Citation : 2025 Latest Caselaw 9644 Gua
Judgement Date : 17 December, 2025
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GAHC010041712024
2025:GAU-AS:17455-DB
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA/181/2024
1: THE DIRECTOR GENERAL AND 2 ORS INDIAN COUNCIL OF
AGRICULTURAL RESEARCH (ICAR) KRISHI BHAWAN NEW DELHI 110001
2: THE UNCER SECRETARY (AE-I) INDIAN COUNCIL OF AGRICULTURAL
RESEARCH KRISHI ANUSANDHAN BHAWAN-I PUSA NEW DELHI- 110012.
3: THE DIRECTOR ICAR- AGRICULTURAL TECHNOLOGY APPLICATION
RESEARCH INSTITUTE ZONE-VI ICAR-CIFRI CAMPUS 4TH FLOOR
HOUSEFED COMPLEX DISPUR GUWAHATI- 781006
VERSUS
1: SABINA AHMED AND 296 ORS
W/O RAHIM UDDIN AHMED, R/O KABARSTAN ROAD,
WORD NO-5, JORHAT TOWN, PIN- 785001.
2:LIPIKA NATH
D/O- LT. KRISHNA KANTA NATH R/O NEAR RUMA PRINTERS
WARD NO. 20 BARPARA BONGAIGAON ASSAM PIN- 783380.
3:PINKUDHAR BARMAN
S/O KAMALA KANTA BARMAN R/O- VILL. AND
P.O.- AMRIKHOWA SARTHEBARI BARPETA- 781307.
4:KULDEEP TALUKDAR
S/O LATE KAILASH CHANDRA TALUKDAR R/O PO AND
PS GHOGRAPAR DIST. NALBARI ASSAM- 781369.
5:GHANA KANTA SARMA
S/O LT BHABENDRA NATH SARMA R/O VILL- BAMPARA
P.O. CHENGA (MAKRIKUCHI) DIST- BARPETA ASSAM PIN- 781305.
6:SWAPNA CHOUDHURY
D/O- SATYA CHOUDHURY C/O- LATE SATYA CHOUDHURY
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VILL- PATHSALA AAKSHI PATH CHANDRA NAGAR
WARD NO.-9 PO- PATHSALA BAJALI PIN- 781325.
7:RATUL DAS
S/O DHARANIDHAR DAS R/O- VILL- UTTAR GANAKGARI
PO- SORBHOG DIST- BARPETA PIN- 781317.
8:PRANJIT BARUAH
S/O KAMESWAR BARUAH R/O VILL- RAHADHAR BIRKALA
PO- PATHSALA DIST- BAJALI PIN- 781325.
9:DILIP KUMAR DEV CHOUDHURY
S/O AMULYA DEV CHOUDHURY
R/O PATACHARKUCHI PIN- 781326.
10:CHATRADHAR KALITA
S/O UDAY CHANDRA KALITA
R/O VILL AND PO- BAMAKHATA PIN- 781325.
11:JITENDRA NATH DAS
S/O DAYAL CHANDRA DAS
R/O BARPETA TOWN WARD NO. 11 PIN- 781301.
12:TRISHNALEE SAIKIA
W/O RUPESWAR SAIKIA BARUAH PUKHURI VILLAGE
P.O. MOUT GAON JORHAT ASSAM PIN- 785101.
13:SAMEERON BHATTACHARJYA
S/O SISIR KR. BHATTACHARJYA R/O VILLAGE DHONEKHUA
P.O.KHONAKHOKORA P.S. GOURISAGAR SIVASAGAR.
14:SAMEERON BHATTACHARJYA
S/O SISIR KR. BHATTACHARJYA R/O VILLAGE DHONEKHUA
P.O.KHONAKHOKORA P.S. GOURISAGAR SIVASAGAR PIN- 785664.
15:SUSHMITA KHATONIAR
D/O LATE BINOY KR. KHATONIAR R/O RAJATIA SONARI GAON
J.B. ROAD P.O.- KOROKATALI JORHAT PIN- 785015.
16:DIGANTA GOGOI
S/O GUNESWAR GOGOI R/O KHONAMUKH CHARINGIA GAON
P.O.- KHONAMUKH DIST- JORHAT ASSAM PIN- 785682.
17:DR. PRABHAT BARUAH
S/O PARAMANANDA BARUAH R/O VILLAGE PORABIL
P.O.- LETEKUPUKHURI BIHPURIA LAKHIMPUR PIN- 787033.
18:SUBIR KUMAR BORAH
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S/O THANESWAR BORAH R/O JAKHARIA GAON
TEOK JORHAT PIN- 785112.
19:PANKAJ BORAH
S/O LATE CHENIRAM BORAH R/O KALIAPANI CHANGMAI GAON
P.O.- KALIAPANI P.S.- TEOK JORHAT PIN- 785112.
20:SHARMISTHA BORGOHAIN
W/O NABIN CH. BORGOHAIN JOGDUAR BAGAN OPPOSITE TO TEOK CKB
COLLEGE JOGDUAR TEOK JORHAT PIN- 785112.
21:RUPJYOTI CHUTIA
S/O KESHARAM CHUTIA R/O CHAKULIBOR GAON
TEOK P.O.- TEOK DIST- JORHAT PIN- 785112.
22:JIBON JYOTI YEIN
S/O BHUBAN CH. YEIN R/O VILL. KANGKAN NAGAR P.O. NAMTIAL
PATHAR P.S. SIVASAGAR DIST.- SIVASAGAR PIN- 785697 ASSAM.
23:BIPUL KR DAS
S/O- LT. MAHESWAR DAS
R/O VILL AND PO- MIRZA KAMRUP(R) PIN- 781101.
24:MARY SADHANA SARMA
W/O- JITEN KR. SARMA
R/O MILAN NAGAR WARD NO. UDALGURI- 784509.
25:DR. (MRS) AMRITA KHOUND
W/O. DR. DIGANTA SHARMA
VILL AND P.O- BYASPARA P.S. SIPAJHAR DIST- DARRANG- 784145.
26:HENGUL JYOTI SALOI
S/O. LT. GAJENDRA NATH SALOI
R/O WARD NO- 6 KARIMCHAWK MANGALDAI DARRANG- 784125.
27:CHAYANIKA NATH
W/O PRANABESH BARMAN
R/O VILL. DEWRIPARA PO PS AND DIST- BONGAIGAON- 783380.
28:BHABA NIDHI SAIKIA
S/O LT. BALI RAM SAIKIA
VILL. SAIKIAPAR PO- MENAPARA- 784146 DARRANG.
29:HEMEN DEKA
S/O- LT. DEBENDRA CH. DEKA VILL. GHAROWASONAPUR
P.S. SIPAJHAR PO DHEKIPARA- 784145 DARRANG.
30:DR. MUZAHARUL ISLAM
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S/O MOTIOR RAHMAN VILL. SUNDARPARA
PO- JAMADAR HAT P.S.- FAKIRGANJ DIST- DHUBRI- 783330.
31:MADHUSMITA KAKATY
W/O DILIP KAKATI R/O LATAKATA
SHANTIPUR GUWAHATI- 781029.
32:RIZWANUL HELIM
S/O DR. ABDUL HELIM R/O- SEUJPUR
WARD NO. 1 DIBRUGARH ASSAM PIN- 786001.
33:ILAKSHY DEKA
D/O LT. SADANANDA DEKA R/O HOUSE NO. 75
BISHNU NAGAR PANJABARI KAMRUP(M) 781037 ASSAM.
34:PARAG SAIKIA
S/O LT. PADMA KANTA SAIKIA R/O VILL LATAIMARIGAON
P.O. RUPAHI DIST. NAGAON (ASSAM) PIN - 782125.
35:DORODI PRIYAM DUARAH
S/O SRI PRANAB KR. DUARAH
R/O CLUB ROAD CHANDAN NAGAR JORHAT- 785001.
36:RITUPARNA SAIKIA
S/O SRI NABAKANTA SAIKIA R/O JAMUGURI KOCHGAON
JAMUGURI PANCHALI DHEMAJI ASSAM- 787057.
37:RAHUL BHARADWAJ
S/O LT. KARTICK BARUAH
R/O SARBAIBANDHA JORHAT- 78500 ASSAM.
38:ARUP KR. SARMA
S/O LT. JAMINI KANTA SARMA
KAMARKUCHI NALBARI- 781347.
39:MADHUSMITA DEKA
W/O SRI RAJEN CH. DEKA
MIRZA PALASHBARI KAMRUP- 781125.
40:RATAN DAS
S/O SRI AMRIT DAS
R/O- MIRZAPUR AZARA KAMRUP- 781017.
41:KALESWAR MAHATO
S/O- LT. PARISHAN MAHATO
R/O KAHIKUCHI FIRM AZARA KAMRUP(M)- 781017.
42:DR. HIRANYA KR. BARUAH
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S/O LATE BIHURAM BARUAH R/O 104 BD ENCLAVE NEAR NATIONAL
HIGHWAY-37 KHANAMUKH GUWAHATI 781014 KAMRUP.
