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Gauhati High Court
Page No.# 1/5 vs Pawan Kumar Himatsingka And 3 Ors on 18 December, 2025
Page No.# 1/5
GAHC010224602024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/3264/2024
RAMA DEVI HIMATSINGKA AND ANR
WIFE OF LATE SANTOSH KUMAR HIMATSINGKA,
RESIDENT OF RAMSAI HILLS, KHARGULI,
P.S.- LATASIL, GUWAHATI- 781004.
REPRESENTED BY SHRI KANISHKA HIMATSINGKA,
SON OF SHRI RAJESH HIMATSINGKA,
RESIDENT OF RAMSAI HILLS, KHARGULI,
P.S. LATASIL, GUWAHATI- 781004.
2: RAJESH HIMATSINGKA
SON OF LATE SANTOSH KUMAR HIMATSINGKA
RESIDENT OF RAMSAI HILLS
KHARGULI
P.S.- LATASIL
GUWAHATI- 781004.
REPRESENTED BY SHRI KANISHKA HIMATSINGKA
SON OF SHRI RAJESH HIMATSINGKA
RESIDENT OF RAMSAI HILLS
KHARGULI
P.S. LATASIL
GUWAHATI- 781004
VERSUS
PAWAN KUMAR HIMATSINGKA AND 3 ORS
SON OF LATE GAURI SHANKAR HIMATSINGKA, RESIDENT OF A-95,
MALVIYA NAGAR, NEW DELHI- 110017.
2:KAVITA HIMATSINGKA
Page No.# 2/5
WIFE OF LATE MUKESH HIMATSINGKA WHO WAS THE SON OF LATE
SANTOSH KUMAR HIMATSINGKA
RESIDENT OF 17 DOVER ROAD
DOVER ENCLAVE
BALLYGUNGE
KOLKATA- 700019.
3:NITIN HIMATSINGKA
SON OF LATE MUKESH HIMATSINGKA WHO WAS THE SON OF LATE
SANTOSH KUMAR HIMATSINGKA
RESIDENT OF 17 DOVER ROAD
DOVER ENCLAVE
BALLYGUNGE
KOLKATA- 700019.
4:RISHAB HIMATSINGKA
SON OF LATE MUKESH HIMATSINGKA WHO WAS THE SON OF LATE
SANTOSH KUMAR HIMATSINGKA
RESIDENT OF 17 DOVER ROAD
DOVER ENCLAVE
BALLYGUNGE
KOLKATA- 700019.
5:SUNITA AGARWAL
WIFE OF NARENDRA KUMAR AGARWAL
DAUGHTER OF LATE SANTOSH KUMAR HIMATSINGKA
RESIDENT OF LAYAK BHAWAN
HILL CART ROAD
SILIGURI
WEST BENGAL.
6:HARISH HIMATSINGKA
SON OF LATE SANTOSH HIMATSINGKA
RESIDENT OF 2ND FLOOR
19B MANDEVILLA GARDEN
KOLKATA- 700019
Page No.# 3/5
Advocate for the Petitioner : MR G N SAHEWALLA, MR M SAHEWALLA,MR H K
SARMA,MS K BHATTACHARYYA,MS G DUGAR
Advocate for the Respondent : ,
Linked Case : CRP(IO)/374/2024
RAMA DEVI HIMATSINGKA AND ANR
WIFE OF LATE SANTOSH KUMAR HIMATSINGKA
RESIDENT OF RAMSAI HILLS
KHARGULI
P.S.- LATASIL
GUWAHATI- 781004.
REPRESENTED BY SHRI KANISHKA HIMATSINGKA
SON OF SHRI RAJESH HIMATSINGKA
RESIDENT OF RAMSAI HILLS
KHARGULI
P.S. LATASIL
GUWAHATI- 781004.
2: RAJESH HIMATSINGKA
SON OF LATE SANTOSH KUMAR HIMATSINGKA
RESIDENT OF RAMSAI HILLS
KHARGULI
P.S.- LATASIL
GUWAHATI- 781004.
REPRESENTED BY SHRI KANISHKA HIMATSINGKA
SON OF SHRI RAJESH HIMATSINGKA
RESIDENT OF RAMSAI HILLS
KHARGULI
P.S. LATASIL
GUWAHATI- 781004.
VERSUS
Page No.# 4/5
PAWAN KUMAR HIMATSINGKA AND 3 ORS
SON OF LATE GAURI SHANKAR HIMATSINGKA
RESIDENT OF A-95
MALVIYA NAGAR
NEW DELHI- 110017.
2.1:KAVITA HIMATSINGKA
WIFE OF LATE MUKESH HIMATSINGKA WHO WAS THE SON OF LATE
SANTOSH KUMAR HIMATSINGKA
RESIDENT OF 17 DOVER ROAD
DOVER ENCLAVE
BALLYGUNGE
KOLKATA- 700019.
2.2:NITIN HIMATSINGKA
SON OF LATE MUKESH HIMATSINGKA WHO WAS THE SON OF LATE
SANTOSH KUMAR HIMATSINGKA
RESIDENT OF 17 DOVER ROAD
DOVER ENCLAVE
BALLYGUNGE
KOLKATA- 700019.
2.3:RISHAB HIMATSINGKA
SON OF LATE MUKESH HIMATSINGKA WHO WAS THE SON OF LATE
SANTOSH KUMAR HIMATSINGKA
RESIDENT OF 17 DOVER ROAD
DOVER ENCLAVE
BALLYGUNGE
KOLKATA- 700019.
3:SUNITA AGARWAL
WIFE OF NARENDRA KUMAR AGARWAL
DAUGHTER OF LATE SANTOSH KUMAR HIMATSINGKA
RESIDENT OF LAYAK BHAWAN
HILL CART ROAD
SILIGURI
WEST BENGAL.
Page No.# 5/5
4:HARISH HIMATSINGKA
SON OF LATE SANTOSH HIMATSINGKA
RESIDENT OF 2ND FLOOR
19B MANDEVILLA GARDEN
KOLKATA- 700019.
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Advocate for : MR G N SAHEWALLA
Advocate for : MR. S K SINGH (R-1) appearing for PAWAN KUMAR
HIMATSINGKA AND 3 ORS
BEFORE
HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA
ORDER
Date : 18.12.2025
1. Heard Mr. G. N. Sahewalla, learned senior counsel assisted
by Mr. H. K. Sarma, learned counsel for the applicants. Also heard
Mr. S. K. Singh, the learned senior counsel appearing through
Video Conferencing assisted by Mr. P. Sundi, learned counsel for the
respondent.
2. Hearing concluded.
3. Judgment Reserved.
JUDGE
Comparing Assistant
