Page No.# 1/3 vs The Union Of India And 4 Ors
2025 Latest Caselaw 9420 Gua

Gauhati High Court

Page No.# 1/3 vs The Union Of India And 4 Ors on 12 December, 2025

                                                              Page No.# 1/3

GAHC010282542023




                                                       undefined

                     THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : WP(C)/2344/2024



         PANKAJ KUMAR DAS AND ANR
         SON OF MADHU RAM DAS
          RESIDENT OF HOUSE NO.6
          1ST BYE LANE
          UDAYAN NAGAR
          PRAGATI NAGAR UDAYAN VIHAR
          P.S. NOONMATI
          DISTRICT- KAMRUP (METRO)
         ASSAM
          GUWAHATI- 781171

         2: SMTI. DIPTI HAZARIKA
         WIFE OF SRI PANKAJ KUMAR DAS
          RESIDENT OF HOUSE NO.6
          1ST BYE LANE
          UDAYAN NAGAR
          PRAGATI NAGAR UDAYAN VIHAR
          P.S. NOONMATI
          DISTRICT- KAMRUP (METRO)
         ASSAM
          GUWAHATI- 781171
         VERSUS

         THE UNION OF INDIA AND 4 ORS
         REPRESENTED BY THE SECRETARY
          MINISTRY OF HEALTH AND FAMILY WELFARE DEPARTMENT NEW DELHI-
         110001

         2:THE CHAIRMAN
         NATIONAL MEDICAL COMMISSION
          POCKET-14
          SECTOR 8
          DWARAKA PHASE-1
                                                                             Page No.# 2/3

            NEW DELHI- 110077

           3:THE STATE OF ASSAM
           REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
           OF ASSAM
           HEALTH AND FAMILY WELFARE DEPARTMENT
           DISPUR
           GUWAHATI-06

           4:THE DIRECTOR OF HEALTH AND FAMILY WELFARE DEPARTMENT
           ASSAM
           HENGRABARI
           GUWAHATI-36

            5:THE DIRECTOR
           INDIRA IVF FERTILITY CENTRE
            3RD FLOOR
            ACHYUT AND CHOUDHURY COMPLEX
            GS ROAD
            LACHIT NAGAR MAIN ROAD
            ULUBARI
            ASSAM
            GUWAHATI- 781007
            ------------
            Advocate for : MR. B K GOGOI
           Advocate for : DY.S.G.I. appearing for THE UNION OF INDIA AND 4 ORS



                                       BEFORE
           HONOURABLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR
              HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                        ORDER

12-12-2025 (Ashutosh Kumar,CJ)

Hearing concluded. Judgment reserved.

JUDGE CHIEF JUSTICE Page No.# 3/3

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