUWAHATI- 781001.
4:THE CIRCLE OFFICER
DISPUR REVENUE CIRCLE
GUWAHATI.
------------
Advocate for : MR S BORTHAKUR
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND ORS.
Linked Case : WA/234/2023
ANIL KALITA AND 4 ORS.
S/O- KALI RAM KALITA
R/O- HOUSE NO-20
USHA NAGAR
BORBARI
VIP ROAD
P.O- BELTOLA
P.S- DISPUR
GUWAHATI-36
KAMRUP (M)
ASSAM
Page No.# 5/12
2: HIRAN NATH TALUKDAR
S/O- NRIPEN TALUKDAR
R/O- USHA NAGAR
BORBARI
VIP ROAD
P.O- BELTOLA
P.S- DISPUR
GUWAHATI-36
KAMRUP (M)
ASSAM
3: DIPJYOTI BARMAN
S/O- BIREN BARMAN
R/O- USHA NAGAR
BORBARI
NEAR USHA NAGAR SHIV TEMPLE
P.O- BELTOLA
P.S- DISPUR
GUWAHATI-36
KAMRUP (M)
ASSAM
4: JYOTISH DEKA
S/O- LATE DHIRESWAR DEKA
R/O- H. NO-33
USHA NAGAR
BORBARI
P.O- BELTOLA
P.S- DISPUR
GUWAHATI-36
KAMRUP (M)
ASSAM
5: MINAKSHI DAS
W/O- NISHI PAD SWARGIARY
R/O- VIP ROAD
USHA NAGAR
Page No.# 6/12
BORBARI
P.O- BELTOLA
P.S- DISPUR
GUWAHATI-36
KAMRUP (M)
ASSAM
VERSUS
THE STATE OF ASSAM AND 4 ORS. E
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
REVENUE (SETTLEMENT) DEPARTMENT
DISPUR
GUWAHATI-6
ASSAM
2:THE GUWAHATI METROPOLITAN DEVELOPMENT AUTHORITY
REP. BY ITS CHAIRMAN
BHANGAGARH
GUWAHATI- 781006
ASSAM.
3:THE GUWAHATI MUNICIPAL CORPORATION
REP. BY ITS COMMISSIONER
GUWAHATI-06
ASSAM
4:THE DEPUTY COMMISSIONER
KAMRUP (M)
HENGRABARI
GUWAHATI-36
ASSAM
5:THE CIRCLE OFFICER
DISPUR REVENUR CIRCLE
DISPUR
GUWAHATI-06
------------
Advocate for : MR U S BORGOHAIN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 4 ORS. E
Linked Case : WA/316/2023
Page No.# 7/12
THARO ASHANGBI SINGHA AND 13 ORS.
WIFE OF PRADIP SINGHA
R/O- HOUSE NO. 15
BARBARI
SANJIBANI PATH
OPP. DOORDARSHAN COLONY
P.O.- HENGRABARI
DIST.- KAMRUP(M)
ASSAM.
2: SAPNA SINGHA
WIFE OF SRI RANJIT SINGHA
R/O- HOUSE NO. 16
BARBARI
SANJIBANI PATH
OPP. DOORDARSHAN COLONY
P.O.- HENGRABARI
DIST.- KAMRUP(M)
ASSAM.
3: K. JOYKUMAR SINGHA
SON OF K RAJMOHAN SINGHA
R/O- HOUSE NO. 12
BARBARI
SANJIBANI PATH
OPP. DOORDARSHAN COLONY
P.O.- HENGRABARI
DIST.- KAMRUP(M)
ASSAM.
4: M. SURESH SINGHA
SON OF LATE M. NARENDRA SINGHA
R/O- HOUSE NO. 13
SANJIBANI PATH
P.O.- HENGRABARI
Page No.# 8/12
DIST.- KAMRUP(M)
ASSAM.
5: N. MANIHAR SINGH
SON OF LATE N. SUNAMANI SINGH
R/O- HOUSE NO. 5
SANJIBANI PATH
BARBARI
P.O.- HENGRABARI
DIST.- KAMRUP(M)
ASSAM.
6: PURNIMA DEVI
WIFE OF SIJAM RANJIT SINGH
R/O- HOUSE NO. 5A
SANJIBANI PATH
BARBARI
P.O.- HENGRABARI
DIST.- KAMRUP(M)
ASSAM.
