Dr Atul Bora vs The State Of Assam And 2 Ors
2025 Latest Caselaw 6853 Gua

Gauhati High Court

Dr Atul Bora vs The State Of Assam And 2 Ors on 29 August, 2025

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GAHC010055982025




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/1547/2025

            DR ATUL BORA
            SON OF LATE H. C. BORA, RESIDENT OF PRINCIPALS RESIDENCE, ASSAM
            ENGINEERING COLLEGE, JALUKBARI, GUWAHATI-781016, ASSAM.



            VERSUS

            THE STATE OF ASSAM AND 2 ORS
            REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY, HIGHER
            EDUCATION DEPARTMENT, GOVERNMENT OF ASSAM, DISPUR,
            GUWAHATI-781006, ASSAM.

            2:THE COMMISSIONER AND SECRETARY
             HIGHER EDUCATION DEPARTMENT
             GOVERNMENT OF ASSAM
             DISPUR
             GUWAHATI-781006
            ASSAM.

            3:DIRECTOR OF TECHNICAL EDUCATION
            ASSAM
             KAHILIPARA
             GUWAHATI-781006
            ASSAM

Advocate for the Petitioner   : MR. R BISWAS, MS. S NAZNEEN,MR D SARMA

Advocate for the Respondent : SC, HIGHER EDU,
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                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                     ORDER

29.08.2025 Heard Mr. R. Biswas, learned counsel for the petitioner and Mr. S. Das, learned Standing Counsel for the respondent, Higher Education Department.

Arguments concluded.

Judgment reserved.

JUDGE

Comparing Assistant