43:MAHESH KALITA
S/O LATE JOGENDRA KALITA R/O VILL. MAHARANI
PO BAGHMARA BAZAR DIST- BAJALI (ASSAM) PIN- 781328.
44:DR. RAJEEV BHANDAR KAYASTHA
S/O LATE DEBEN BHANDAR KAYASTHA R/O- CHANDAN NAGAR
BYE LANE 2 H/NO. 16 SURVEY BELTOLA GUWAHATI-28.
45:MANDAKINI BHAGAWATI
W/O SRI PADMA BHAGAWATI R/O JYOTINAGAR
MAZGAON PO- NIKAMUL SATRA TEZPUR PIN- 784001 DIST- SONITPUR.
46:JURI TALUKDAR
W/O MR. BALEN TALUKDAR R/O OPP. TO GUWAHATI SUB DIVISION
MARKET COMMITTEE OFFICE ANDAGVB UPARHALI PO- BIJOYNAGAR
781122 DIST- KAMRUP
47:MR. PORAN KISHORE DUTTA
S/O MR. SRIMANTA DEVA DUTTA AMBIKAGIRI NAGAR
JAIL ROAD JORHAT ASSAM PIN- 785001.
48:JYOTISH KR. SARMA
S/O LATE PANCHANAN DEV SARMA R/O VILL- MAKHIBAHA(TIHU)
DIST- NALBARI PO- MAKHIBAHA(TIHU) PIN- 781374
49:SAILEN TALUKDAR
S/O LATE MAHENDRA TALUKDAR R/O VILL- SIALMARI
PO-SIALMARI DIST- NALBARI PIN-781371.
50:ANIRBAN SINGHA
S/O LT. ARUN SINGHA R/O COURT ROAD
WARD NO. 8 NEAR THAKURBARI P.O. AND P.S. GOLAGHAT PIN-785621.
51:SANJU BORO
S/O LATE BERGAO BORO R/O VILL- SILPOTA PO- KAJALGAON
DIST- CHIRANG BTAD ASSAM PIN-783386.
52:LAKHIRAM BRAHMA
S/O LT. SITARAM BRAHMA R/O VILL- PUB MAKRA
PO- KALIAGAON DIST- CHIRANG BTAD ASSAM PIN-783390.
53:RAMEN KALITA
W/O SRI SABIN CHANDRA KALITA R/O VILL- ATHARA
PO- PUTHIMARI DIST- KAMRUP(R) ASSAM PIN- 781380.
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54:HIMADRI RABHA
W/O MR. PRABHAT CH. RABHA R/O UDALGURI TOWN
NEAR SATSANG BIHAR MANDIR DIST- UDALGURI PIN- 784509.
55:KAPIL DEB NATH
S/O MR. DEBEN CHANDRA NATH R/O VILL- JAMUGURI
P.O.- JAMUGURI DIST.- NAGAON ASSAM PIN- 782142.
56:IPSITA OJAH
W/O MR. SATIN OJAH R/O FLAT NO. 3G PUBERUN APARTMENT
DAKHINGAON KAHILIPARA GUWAHATI KAMRUP (M) PIN- 781019.
57:DR. PRADIP RAJBONGSHI
S/O LT. HARENDRA NATH RAJBONGSHI R/O VILL- BAPUJI NAGAR (NO1
SAPKHAITI) P.O-UDALGURI P.S- UDALGURI DIST.- UDALGURI STATE-
ASSAM784509
58:BHASKAR BARUAH
S/O MR. THANESWAR BARUAH R/O VILL- RAHADHAR GAON
P.O.- SOOTEA DIST- BISWANATH ASSAM PIN- 784175.
59:PRANABESH BARMAN
S/O MR. SANTOSH BARMAN R/O SANTIPUR
WN 5 BISWANATH CHARIALI ASSAM.
60:MITHUN CHANDRA BISWAS
S/O MR. JOYCHARAN BISWAS R/O VILL- BHOMRABIL NO. 2
PO- GOLADANDI P/S- GOSSAIGAON DIST- KOKRAJHAR PIN- 783361.
61:DR. PALLAVI DEKA
S/O MR. KHUDI RAM DEKA R/O VILL- PUB NALBARI P.O. TANGLA
DIST- UDALGURI BTR STATE- ASSAM PIN- 784521.
62:SAURAV BARUAH
S/O MR. ATUL CHANDRA BARUAH R/O MADUPUR
WARD NO.7 P.O. CHARIALI DIST-BISWANATH PIN- 784176.
63:SHAPTADVIPA BHATTACHARJEE
S/O DR. IRESH RANJAN BHATTACHARJEE R/O H.NO. -28 G.G.C.H. ROAD
ANANDANAGAR DISPUR OLD POST OFFICE GUWAHATI ASSAM PIN-
781005.
64:DR. SUBHASH CH. KALITA
S/O LT. SURENDRA NATH KALITA R/O VILL- ANANDAPUR
P.O- NITYANANDA DIST- BARPETA ASSAM PIN- 781329.
65:DR. SUKANYA GOGOI
W/O MR. BIBEKANANDA GOGOI R/O SUKAFA NAGAR
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NAALI JORHAT ASSAM PIN- 785001.
66:DIPANKAR BORA
S/O MR. PUNYESWAR BORA R/O H.NO. 04
SURUJPUR NIPCCD ROAD P.O. KHANAPARA GUWAHATI- 781022.
67:AMAR JYOTI DAS
S/O LT. ANANTA DAS R/O VILL - SIKARHATI
MAJORBORI MIRZA KAMRUP ASSAM PIN- 781125.
68:RUPJYOTI GOGOI
S/O MR. JEURAM GOGOI R/O VILL - ULUTALIA
P.O.- KNUORI PUKHURI DIST - JORHAT ASSAM PIN - 785008.
69:JIAUL HOQUE
S/O MR. SIRAJ ALI R/O C/O- SIRAJ ALI
VILL AND P.O. - BAHMOLLA DIST- UDALGURI ASSAM PIN - 784522 .
70:PARAG MANI DEKA
S/O MR. SATISH CHANDRA DEKA
R/O VILL- BHUKTABARI P.O. SIPAJHAR DIST- DARRANG PIN- 784145.
71:NABADEEP SAIKIA
S/O LT. TANKESWAR SAIKIA
R/O MILANPUR NAGAON ASSAM PIN- 782001
72:HEMCHANDRA SAIKIA
S/O LATE JAGNESWAR SAIKIA
R/O BEMBARAHIGAON GOLAGHAT- 785702.
73:CHAYANIKA THAKURIA
W/O DR.KUMUDESWAR THAKURIA
R/O UDAY NAGAR JAIL ROAD JORHAT-785001.
74:DR.SUPRIYA SONOWAL
W/O MR.PHATIK CHANDRA SONOWAL
R/O KHEREMAGAON BORHOLLA JORHAT- 785631.
75:DR.SANGHOMITRA SARMA
W/O MR.MRINAL SARMA
R/O GHILAGURI BETBARI SIVASAGAR- 785640.
76:DR.SUDESHNA BARUAH
W/O MR.PROBIN BARUAH
R/O SARBAIBONDHA JORHAT-785001
77:KARMA BAHADUR CHETRI
S/O LATE MON BAHADUR CHETRI
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R/O KHANIAGAON NIZMANKATA DIBRUGARH-786003.
78:SANGEETA BORA SAIKIA
W/O MR.DILIP KUMAR SAIKIA
R/O BONAI AMTOL JORHAT-785112.
79:SHANTONU PAUL
S/O LATE DR.SANTI RANJAN PAUL
R/O JYOTINAGAR NA-ALI JORHAT-785001
80:BHAKTI DUTTA
W/O LATE KOLIA DUTTA
RANGPURIA VILLAGE SARBUDAYADIBRUGARH- 786010.
81:HRIDAYANANDA SENAPATI
S/O LATE BHARAT SENAPATI
R/O PHUKANARKHAT DIKOM DIBRUGARH- 786101.
82:GOUTAM BHAGAWATI
S/O LT. J.N. BHAGOWATI R/O VILL- NALTALI(BAHUAKURI)
PO- SOOTEA DIST- BISWANATH CHARIALI PIN-784189
83:PUJA BASUMATARY
W/O MR. BHABESWAR BASUMATARY R/O NO 1KADAMGURI
DIST- KOKRAJHAR PO- GOSSAIGAONPIN-783360.
84:BHUPEN KUMAR BAISHYA
S/O LT. MANMIL BAISHYA R/O VILL- BARMARAI
PO- BAIHATA DIST- KAMRUP PIN-781380.
85:PORNA SARMAH
W/O SRI SIBA PRASAD SARMAH R/O VILL- KOCHGAON
PO- BISWANATH CHARIALI DIST- SONITPUR.