7: K. BROJENDRA SINGHA
SON OF LATE K. CHANDE SINGHA
R/O- HOUSE NO. 48
SANJIBANI PATH
BARBARI
P.O.- HENGRABARI
DIST.- KAMRUP(M)
ASSAM.
8: CHANDRA KISHORE SINGHA
SON OF CHANDRAMONI SINGHA
R/O- HOUSE NO. 5
SANJIBANI PATH
Page No.# 9/12
BARBARI
P.O.- HENGRABARI
DIST.- KAMRUP(M)
ASSAM.
9: KH. SATYENDRA SINGHA
SON OF LATE KH. CHANDRA SINGHA
R/O- HOUSE NO. 17
SANJIBANI PATH
BARBARI
P.O.- HENGRABARI
DIST.- KAMRUP(M)
ASSAM.
10: N. MANI KANTA SINGH
SON OF LATE MANGANJAO SINGH
R/O- HOUSE NO. 20
SANJIBANI PATH
BARBARI
P.O.- HENGRABARI
DIST.- KAMRUP(M)
ASSAM.
11: BHEIGYABATI DEVI
WIFE OF SALAM BISWANANDA SINGH
R/O- HOUSE NO. 8
SANJIBANI PATH
BARBARI
P.O.- HENGRABARI
DIST.- KAMRUP(M)
ASSAM.
12: KANGABAM JOY SINGH
SON OF KANGABAM M SINGH
Page No.# 10/12
R/O- HOUSE NO. 10
SANJIBANI PATH
BARBARI
P.O.- HENGRABARI
DIST.- KAMRUP(M)
ASSAM.
13: KEISHAM SHITOLJIT SINGH
SON OF K. IBOBI SINGH
R/O- HOUSE NO. 9
SANJIBANI PATH
BARBARI
P.O.- HENGRABARI
DIST.- KAMRUP(M)
ASSAM.
14: ABDUL LATIF MONDAL
SON OF KADER MONDAL
R/O- HOUSE NO. 7
SANJIBANI PATH
BARBARI
P.O.- HENGRABARI
DIST.- KAMRUP(M)
ASSAM.
VERSUS
THE STATE OF ASSAM AND ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM
DEPARTMENT OF REVENUE AND DISASTER MANAGEMENT
DISPUR
GUWAHATI- 781006
ASSAM.
2:THE GUWAHATI METROPOLITAN DEVELOPMENT AUTHORITY (GMDA)
REPRESENTED BY ITS CHAIRMAN
Page No.# 11/12
3RD FLOOR
STATE-FED BUILDING
GMCH ROAD
BHANGAGARH
GUWAHATI
ASSAM- 781005.
3:THE DEPUTY COMMISSIONER
KAMRUP(M)
GUWAHATI- 781001.
4:THE CIRCLE OFFICER
DISPUR REVENUE CIRCLE
GUWAHATI.
------------
Advocate for : MR S BORTHAKUR
Advocate for : SC
REVENUE appearing for THE STATE OF ASSAM AND ORS.
Linked Case : WA/126/2023
KHIRESWARI SAIKIA
D/O- LATE PURNIMA SAIKIA R/O- USHA NAGAR
BORBARI
NEAR DURGA MANDIR
P.O. HENGRABARI
KAMRUP METRO
P.S. DISPUR
781036
ASSAM.
VERSUS
THE STATE OF ASSAM AND 3 ORS. A
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
REVENUE (SETTLEMENT) DEPTT.
DISPUR
GHY- 781006 (ASSAM).
2:THE GUWAHATI METROPOLITAN DEVELOPMENT AUTHORITY
REP. BY ITS CHAIRMAN
BHANGAGARH
Page No.# 12/12
GUWAHATI- 781006 (ASSAM)
3:THE GUWAHATI MUNICIPAL CORPORATION
REP. BY ITS COMMISSIONER
GUWAHATI (ASSAM).
4:THE CIRCLE OFFICER
DISPUR REVENUE CIRCLE DISPUR
GUWAHATI- 781006
ASSAM.
------------
Advocate for : MR I CHAKMA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 3 ORS. A
BEFORE
HONOURABLE THE CHIEF JUSTICE
HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR
ORDER
Date :11.02.2025 (Vijay Bishnoi, CJ)
Heard the learned counsels appearing for the parties at length.
Hearing concluded.
Judgment reserved.
JUDGE
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