Page No.# 1/4 vs Liberty General Insurance Company Ltd ...
2025 Latest Caselaw 2981 Gua

Gauhati High Court

Page No.# 1/4 vs Liberty General Insurance Company Ltd ... on 10 February, 2025

                                                               Page No.# 1/4

GAHC010268812023




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                     THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : MACApp./438/2024

         ANJUMANI HALADAR @ HALDAR AND 3 ORS.
         W/O LATE PRADIP HALADAR @ HALDAR, RESIDENT OF VILLAGE
         MANDIRA, NANKE 781127, PS NAGARBERA, DIST KAMRUP M ASSAM

         2: ANUPRIYA HALDAR
          D/O LATE PRADIP HALADAR @ HALDAR

         RESIDENT OF VILLAGE MANDIRA
         NANKE 781127
         PS NAGARBERA
         DIST KAMRUP M ASSAM
         TO BE REP. BY PET. NO. 1

         3: SUPRIYA HALDAR
          D/O LATE PRADIP HALADAR @ HALDAR

         RESIDENT OF VILLAGE MANDIRA
         NANKE 781127
         PS NAGARBERA
         DIST KAMRUP M ASSAM
         TO BE REP. BY PET. NO. 1

         4: BAKUL HALADAR
         W/O LATE BALORAM HALDAR


         RESIDENT OF VILLAGE MANDIRA
         NANKE 781127
         PS NAGARBERA
         DIST KAMRUP M ASSA

         VERSUS

         LIBERTY GENERAL INSURANCE COMPANY LTD AND ANR. B
                                                                        Page No.# 2/4

            3B GANAPATI ENCLAVE, BORA SERVICE, GS ROAD, PO GUWAHATI 781007,
            DIST KAMRUP M ASSAM



Advocate for the Petitioner   : MR. A R AGARWALA, MD. K ALI,MR ADITYA AGARWALA

Advocate for the Respondent : ,




             Linked Case : I.A.(Civil)/3821/2023

            ANJUMANI HALADAR @ HALDAR AND 3 ORS.
            W/O LATE PRADIP HALADAR @ HALDAR

            RESIDENT OF VILLAGE MANDIRA
            NANKE 781127
            PS NAGARBERA
            DIST KAMRUP M ASSAM

            2: ANUPRIYA HALDAR
            D/O LATE PRADIP HALADAR @ HALDAR

            RESIDENT OF VILLAGE MANDIRA
            NANKE 781127
            PS NAGARBERA
            DIST KAMRUP M ASSAM
            TO BE REP. BY PET. NO. 1

            3: SUPRIYA HALDAR
            D/O LATE PRADIP HALADAR @ HALDAR

            RESIDENT OF VILLAGE MANDIRA
            NANKE 781127
            PS NAGARBERA
            DIST KAMRUP M ASSAM
            TO BE REP. BY PET. NO. 1

            4: BAKUL HALADAR
            W/O LATE BALORAM HALDAR


            RESIDENT OF VILLAGE MANDIRA
            NANKE 781127
                                                                        Page No.# 3/4

            PS NAGARBERA
            DIST KAMRUP M ASSAM
            VERSUS

            LIBERTY GENERAL INSURANCE COMPANY LTD AND ANR.
            3B GANAPATI ENCLAVE
             BORA SERVICE
             GS ROAD
             PO GUWAHATI 781007
             DIST KAMRUP M ASSAM

            2:ANKIT SINGH PATEL
            S/O DEV PRASAD SINGH PATEL
            C/O GMCH BHANGAGARH
             PO INDRAPUR
             PS GUWAHATI 781032
             DIST KAMRUP M ASSAM
             ------------
            Advocate for : MR. A R AGARWALA
            Advocate for : appearing for LIBERTY GENERAL INSURANCE COMPANY LTD
            AND ANR.



                                  BEFORE
                    HONOURABLE MRS. JUSTICE MARLI VANKUNG

                                      ORDER

Date : 10.02.2025

Heard Mr. A.R. Agarwal, learned counsel for the appellant.

This is an appeal against the Judgment & Order dated 31.05.2022 passed by the Member, Motor Accident Claims Tribunal No. 2, Kamrup (M), Guwahati in MAC Case No. 1368/2020.

The learned counsel for the appellant submits that the instant appeal is for the enhancement of the awarded amount which is less than the amount due to the appellant.

Appeal is admitted.

Page No.# 4/4

LCR is to be called for.

Issue notice to the respondents through registered post with A/D as well as through usual process, within 3 days returnable by three weeks.

List the matter after 3 (three) weeks.

JUDGE

Comparing Assistant