86:NILOTPAL DAS
S/O SRI BAPAN CHANDRA DAS R/O NALBARI GAON
TOWN/DIST- NALBARI PO- CHOWK BAZAR PIN- 781334.
87:PRIYANKA BORA
S/O BIRAJ BORA R/O VILL/PO- KARCHANTALA
PS- JAMUGURIHAT DIST.- SONITPUR PIN-784189.
88:MRIDUL KUMAR HALOI
S/O MR. BHABIT CHANDRA HALOI R/O WARD NO- 7
TOWN/PO- PATACHARKUCHI DIST- BARPETA PIN-781326.
89:PARTHA JYOTI BORAH
S/O MR. MOHENDRA BORAH R/O MALOW KHAT GAON
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P.O- MALOWPATHAR P.S-PULIBOR DIST-JORHAT ASSAM PIN-785108.
90:DIPANGKA SAIKIA
S/O MR. KRISHNA SAIKIA R/O VILL- PARALIGURI
F.R.U. COLONY P.O.- KAMPUR DIST.- NAGAON ASSAM PIN- 782426.
91:SABED ALI SHEIKH
S/O LT. FAZARUDDIN SHEIKH
R/O 2 NO SERFANGURI GOSSAIGAON KOKRAJHAR PIN-783360.
92:SIKANDAR BASUMATARY
S/O LT. THANESWAR BASUMATARY R/O NO 1KADAMGURI
DIST- KOKRAJHAR PO_ GOSSAIGAONPIN-783360.
93:DR. ARUNDHATI BORDOLOI
W/O MR. G. C. BORDOLOI R/O KAWAIMARI
P.O.- HOIBORGAON DIST.- NAGAON
94:PRIYANKA DUTTA
D/O MR. CHANDRA DUTTA R/O CHANDRA DUTTA
P.O.- BHARALUA TINIALI VILL. MOGLOW PIN- 785664 SIVASAGAR.
95:DR. ANUPANANDA GOSWAMI
D/O LT. ACHYUT CH. GOSWAMI R/O NAKATANI GAURISAGAR
P.O. SILPUKHURI DIST. SIVASAGAR PIN- 785664.
96:MS. (DR.) SUBHASHREE DIHINGIA
W/O MR. SIBA NATH DIHINGIA R/O DEMOW RAISAI GAON P.O.
KONWARDIHINGIA DIST. SIVASAGAR PIN- 785662.
97:BANASHREE MEDHI
W/O MR. PROMOD CH. MEDHI R/O NOONMATI
GUWAHATI - 787020
98:JUGA RASHMI BORAH
S/O MR. GUNA KT. BORAH R/O LAHDOIGARH CHARIALI
P.O.-- LAHDOIGARH DIST-- JORHAT-785700.
99:PRIYABROT BORDOLOI
S/O MR. PRABIN BORDOLOI R/O BISHNURAM BARUAH PATH
BOARDING ROAD - SIBSAGAR 785640.
100:DEBASHISH BARUAH
S/O MR. PRABHAT KR. BARUAH R/O C/O PRABHAT KR. BARUAH
PHOTIC GOGOI PATH AMULAPATTY P.O. SIVASAGAR- 785640.
101:PHANIDHAR GOGOI
S/O LT. GANGADHAR GOGOI R/O VILL-- TITABOR DIHINGIA
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P.O.-- DIHINGIA DIST -- JORHAT(ASSAM) PIN--785630.
102:JITU BARUAH
S/O MR. MINARAM BARUAH R/O ROWRIAH JAMUGURI GAON
JORHAT WEST DIST- JORHAT.
103:MONURANJAN GOGOI
S/O MR. MUNIN GOGOI R/O VILL- DIGHALA GAON
P.O.- MANIKACHUK PS- DHAKUAKHANA DIST- LAKHIMPUR PIN- 787055.
104:NEELAKSHI BHUYAN
S/O MR. GANESH BHUYAN R/O VILL- KACHUA
PO- KACHUA (DHALPUR) DISTRICT- LAKHIMPUR PIN- 784165.
105:ABHILASHA K. BORTHAKUR
W/O MR. DILIP KR. SARMAH C/O MR. DILIP KR. SARMAH P.O- DERGAON
WARD NO. 8 KHOUNDPARA PIN- 785614 DIST- GOLAGHAT ASSAM.
106:BINITA KONWAR
W/O MR. HOMEN KONWAR VILL-BHEHPORA
PO- DHEMAJI DIST- DHEMAJI PIN-787057 ASSAM.
107:SUSMITA GOGOI
D/O MR. SAKHIDHAR GOGOI R/O P.O- UJANIKURI
VILL- BAGHAMORIAL DIST- SIVASAGAR PIN-785692 ASSAM.
108:DR. PRAJWALITA PATHAK
D/O MR. ARUN KR. PATHAK R/O C/O MR. ARUN KR. PATHAK VILL- UPPER
KATONI GAON P.O-KAMALABARI DIST- MAJULI PIN-785106 ASSAM.
109:DEEPAK KR. GOSWAMI
S/O LT. ATUL CHANDRA GOSWAMI R/O SAHPURIA GAON
P.O.- R.R.L P.S- PULIBAR JORHAT ASSAM 785006.
110:BHUPEN KR. DAFLARI
S/O MR. UMAKANTA DAFLARI R/O VILL- NO 1 GHEYARI PO- JIADHAL
CHARIALI DIST- DHEMAJI P.S- DHEMAJI PIN- 787053.
111:DURGADHAR DEORI
S/O MR. KRISHNA KANTA DEORI R/O VILL- NALANIPAM
P.O. DHEMAJI P.S.- DHEMAJI DIST- DHEMAJI ASSAM.
112:RAJU KONCH
S/O MR. KHAGEN KONCH VILL- MAJGAON
P.O.-MACHKHOWA P.S.- DHEMAJI DIST- DHEMAJI ASSAM.
113:AMBIKA CHARAN SARMA
S/O LT. KALICHARAN SARMA R/O VILL-PO- BHAWANIPUR
Page No.# 11/34
DIST- BAJALI 781352.
114:HOMESWAR MAZUMDAR
S/O MR. JYOTISH CHANDRA MAZUMDAR
R/O VILL-PO- NIZ NAMATI NALBARI 781355.
115:ANKUR RAJBONGSHI
S/O DR. BHUPENDRA NATH RAJBONGSHI
VILL-HAJO SANTIPUR DIST-KAMRUP 781102.
116:NASIMA FARHANA ALI
D/O MD. ZAKIR ALI R/O OLD CIRCUIT HOUSE ROAD
OPP. CHANDRAPRABHA EYE HOSPITAL JORHAT-1.
117:SWAPAN KR. SARMA
S/O LT. MOHAN CH. SARMA
R/O VILL-PO- BHALUKI DIST-BARPETA - 781371.
118:DEBABRAT MALLA BUJAR BARUAH
S/O MR. BIDYUT MALLA BUJAR BARUAH
R/O SANTIPUR COLLEGE ROAD NALBARI-781335.
119:SIMANTA DAS
S/O MR. DIPAK DAS
R/O HAJO ROAD NALBARI WARD NO-7 -781335
120:ABANI KALITA
S/O MR. AJAY KALITA
R/O BALITARA NALBARI- 781349.
121:SUSHIL BAISHYA
S/O LT. NAGENDRA NATH BAISHYA
R/O MOROWA NALBARI- 781348.
122:SUNIL KR. BHATTACHARYYA
S/O LT. LAKSHMIKANTA BHATTACHARYYA
R/O VILL- MAKHIBAHA DIST- NALBARI PIN-781374.
123:DR. DEBAJIT DEKA
S/O MR. ABHAY CHANDRA DEKA
R/O VILL AND PO- MAKHIBAHA DIST - NALBARI PIN- 781374.
124:DINKU BORA
S/O LT. MAHENDRA NATH BORA R/O VILL- MARIKALONG
BORGHAT PO- NAGAON NAGAON-782001.
125:KANKU DEKA
S/O MR. HAREN DEKA R/O VILL ANDPO- JANIGOG
Page No.# 12/34
NALBARI PIN- 781334.
126:ROCKTIM BARUAH
S/O MR. RAJIT BARUAH R/O VILL- M. G ROAD
MELACHAKAR SIVASAGAR PIN-785640.
127:LAKHAN SARKAR
S/O LT. SUREN SARKAR R/O VILL- PAHUMORA
BALICHAPORI MAJULI ASSAM PIN- 785104.
128:SMRITIREKHA SARMA
W/O MR. BHASKARJYOTRI GOSWAMI
R/O NALBARI SATRA CHAWK BAZAR NALBARI PIN-781334.
129:JYOTISMITA BORAH
W/O DR. DEEP PRAKASH SAIKIA
R/O TEZPUR BINDUKURI PIN- 784502.
130:NIRANJAN DEKA
S/O MR. BOLORAM DEKA R/O VILL / PO- DAGAON
DIST- KAMRUP(R) PIN- 781380.
