Page No.# 1/3 vs Preetam Saikia
2025 Latest Caselaw 2905 Gua

Gauhati High Court

Page No.# 1/3 vs Preetam Saikia on 6 February, 2025

Author: Michael Zothankhuma

Bench: Michael Zothankhuma

                                                                 Page No.# 1/3

GAHC010013802020




                                                           2025:GAU-AS:1208

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : Cont.Cas(C)/31/2020

         SAILENDRA NATH SARMA
         S/O- LATE NAGENDRA NATH SARMA, R/O- VILL- PORAKUCHI
         PATAHARUATOLA, P.O- KAMARKUCHI, P.S- NALBARI, DIST- NALBARI,
         ASSAM


         VERSUS

         PREETAM SAIKIA, IAS AND ORS
         THE COMMISSIONER AND SECRETARY, GOVT OF ASSAM, EDUCATION
         (SECONDARY) DEPTT, DISPUR, GHY- 06

         2:P JIDANG
         AES
         THE DIRECTOR OF SECONDARY EDUCATION
         ASSAM
          KAHILIPARA
          GUWAHATI
         ASSAM

         3:JYOTSNA RANI BARMAN
         THE INSPECTOR OF SCHOOLS
          NALBARI DISTRICT CIRCLE
          NALBARI
         ASSAM

         4:SRI B KALYAN CHAKRABORTY
          PRINCIPAL SECRETARY
          GOVT. OF ASSAM
          EDUCATION (SECONDARY) DEPARTMENT
          DISPUR
          GHY-6

         5:SMT. MAMTA HOJAI
                                                                          Page No.# 2/3

             THE DIRECTOR OF SECONDARY EDUCATION ASSAM
             KAHILIPARA
             GUWAHATI
             ASSAM.

            6:SRI BHARAT BHUSAN
             SECRETARY
            GOVT.OF ASSAM
            EDUCATION(SECONDARY)
            DEPARTMENT
            DISPUR
            GUWAHATI-06

            7:SRI NARAYAN KONWAR
             IAS
             SECRETARY TO THE GOVT. OF ASSAM
             DEPARTMENT OF SCHOOL EDUCATION (SECONDARY)
             DISPUR
             GHY-6.

            8:SRI JAYANTA THAKURIA
            AES
             INSPECTOR OF SCHOOLS
             NALBARI DISTRICT CIRCLE
             NALBARI
            ASSAM

Advocate for the Petitioner   : MR D KALITA, MR. U K GOSWAMI,MS S BORA

Advocate for the Respondent : MR. D SAIKIA, MR. U SARMA(R-7),MR. N J KHATANIAR(R-
7),MR. D SAIKIA(R-7),MR S M T CHISTIE (R1),MR. D SAIKIA (R1),MR. K P PATHAK,MS. S
KONWAR




                                  BEFORE
                HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

                                         ORDER

Date : 06-02-2025

Heard Mr. UK Goswami, learned counsel for the petitioner.

Mr. NJ Khataniar, learned counsel for the respondent No. 7 has submitted an Order No. E-418319/149 dated 05.02.2025 issued by the Director, Secondary Page No.# 3/3

Education, Assam, which is to the effect that the petitioner's service has been provincialised as a Graduate Teacher (Science) w.e.f. 01.01.2013. The order dated 05.02.2025 is made a part of the record and marked as Annexure-X.

In view of the order dated 05.02.2025, the judgment and order dated 22.01.2019 passed in WP(C) 3499/2014 has been complied with.

The contempt petition stands closed.

The presence of the Secretary to the Government of Assam, Department of School Education is dispensed with.

JUDGE

Comparing Assistant