Jagu Hembram vs The State Of Assam
2025 Latest Caselaw 2913 Gua

Gauhati High Court

Jagu Hembram vs The State Of Assam on 6 February, 2025

Author: Soumitra Saikia

Bench: Soumitra Saikia

                                                                           Page No.# 1/2

GAHC010104742021




                                                                 undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : CRL.A(J)/23/2021

            JAGU HEMBRAM
            UDALGURI, ASSAM.



            VERSUS

            THE STATE OF ASSAM
            REP. BY PP, ASSAM.



Advocate for the Petitioner   : MR. M DUTTA, AMICUS CURIAE, MR. B BARUAH

Advocate for the Respondent : PP, ASSAM,
                                                                      Page No.# 2/2


                                BEFORE
                HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
             HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                    ORDER

06.02.2025 (Soumitra Saikia, J) Heard Mr. B. Baruah, learned counsel for the appellant. Also heard Mr. M. Dutta, learned Amicus Curiae and Ms. A. Begum, learned Addl. P.P. for the State.

Hearing concluded.

Judgment reserved.

JUDGE

Comparing Assistant