131:ABDUR RAHMAN
S/O LT. ABDUL QUADER R/O VILL-BANIARPARA
P.O. GOREMARI BARPETA ASSAM-781314.
132:DR. BABITA TAMULI
W/O- BUDHIN BHUYAN R/O VILL- KHERJAN
P.O. KAKOPATHAR TINSUKIA ASSAM-786152.
133:DR. SAMSUN NEHER
W/O- DR. EUNUS SELIM R/O VILL-BAGAIJANPARA
PO-DABALIAPARA BARPETA ASSAM-781316.
134:BAMON TIMUNG
S/O BOHIRAM TIMUNG. R/O HOUSE NO 247
RONGTHEANG A BYELANE 1 DIPHU KARBI ANGLONG ASSAM-782460.
135:MANURANJAN ROY
S/O LT. ANIL ROY R/O VILL-SONDUBA
P.O.SONDUBA MORIGAON ASSAM-782121.
136:BIKASH NAGARIA
S/O TITARAM NAGARIA R/O VILL- KAMAR GOWAL GAON
P.O. POTIA PIN-785106 DIST-MAJULI ASSAM.
137:SWGWMSAR BASUMATARY
S/O LT. HAGEN BASUMATARY R/O VILL- ROWTA BAGAN
Page No.# 13/34
P.O. BHALUKMARI DIST- UDALGURIASSAM PIN- 784508.
138:SAJAL NATH
S/O LT. JATINDRA NATH
R/O VILL ANDP.O -ARUNACHAL CACHAR-788025.
139:AJIT KR. ROY
S/O SATISH CH. ROY
R/O ARUNACHAL CACHAR-788025.
140:ABHIJIT PAUL
S/O AJIT CHANDRA PAUL R/O VILL. SUBASHPALLY
BILASIPARA WARD NO. 5 P.O. BILASIPARA DHUBRI- 783348
141:DIBYARISHI BHATTACHARJYA
S/O UPEN CH. BHATTACHARJYA R/O VILL. GAREHAGI
B.G. ROAD BISWANATH CHARIALI 784176.
142:DR. NISHITA PATHAK
D/O PHANI PATHAK R/O STATION ROAD WARD NO.5
GOLAGHAT-785621.
143:NABANITA NATH
S/O MANABENDRA NATH R/O MIRZAPUR
NEAR SABHA GHAR P.O. AZARA GUWAHATI-781017.
144:KULADIP TALUKDAR
S/O GHANASHYAM TALUKDAR R/O VILL. NAGAON
P.O. NAGAON BARPETA- 781311.
145:MONSUR RAHMAN PRODHANI
S/O LT. BAKTAR ALI PRODHANI R/O 2 NO. SERFANGURI
P.O / P.S- GOSSAIGAON 786623.
146:AKBAR ALI
S/O LT. AKHIR UDDIN AHMED
R/O BILASIPARA WARD NO.9 P.O. HAKAMA P.S. BILASIPARA 783348.
147:ANGANA SARMAH
W/O MR. ABHIJIT SARMAH R/O C/O MR. ABHIJIT SARMAH
PULIBOR BRAHMIN GAONJORHAT-785006.
148:DR. RANJIT BORDOLOI
S/O LATE DULAL BORDOLOI R/O C/O LT. DULAL BORDOLOI
VILLAGE- SOLAGAON P.O-SALONIBARI SONITPUR-784104.
149:DR. NAMITA DUTTA
D/O DHIRENDRA NATH DUTTA C/O DHIRENDRA NATH DUTTA
Page No.# 14/34
NO.1LAKHIMIKHAT GAON JORHAT-785018.
150:DR. ROJI CHUTIA
D/O LATE HEMKANT CHUTIA R/O C/O MRS BONTI CHUTIA
BORBHETI GAONAMGURI SIVSAGAR-785680.
151:MOON MOON BASUMATARY
D/O BABUL CH BASUMATARY R/O C/O BABUL CH BASUMATARY
VILLAGE- KHELMATI ADABARIGAON P.O- BALIPARA SONITPUR-784101.
152:RAJIB SINGH
S/O LATE SAMU SINGH R/O C/O MRS. SARASWATI KAUR
DIPHU RAILWAY COLONY WARD NO.1 P.O- DIPHU-782460.
153:POMPY BORAH
W/O SRI JITEN BORA R/O C/O DARSHANJYOTI BHUYAN
JITEN SAIKIA PATH HAIBORGAONLAUKHUA ROAD NAGAON-782002.
154:SARMISTHA BORGOHAIN
D/O LATE THANESWAR BORGOHAIN C/O PALIT KR. BORAH
DOHA BORA CHUK JORHAT-785001.
155:NARAYAN NATH
S/O BHADESWAR NATH C/O BHADESWAR NATH
VILLAGE- RANGANATI BIHAGURI SONITPUR-784153.
156:GHANA GOWALA
S/O LATE LAXMIRAM GUWALA
R/O KADAMONI GAON BISWANATH CHARIALI-784176.
157:JULI SHARMA
W/O MR. MRINMOY SARMA R/O POLY ROAD
PANIGAON CHAIALI NAGAON 782001.
158:DR. SINKI BARMAN
W/O MR. RUDRA NARAYAN BORKAKATI R/O KHUTIKATIA
NEAR AIR CENTER KALANGPAR PO- HAIBORGAON PIN- 781002.
159:DR. BONTI GOGOI
W/O MR. UMA KANTA GOGOI R/O SEONI GAON
BORBHETA JORHAT ASSAM PIN- 785004.
160:DIPEN CHANDRA NATH
S/O MR. GUNA KANTA NATH R/O BORIGAON
P.O.- HABIBARANGABARI P.S.- MIKIRBHETA MORIGAON 782106.
161:DR. ANIMESH DEKA
S/O LATE DHARANIDHAR DEKA R/O VILL AND P.O.- JAGARA
Page No.# 15/34
P.S.- BELSOR NALBARI 781310.
162:DR. ASHFEEKA ISLAM
W/O DR. SYED WASIFUR RAHMAN
R/O AMGURI SIVASAGAR ASSAM 785640
163:BISHNU NARAYAN PHUKAN
S/O MR. KOSHESWAR PHUKAN R/O KAHILIPARA KRISHNANAGAR HOUSE
NO. 4 NAMGHAR PATH NEAR 4TH APBN PIN- 781019.
164:MOHESH SENAPATI
S/O LATE BOGARAM SENAPATI
R/O PUB- SALMARA PHULAGURI JAGIAL PIN- 782103.
165:ROBIN BORA
S/O LATE MOHAN CHANDRA BORA R/O DAKSHINPAT PURONI SATRA
MAJULI P.O.- ALIMUR MAJULI ASSAM.
166:DR. HIMANGSHU MISHRA
S/O LATE SHYAMANANDA MISHRA R/O VILL-BEKIRPAR
PO-BEKIRPARDIST- CACHARPIN-788123.
167:DR. DIBOSH BORDOLOI
S/O LATE BIJOY KR BORDOLOI R/O VILL- CHARIGAONKATHANIARKURI
PO-BAHONA PS-JORHAT PIN-785101 DIST- JORHAT ASSAM.
168:DR. ALAKESH DEKA
S/O MR.MADHAB CH. DEKA R/O VILL-DALAIPARA
PO-DALONGGHAT PIN-784528DIST- UDALGURI ASSAM.
169:RASINJA ENGLENGPI
S/O MR. RAJESH ENGLENG R/O VILL-RENGSINGRONGPIGAON P.O
LORINGTHEPIPIN-782482 PS-HOWRAGHAT DIST- KARBIANGLONG
ASSAM.
170:DR. (MRS.) PURABI TAMULI PHUKAN
W/O MR. PRABHAT TAMULI PHUKAN R/O VILL AND PO-HATILUNG
PIN-787031 DIST- LAKHIMPUR ASSAM.
171:DR. BEDANTA PATHAK
S/O LATE DURGESWAR PATHAK R/O VILL-NANGALGAON
PO AND PS- BORHOLLA JORHAT-785631 ASSAM.
172:BHASKAR TALUKDAR
S/O MR.MANORANJAN TALUKDAR R/O VILL/PO-BASISTHA
P.S.-BASISTHA DIST- KAMRUP(METRO) PIN-781029.
173:JANTA PAMEGUM
Page No.# 16/34
S/O LATE CHIMANTA PAMEGUM R/O VIIL- ALIMURMISINGGAON
PO-BOTIAMARI DIST- MAJULI PIN-785106.
174:MAHARLAL GOALA
S/O LATE MOTILALGOALA R/O VILL-AKBARPURFARM
P.O.-MANIKGANJ DIST- KARIMGANJ PIN-788712.
175:ARINDAM CHAKRABORTY
S/O ABANI KANTA CHAKRABORTY R/O SHANTIPARA
PS- LUMDING HOJAI ASSAM PIN-782447.
176:BISWAJIT KONWAR
S/O PURNA KNOWAR R/O KONWAR GAON
P.O- DHAKUWAKHANA LAKHIMPUR PIN-787055.
177:DIPSHIKHA HAZARIKA
D/O SONMONI HAZARIKA R/O VILL- SILMPUR
P.O- GOGAMUKH DHEMAJI ASSAM PIN-787034.
178:JYOTSHNA DAS
D/O DHARANIDHAR DAS R/O VILL- MADUPUR
P.O- BISWANATH CHARIALI BISWANATH ASSAM PIN- 784176.
179:LAKSHI KANTA NATH
S/O LATE KATI RAM NATH R/O NIZDALA GAON
P.O- MESKAPUKHURI TANGLA UDALGURI PIN- 784521.
180:SONMOINA BHUYAN
D/O LATE SISHURAM BHUYAN R/O VILL AND P.O- PATHALI PAHAR
BIHPURIA LAKHIMPUR ASSAM PIN-784163.
181:NAMRATA KASHYAP
W/O RAJIB KUMAR CHANGKAKOTI R/O A.T. ROAD TARAJAN KAKOTI
GAON OPPOSITE TARAJAN PUJA MANDIR MAHESHWAR BORDOLOI PATH
JORHAT - 785001 ASSAM.
182:JAMINI KUMAR DUTTA
S/O LATE DIMBESWAR DUTTA R/O VILL- DAKUAH
PO- DHALPUR BIHPURIA LAKHIMPUR ASSAM.
183:SANTANU SAIKIA
S/O AMBESWAR SAIKIA R/O KAMALA NAGAR
SHANTI PATH JAIL ROAD JORHAT ASSAM PIN- 785001.
184:NAREN DUTTA
S/O LATE SARU RAM DUTTA R/O VILL- KUHIMARI
GHARAMORA LAKHIMPUR ASSAM.
Page No.# 17/34
185:RAJEN SAIKIA
S/O LATE KHOGEN SAIKIA R/O GARUMURIA
P.O- NORTH LAKHIMPUR ASSAM PIN-787032.
186:BEDANTA KUMAR DAS
S/O MR. HEMANTA KR. DAS R/O VILLAGE- KALAYAHATI
P.O.- SUNDARIDIA DISTRICT- BARPETA PIN- 781301 ASSAM.
187:DR. GOURANGA DAS
S/O LT. MADHAB CH. DAS R/O VILLAGE- ISSAPURHATI BARPETA TOWN
DISTRICT AND P.O.- BARPETA PIN- 781314 ASSAM
188:DR. DWIBAN PUJARI
S/O LT. LOKESWAR PUJARI R/O VILLAGE- KACHIKATA P.O.- BIHPURIA
DISTRICT - NORTH LAKHIMPUR STATE - ASSAM PIN- 784161.
189:RUPAK KUMAR TAYE
S/O MR. PREMA KANTA TAYE R/O VILLAGE- NALANIPUM (SURAJ NAGAR)
P.O- DHEMAJI DISTRICT - DHEMAJI PIN- 787057.
190:CHAYANIKA HAZARIKA ROY
W/O MR. KISHOR KR. ROY R/O DEURIPARA NEAR SESSION JUDGE
QUARTER BONGAIGAON ASSAM.PIN - 783380.
191:DR. SEWALI SAIKIA
D/O MR. AJIT SAIKIA R/O C/O- MR. AJIT SAIKIA BETJAN BENGALI GAON
P.O- MAKUM DISTRICT- TINSUKIA PIN- 786170.
192:ROSHMI REKHA SAIKIA
D/O LT. SAMIRAN SAIKIA R/O JYOTIRMOYEE ENCLAVE (4C)
MALOW ALI JORHAT PIN- 785001.
193:NABAJYOTI BORAH
S/O MR. KOSHESWAR BORAH R/O VILLAGE- HATIGARH NOWSOLIA
GAON P.O- CHOWTANG DISTRICT- JORHAT PIN 785101.
194:PRAFULLA BAURAH
S/O LT. JODURAM BARUAH
R/O VILLAGE AND P.0- JELENGITUP DISTRICT - JORHAT PIN- 785682.
195:KRISHNA BHARADWAJ
W/O MR. KISHORE KR. SARMA R/O C/O- MR. KISHORE KUMAR SARMA
HOUSE NO-6 BYELANE NO. 3 SANTINAGAR KAHILIPARA GUWAHATI
DISTRICT- KAMRUP (M) 781019.
196:SANKU MONI SHARMA
S/O MR. DILIP SHARMA R/O VILLAGE- DAGAON
TOWN P.O.AND DISTRICT- BISWANATH CHARIALI PIN - 784176.
Page No.# 18/34
197:GAYATRI DEORI BHUYAN
W/O LATE KRISHNA KANTA DEORI R/O PADMA KUTIR 2-C K.AGARWALLA
ROAD P.S - UJAN BAZAR AMBARI DIST-KAMRUP METRO PIN-781001.
198:MRINMOY CHETIA
S/O MR. PURNANANDA CHETIA NEAR GARGAON COLLEGE
PANIDUAR PATH GARGAON SIVSAGAR-785685.
199:DR. KRIPAL BORAH
S/O MR. SADANANDA BORAH R/O DEOLIAKHAT
NEAR BIN LACHIT COLLEGE NH-37 SIVSAGAR-785685.
200:PRIYANKA AMONGE
S/O MR. CHARLEY AMONGE
R/O OU-GURI RUPAI SIDING TINSUKIA-786153.
201:DR. SARODEE BORUAH
D/O LATE ANIL BARUAH R/O TULASHI NARAYAN SARMAH PATH
SWAGOT PURI HOUSE NO.187 JORHAT-785001.
202:AUGUSTYA CH. BARBORA
S/O DR. AMIT CH. BARBORA
R/O HOUSE NO.18 CHANAKYA PATH ABC GUWAHATI-781005.
203:DR. GAUTOMI DUTTA
D/O MR. MANAB DUTTA
R/O KULADHAR CHALIHA ROAD JAIL ROAD JORHAT-785001
204:MOINA MORAN
D/O NARESHWAR MORAN
R/O TARAJAN GAON TINSUKIA-786170.
205:SANCHAYEETA GOHAIN
D/O MR. ANIL GOHAIN R/O C/O- ANIL GOHAIN NEAR PANITOLA HIGHER
SECONDARY SCHOOL PANITOLA BORDOBI ROAD DIST -TINSUKIA PIN-
786183.
206:BIKRAM BORTHAKUR
S/O PARBOTI BORTHAKUR R/O K.N. PATH
NA-ALI BONGAL PUKHURI JORHAT-785001.
207:MUKUNDA NEOG
S/O JADAB CHANDRA NEOG R/O C/O JADAB CHANDRA NEOG
KAKOJAN DULIAGAON PO KAKOJAN PS TEOK PIN 785107.
208:KRISHNAKHI BORAH
D/O MOHENDRA BORAH
R/O KHATANGPANI TE PO.
Page No.# 19/34
209:MRIDUSMITA BORTHAKUR
W/O PRAMOD BORBORAH R/O NORAKONWER GAON
BETIONI PO- RADHALA DIST- GOLAGHAT PIN 785622.
210:SANJUKTA SAIKIA
W/O DR. CHOWDHURY NATH SAIKIA R/O BORKHAMTI GAON
WARD NO. 3 PO- DIKRONG PS- NARAYANPUR DIST- LAKHIMPUR PIN-
784164.
211:SUKRITEE HAZARIKA
W/O SUBHASH HAZARIKA R/O C/O- DR. (MRS.) SAROJ HAZARIKA
SONALI JAYANTI NAGAR BYE LANE -8 NEAR ISBT TARAJAN KATAKI
PUKHURI DIST- JORHAT PIN-785001.
212:DR. BHOIRAB GOGOI
S/O JANTI GOGOI R/O BONGAON
PO- KAMARGAON DIST- GOLAGHAT PIN-785611.
213:PALLAVI SAIKIA
D/O PUTUL SAIKIA R/O CHILARAI PATH
STATION CHARIALI WARD NO 13 DISTRICT- SIVSAGAR PIN 785640.
214:RATUL CHANDRA NEOG
S/O LATE KANAK CHANDRA NEOG R/O RUPALI NAGAR
KRISHNA KANON PATH NEAR JMCH PO-JORHAT PIN 785001
215:SMRITIREKHA BHUYAN
D/O DURGESWAR BHUYAN R/O KACHOGORAL SONARI GAON
PO- KACHOGORAL DIST- JORHAT PIN 785010.
216:DIGANTA GOGOI
S/O LATE MANIRAM GOGOI R/O ROOP NAGAR
CHINAMORA PO- SADAR DIST- JORHAT PIN 785008.
217:DR. PRANITA DAS
D/O SAILEN DAS R/O VILL- KAHARPARA
PO-NITYANANDA PS- PATACHARKUCHI DIST- BORPETA.
218:RUPJYOTI GOGOI
S/O AMULYA GOGOI R/O C/O- MR. AMULYA GOGOI
VILL- JOYRAPARA PS- SIVSAGAR. DIST- SIVSAGAR (ASSAM) PIN- 785640.
219:DR. MONUJ KR. DOLEY
S/O MR. TARUN DOLEY
R/O BENGENAGARAH DHEMAJI-787058.
220:DR. LOHIT KATAKI
S/O MR. DULAL KATAKI R/O VILL- BHIMDANGA
Page No.# 20/34
KHELMATI P.S- BEHALI BISWANATH-784167.
221:SHOUROV DUTTA
S/O MR. DULAL DUTTA
R/O QTR NO 450/III/C BVFCL NAMRUP-786623.
222:PRAKSHIPTA BORUAH
S/O MR. BIBHUTI BHUSHON BORUAH R/O USHAPUR MORANHAT WARD
NO.1 MORAN TOWNDISTRICT-CHARAIDEO PINCODE-785670.
223:DR. BARNALI BORAH
D/O MR. KHAGEN CHANDRA BORAH R/O VILL NO 1
KARUNABARI LAKHIMPUR PIN-784160.
224:MINIKA ROGPHARPI
D/O LT. ALIASH RONGPHAR R/O HOUSING BOARD COLONEY
W/ NO 06 DIPHU-782460 KARBI ANGLONG.
225:BHADRESWAR GOGOI
S/O MR. KAMAL GOGOI R/O CHETIAGAON
PO KUNWARIPUKHURI JORHAT-785008.
226:BITUPAN SAIKIA
S/O MR. BIREN SAIKIA R/O BORPAK GAON
NUMALIGARGH GOLAGHAT-785615.
227:SUDIPTA SUMAN
S/O- ATUL TAMULI R/O- HOUSE NO- 18
AMULYANAGAR BATHGHULI PANJABARI GUWAHATI-781037
228:AJOY KUMAR DAS
S/O- GANESH CH. DAS R/O- KHATALPARA
HOWLY BARPETA-781316
229:SUBHAJIT MALLA BUJARBARUAH
S/O-LATE NARENDRA MALLA BUJARBARUAH
R/O VILLANFD P.O - CHANDKUCHI DIST- NALBARI PIN -781334
230:RAMESWAR BORO
S/O- GORESWAR BORO R/O- VILL- GAHEKHANDA
P.O- HOWLY DIST- BAKSA PIN-781316
231:DIBYA JYOTI BHARALI
S/O- LATE DHIRESWAR BHARALI R/O- HATICHUNGI VILLAGE NEAR DEO
NAMGHAR TITABAR ROAD (GARALI) PIN-785630 JORHAT ASSAM
232:BABUL GOGOI
S/O- LATENANI GOGOI R/O- KALIAPANICHANGMAIGAON
Page No.# 21/34
P.O- KALIAPANI P.S- TEOK PIN-785112 JORHAT ASSAM
233:BIMAN JYOTI PHUKAN
S/O- MAHENDRA NATH PHUKAN R/O- SONALI JAYANTI NAGAR
LANE 12 P.O- JORHAT PIN-785001 JORHAT ASSAM
234:PRANDEEP BONIA
S/O- TILESWAR BONIA R/O- DERKURIA GAON
P.O- PANICHOKUA PIN-785006 JORHAT ASSAM
235:JAYANTA BORA
S/O- PUNYESWAR BORA R/O- HOUSE NO-4 NIPCCD ROAD SURUJPUR
KHANAPARA GUWAHATI KAMRUP (M) ASSAM PIN-781022
236:KHIROD CH. BARO
S/O- LAKHI RAM BARO R/O- VILL NIZ MUGAL BECHA
P.O- MUDAIBARI PIN-784146 UDALGURI ASSAM
237:BIJU DEKA
S/O- LT KRISHNA KANTA DEKA R/O- VILLAGE AND P.O- BALA
PIN-781348 P.S AND DIST- NALBARI ASSAM
238:ARUP KR DAS
S/O- LATE GAJEN DAS R/O- VILLAGE AND P.O- MAROWA
PIN-781339 P.S AND DIST- NALBARI ASSAM
239:PRANJAL THAKURIA
S/O- BIREN CH. THAKURIA PANDU
SADILAPUR GUWAHATI-12 ASSAM
240:LABENDRA CH KALITA
S/O- LT SUREN CH. KALITSA R/O- PATARKUCHI
BASISTHA KAMRUP (M)-781029 ASSAM
241:PRATUL CH DEKA
S/O- CHANDI DEKA VILLAGE - MADHAPUR
PIN-781348 P.S- MUKALMUA DIST- NALBARI ASSAM
242:BISWANATH PATHAK
S/O- LT SATRAM PATHAK R/O- VILLAGE NIJNAMATI
TIHUPIN-781371 DIST- NALBARI ASSAM
243:MRINMOY JYOTI DUTTA
S/O- JIBON DUTTA R/O- VILLAGE RANGAIHABI GAON
P.O- CHALIHA PIN-785004 DIST- JORHAT ASSAM
244:BHASKAR J SAIKIA
S/O- DURGESWAR SAIKIA R/O- SADHANINAGAR
Page No.# 22/34
BAHOTIAGAON P.O- RRL JORHAT PIN-785006 DIST- JORHAT ASSAM
245:KAMAL BAHADUR LAMA
S/O- LATE NARA BAHADUR LAMA R/O- VILLAGE KUMOLIA NO-1
P.O- PANIBHARAL DIST- BISWANATH ASSAM
246:TILAK KALITA
S/O- NANDESWAR KALITA R/O- VILLAGE KHAS RANTHALI P.O-
CHENGAPATHAR PS- KALAIGAON PIN-784525 DIST- UDALGURI ASSAM
247:PRASANTA GOSWAMI
S/O- LATE BHUBNESWAR GOSWAMI R/O- VILLAGE TANGARKUR
P.O- PATACHARKUCHI PIN-781326 DIST- BARPETA ASSAM
248:DHRUBAJIT DUTTA
S/O- DR. GANESH CH. DUTTA R/O- BOIRAGIMATH
PIN-786001 DIST- DIBRUGARH ASSAM
249:HEMEN CHANGMAI
S/O- LATE BIRESWARCHANGMAI R/O- NO.2 SENCHOWA GAON
BORBHETA PIN-785013 DIST- JORHAT ASSAM
250:PANJAL DUTTA
S/O- LATE BIDYADUTTA R/O-ROMAI KORDOIBAM
PIN-786010 DIST- DIBRUGARH ASSAM
251:RAJESH BORAH
S/O- LATE DEWTI DUTTA R/O-RAJABAHAR GAON
PIN-785614 DERGAON DIST- GOLAGHAT ASSAM
252:AKHIL ROYCHOUDHURY
S/O- LATE TARINI CHARAN ROYCHOUDHURY
R/O-HOUSE NO.4 BYE LANE 2(B) GANDHIBASTI GUWAHATI-03 ASSAM
253:BIKRAM BORAH
S/O- LATE BABUL BORAH R/O-JOIRAPAR GAON
PIN-785640 P.S AND DIST- SIVSAGAR ASSAM
254:KARABI BORGOHAIN PHUKAN
W/O- LATE MOHESWAR BORGOHAIN P.O- KALUGAON
VILLL- HOOLAPARGAYANGAON DIST- SIVSAGAR PIN-785666
255:GAUTOM KONWAR
S/O- ROHIT KONWAR SILASAKULAHON GAON
P.O - SILASAKUDIST- SIVSAGAR ASSAM
256:BIJAY SAHU
S/O- LATE GOLAP CH. SAHU R/O-KONWARPUR GOHAIN GAON
Page No.# 23/34
P.O- KONWARPUR DIST- SIVSAGAR ASSAM
257:TORIT BHUYAN
S/O- NIRMAL BHUYAN R/O- VILLAGE AND P.O-METEKA
PIN-785697 P.S - JOYSAGAR DIST- SIVSAGAR ASSAM
258:MADHUJYA PRATIM BORAH
S/O- BIREN CHANDRA BORUAH R/O-VILL- POKAMURA BARUAH GAON
PIN-785004 P.O- POKAMURA P.S- PULIBOR DIST- JORHAT ASSAM
259:PULIN BORA
S/O- LATE MOHENDRA BORA CHARINGIA GAON MOUZA - SIMALUGURI
P.O AND P.S- BHOGAMUKH PIN-785682 DIST- JORHAT ASSAM
260:DHARMESWAR DOLEY
S/O MR. BETOLADOLEY R/O MAJOR CHAPORIGAON
P.O. BEJORCHIGA P.S- TEOK DIST.- JORHAT ASSAM PIN- 785112.
261:MADHUKAR BANIA
S/O LT. NABINBAINA R/O VILL-BICHENALA
PO-JAMTOLA DIST-KAMRUP (R ).
262:MD AINAL ALI
S/O ALI HUSSAIN VILL-SARIAHTOLI
PO-MILANPUR NALBARI-781337.
263:MAMANIKALITA
W/O SRI.DIPKAN BARMAN R/O VILL- BONGAON
PO- BANAGRAM NALBARI 781303.
264:DIPEN KR BORAH
S/O MR. KAMALA KANTA BORAH
R/O SURVEY GUWAHATI.
265:SWATI BISWAS
W/O PULAKABHA CHOUDHURY
R/O VILL AND P.O- ARUNACHAL CACHAR PIN-788025
266:PANKAJ HALOI
S/O LATE UPEN CH.HALOI
R/O VILL AND P.O.-BURINAGAR NALBARI PIN-781341.
267:PROSENJIT SINHA
S/O MARJIT SINHA R/O VILL. SRIDHARPUR
PO. SALCHAPRA DIST. CACHAR PIN 788801
268:DURLOVE SAIKIA
S/O LT. BOGAISAIKIA R/O VILL. GURJUGONIAGAON
Page No.# 24/34
P.O. PULIBAR DIST- JORHAT PIN- 785004.
269:JITAM KASHYAP
S/O RAJENKALITA R/O C/O-RAJEN KALITA
VILLAGE- NAPAM TEZPUR DIST-SONITPUR-784028.
270:CHATRAJITDEKA
S/O HARIKANTADEKA R/O C/O HARI KANTADEKA
VILLAGE- NAPAM TEZPUR DIST- SONITPUR-784028.
271:NAVA KUMAR BAISHYA
S/O DULALBAISHYA R/O C/O DULALBAISHYA
VILLAGE- MOROWA NALBARI-781348.
272:JURI DUTTA KHOUND
W/O MR. PRODIPKHOUND R/O VILL- BAGHJANKASH
PO- CHOWTANGBAHANA JORHAT PIN- 785010
273:MONIRAM BORA
S/O LATE THANU RAM BORA R/O VILL- BAHUABHETI
PO- KACHOMARI PIN- 782002 NAGAON.
274:RUPJYOTI BORA
S/O MR. DHARANI BORA VILL- BAHUABHETI
PO- KACHOMARI PIN- 782002 NAGAON
275:PRITAM SAIKIA
S/O LATE PULINCHSAIKIA R/O VILL-RANGAMATI
P.O. -BIHAGURI TEZPUR PIN-784153 SONITPUR.
276:SUJAN DAS
S/O MR.SUNIL DAS VIILL-KUJAB AKBARPUR FARM
PO-MANIKGANJ DIST- KARIMGANJ PIN-788712.
277:SUJIT DAS
SON OF SRI SUNIL KUMAR DAS R/O VILL-NAYAGRAM
PO-NAYAGRAM KARIMGANJ PIN-788709.
278:PRADIP HAZARIKA
S/O LATE HEMCHANDRA HAZARIKA
R/O GARUMURIA P.O- NORTH LAKHIMPUR ASSAM PIN-787032.
279:SUREN BORAH
S/O LT. KOANNATH BORAH R/O KARCHANGAON
P.O-AZAD NORTH LAKHIMPUR ASSAM PIN-787031
280:SARSWATI PRASAD RAOUT
W/O MR RAKESH KUMAR R/O SURAJLAXMI PATH
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NEARBOLIAGOHAINPUKHURI NA-ALI JORHAT-785001.
281:ADITYA MORANG
S/O AJIT MORANG R/O BORTIKAGAON
BONKUWAL KAMARGAON GOLAGHAT-785619
282:MRIGANKA SEKHAR SARMA
S/O BRAJENDRANATHSARMA R/O WARD NO 10 PHG ROAD
D R COLLEGE TINILAI P.O.GOLAGHAT DIST-GOLAGHAT PIN 785621.
283:MADHURJYA DUTTA
S/O ISWAR PRASAD DUTTA WARD NO 10 NEW AMOLAPATTY
SANKARBARUAH PATH P.O.-GOLAGHAT DISTRICT- GOLAGHAT PIN
785621.
284:BHOBEN BORUAH
S/O LATE AMAR BORUAH
R/O VILL. AND PO- KHUMTAI DISTGOLAGHAT (ASSAM) PIN 785619.
285:AJIT SARMA
S/O LATE AKONMANSARMA
R/O VILL-NOPOMUAKUMARGAON DIST- GOLAGHAT PIN 785625
286:NIROD KUMR SARMAH
S/O LT. PRAFULLA CH. DAS R/O VILLAGE- DAKHINCHUBURI
P.O- SIPAJHAR DISTRICT- DARRANG ASSAM PIN- 784145.
287:ANJALU BASUMATARY
S/O MR. NIRMALBASUMATARY R/O WARD NO. 3 KUKURMARI P.O AND
P.S- DHALIGAON DISTRICT- CHIRANG (BTR) ASSAM PIN- 783385.
288:HEIMANGSHU MEDHI
S/O MR. PRABINMEDHI R/O SANTINAGAR
PO AND PS -SONAPUR PIN- 782402 ASSAM.
289:BIMALJYOI DUTTA
S/O LT. BHUDEB DUTTA
R/O LICHUBARI COLONY JORHAT-785008
290:RENSING TISSO
S/O LT. JENSINGTISSO R/O HARSINGBERYGAON
DIPHU KARBI ANGLONG-782460
291:MANABJYOTI DUTTA
S/O LT. SARBANANDA DUTTA
R/O KAKOTIGAON JORHAT-785001.
292:PRODEEP KUMAR ROY
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S/O LT. SAILENDRA NARAYAN ROY R/O BAKHARAPARA
PART- 2 WARD NO. 23 BONGAIGAON-783380.
293:MRIDUL DAS
S/O SUNANDA DAS
R/O PATARKUCHI KHANAPARA 781022
294:THE VICE CHANCELLOR
ASSAM AGRICULTURAL UNIVERSITY JORHAT-13.
295:THE DIRECTOR OF EXTENSION EDUCATION
ASSAM AGRICULTURAL UNIVERSITY JORHAT-13.
296:THE REGISTRAR
ASSAM AGRICULTURAL UNIVERSITY JORHAT-13
For the Appellant(s) : Mr. Praveen Swaroop, Advocate.
(through video-conferencing)
: Mr. T. Mazumdar, Advocate.
For the Respondent(s) : Mr. K.N. Choudhury, Senior Advocate, assisted by Mr. D.J. Das,
Advocate for respondent Nos.1 to 294.
-B E F O R E -
HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY
17.12.2025 (Ashutosh Kumar, CJ)
We have heard Mr. P. Swaroop, learned Advocate for the appellants and Mr. K.N. Choudhury, learned Senior Advocate, assisted by Mr. D.J. Das, learned Advocate for the private respondent Nos.1 to 294.
2. The Director General of Indian Council of Agricultural Research (ICAR) and two others have preferred this appeal against the common judgment & order dated 27.07.2023 passed by the learned Single Judge in WP(C) No.3974/2022 and WP(C) No.3964/2022, whereby the order dated 02.05.2022 passed by the ICAR/appellants has been quashed with Page No.# 27/34
a direction to the appellants to release the salary and allowances to the writ petitioners/private respondents and continue to do so until the same is modified in accordance with law. The ICAR/ appellants have also challenged the order dated 29.01.2024 passed in Review Petition No.127/2023, whereby the order passed in the original writ petition has been affirmed.
3. Brief facts necessary for the disposal of this appeal are as follows.
Under the ICAR, an autonomous Organization under the Department of Agriculture Research & Education, Ministry of Agriculture and Farmers' Welfare, Krishi Vigyan Kendras (KVKs) are established under a Scheme called KVK Scheme, presently known as Strengthening of KVK Scheme. The KVKs act as a single window agricultural knowledge, Resource and Capacity Development Centre providing Agricultural Technology, Diagnostic and Farm Advisory Services to farmers and other stakeholders.
4. Each KVK is established under the administrative control of a Host Organization such as ICAR/Central Agricultural Universities/Central University/State Agricultural Universities/Deemed to be Universities/Public Sector Undertakings, other Educational Institutions and Non-Government Organizations. The ICAR provides financial assistance to KVKs under the salary, capital and general heads of the annual budget but the service conditions of the employees of KVK are to be regulated as per the relevant Rules, Regulations and Policies of the Host Organization, subject to the terms and conditions provided in the Memorandum of Understanding/ Agreement between the ICAR and the Host Page No.# 28/34
Organization. The recruitment of staff is done by the Host Organization for the sanctioned posts as per the educational qualifications provided by the Council.
So far as the financial liability of ICAR is concerned, the DA and HR Allowances are only admissible allowances for KVK staff of the Host Organization. Thus, KVK staff of such Host Organization would be entitled to DA and HR Allowances from ICAR fund at the admissible rates.
5. The writ petitioners/private respondents are principally the employees of the Assam Agricultural University, which is the Host Organization for the KVK associated with it. They were being granted some special allowances, like Non-Practicing Allowance; Special Duty Allowance; Special Compensatory Allowance; Travelling Allowance, etc., which were beyond the permissible allowances under the ICAR and for which the ICAR had been paying it.
6. A complaint was filed by the President of the Hindu Yubo Chatra Parishad, Assam alleging that such allowances were impermissible. On an enquiry, it was found that several crores of rupees had been illegally paid to the employees of the KVK under the Assam Agricultural University.
Thus, a decision was taken on 02.05.2022 under the signature of the Under Secretary, ICAR, suspending the payment of such impermissible allowances under the aegis of the Assam Agricultural University, Jorhat from the ICAR funds.
7. Such order was questioned by the writ petitioners/private respondents on the ground of it being arbitrary and violative of Article 14 of the Constitution of India inasmuch as the ICAR had been continuing Page No.# 29/34
with the payment of such allowances in case of employees of other KVKs coming under various Host Institutions, including the Government of Arunachal Pradesh, District Authorities of Papumpare, East Siang and Goalpara, Government of Sikkim as well as an NGO in Dima Hasao. The stoppage order was further questioned on it having been issued on a complaint made by a Body, which had nothing to do with the KVKs and that too without serving any prior notice either on the Assam Agricultural University, Jorhat or the beneficiaries of such allowances.
8. It was argued on behalf of the ICAR, defending the order that such allowances were only payable to employees of the KVKs, which were directly being operated by the ICAR and not in case of the KVKs which are the assets of the grantees like the Assam Agricultural University, Jorhat.
On Complaint from various quarters, cognizance was taken by the ICAR, whereafter such an order was passed.
9. The learned Single Judge, vide judgment dated 27.07.2023, found no material to cherry-pick KVK under the Assam Agricultural University, Jorhat for stopping the allowances when the same was being continued to be given to other KVKs. Under such circumstances, it was directed that such allowances be continued to be paid to the writ petitioners/private respondents.
10. A review petition was filed thereafter by the ICAR/appellants seeking recall of the afore-noted judgment dated 27.07.2023, referred to above, on the ground that the learned Single Judge had failed to consider a communication dated 25.07.2023 while delivering the Page No.# 30/34
impugned judgment. The communication dated 25.07.2023 is being extracted herein below for ready reference:-
"F.No.A.Extn.23/16/2021-AE-I(1) Dated the 25 th July, 2023
To, The Director, ICAR- Agricultural Technology Application Research Institute, Zone-VI, Kahikuchi, Azara, Assam-781017.
Sub: Stoppage of inadmissible Allowances being given to the Staff of the Krishi Vigyan Kendras (KVKs) under the jurisdiction of ATARI, Guwahati -reg..
Sir, The undersigned is to refer to the Council's letter of even number dated 2.05.2022 (copy enclosed) wherein it was directed that the payment of Non-Practicing Allowance, Special Duty Allowance, Special Compensatory Allowance in the KVKs under the aegis of AAU, Jorhat, be stopped with immediate effect.
In this regard, it is stated that the Finance Division, ICAR Headquarters has inspected many KVKs and presented its Report on 15.06.2023. Accordingly, Agricultural Extension Division collected the information from all the 11 ATARIs. From this report, it is evident that the ATARI, Guwahati is still paying the aforementioned allowances to the staff of Krishi Vigyan Kendras (other than ICAR/CAU/CU-KVKs).
Furthermore, on the issue of allowances, the Finance Division has directed the SMD that "it should be ensured that KVKs function as per MoU executed with Host Organizations and all payments to KVK staff should be regulated as per MoU conditions and scheme guidelines." Therefore, in view of the observations of the Finance Division, these allowances ought to be stopped at the earliest to prevent unauthorized flow of Government funds.
Thus, in accordance with the findings of the inspection report, contents of the book 'Krishi Vigyan Kendra-A guide for KVK Managers' and the clauses of the MoU/MoA signed with the host organizations, it is directed that the instructions of the letter of even number dated 02.05.2022 may be implemented for all the KVKs (other than ICAR/CAU/CU-KVKs) under ICAR- ATARI, Guwahati with immediate effect and a compliance report for the same be please provided to the Agricultural Extension Division.
This issues with the approval of the Competent Authority."
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11. In fact, the decision of stopping payment of such allowances was taken on 02.05.2022 only. The communication dated 02.05.2022 is also being extracted herein below for the sake of completeness:-
"F.No.A.Extn.23/16/2021-AE-I Dated the 2nd May, 2022
To The Director (Acting), ICAR- Agricultural Technology Application Research Institute, Zone-VI, CIFRI Campus, 4th Floor, Housefed Complex, Beltola, Assam-781006.
Sub: Payment of Non-Practicing Allowance, Special Duty Allowance, Special Compensatory Allowance, Travelling Allowance to the Staff of the Krishi Vigyan Kendras (KVKs) under Assam Agricultural University, Jorhat-reg.
Sir, Please refer to the Council's letter of even number dated 03.03.2022, forwarding therewith a copy of the letter of Sh. Balen Baishya, President of Hindu Yuba Chattra Parishad: Asom dated 24.01.2022, seeking your comments on the issue of payment f Non-Practicing Allowance, Special Duty Allowance, Special Compensatory Allowance, Travelling Allowance to the Staff of the Krishi Vigyan Kendras (KVKs) under Assam Agricultural University, Jorhat. A reminder dated 01.04.2022 was also sent in the matter. However, no comments have been received in the matter till date.
Subsequent to the above, a letter dated 26.03.2022 (copy enclosed) has also been received from Sh. Balen Baishya, President of Hindu Yuba Chattra Parishad: Asom, which has been considered by the Competent Authority in the Council and it has been decided to immediately stop the payment of Non-Practicing Allowance, Special Duty Allowance, Special Compensatory Allowance given to the KVKs under the aegis of AAU, Jorhat from ICAR's funds. However, the AAU, Jorhat may, act as per the Clause 7(iii) of the MoU regarding the payment of these allowances, if required, from its own funds.
It is therefore, directed that the payment of Non-Practicing Allowance, Special Duty Allowance, Special Compensatory Allowance in the KVKs under the aegis of AAU, Jorhat, be stopped with immediate effect, and an action taken report may please be sent to the SMD at the earliest.
This issues with the approval of the Competent Authority."
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12. The primary contention of the ICAR/ appellants herein is that such communication was though given to the counsel for the ICAR/appellants but the same could not be placed before the learned Single Judge. It was further argued on behalf of the appellants that the letter dated 25.07.2023 was issued based upon an inspection report by ICAR, Finance Division, which revealed widespread and unauthorized payments by multiple Host Organizations. It was contended that the ICARs fund were used for making such inadmissible allowances to the staff of KVKs without the approval or knowledge of ICAR, which uptill now had resulted in payment of several hundred crores unauthorizedly.
13. Countering such argument, Mr. Choudhury, learned Senior Advocate for the writ petitioners/ private respondents submitted that pursuant to the recommendations of the Central Pay Revision, which came into effect from 01.014.2016, the private respondents were given the option to either opt for the Pay Scale applicable to Assam Agricultural University, Jorhat or the one applicable in cases of employees coming under the ICAR. The respondents opted for the Pay Scale of Assam Agricultural University only, taking into account that they would be entitled to certain additional allowances, if they agreed to adopt the Pay Scale of Assam Agricultural University. However, what was argued was that only the KVK under Assam Agricultural University, Jorhat was subjected to such decision, whereas the employees of KVKs of other Host Organizations were being paid such allowances.
However, later, Mr. Choudhury, on finding out that such stoppage was implemented across all KVKs, limited his arguments to the Page No.# 33/34
entitlement of the writ petitioners/private respondents to be paid such allowances till 25.07.2023 as that was the date when there was a communication with regard to the decision taken on 02.05.2022.
14. Mr. P. Swaroop, learned Advocate for the ICAR/appellants, however, submitted that after the decision taken on 02.05.2022 stopping all such impermissible allowances to be paid out of ICAR funds, such allowances have not been paid to the writ petitioners/private respondents since then.
15. We do not wish to set any cut-off date for the reason that the decision to stop such allowances had been taken on 02.05.2022 and pursuant to that decision, the writ petitioners/private respondents were not paid their Special Allowances thereafter.
16. Whether the writ petitioners/private respondents should be paid the Special Allowances till 25.07.2023, would be in the realm of consideration before the relevant authorities and not by this Court as that would amount to directing the appellants to make payment of Special Allowances to the writ petitioners/private respondents, which has already been stopped.
17. We, therefore, allow this appeal and set aside the common judgment & order dated 27.07.2023 passed in WP(C) No.3974/2022 and WP(C) No.3964/2022 and the order 29.01.2024 passed in Review Petition No.127/2023, impugned in the present appeal, but give liberty to the writ petitioners/private respondents to approach the authorities for making such order of stoppage of Special Allowances with respect to them to be Page No.# 34/34
effective from 25.07.2023. Should such an application be made before the authorities, the same shall be disposed off in accordance with law, giving reasons which shall be communicated to the writ petitioners/ private respondents.
The appeal is allowed.
JUDGE CHIEF JUSTICE Comparing Assistant
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