Page No.# 1/3 vs Narayan Konwar
2025 Latest Caselaw 6834 Gua

Gauhati High Court

Page No.# 1/3 vs Narayan Konwar on 29 August, 2025

                                                                   Page No.# 1/3

GAHC010182972025




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                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : Cont.Cas(C)/462/2025

         SMTI BHAROTI BARUAH AND 5 ORS
         W/O- ASHOK SARMAH, RESIDENT OF VILLAGE- BORDUBI, P.O.
         HOOGRIJAN, DISTRICT- TINSUKIA, ASSAM, PIN- 786601, ASSISTANT
         TEACHER OF ADARSHA HINDI L.P. SCHOOL, TINSUKIA

         2: RAMA SANKAR KOIRI
          SON OF LATE BHRIGUNATH KOIRI
          RESIDENT OF VILLAGE- PARBATIPUR NO. 10
          P.O. GABHARUBEHTI
          P.S. PHILLOBARI
          DISTRICT- TINSUKIA
         ASSAM
          PIN- 786160
         ASSISTANT TEACHER OF HAHKHETI BAGAGON ADARSHA L.P. SCHOOL
         TINSUKIA

         3: LAXMAN PRASAD
          SON OF SRI JHULAN PRASAD
          RESIDENT OF VILLAGE- DEVI PUKHURI
          P.O. TINSUKIA
          P.S. TINSUKIA
          PIN- 786125
          DISTRICT- TINSUKIA
         ASSAM
         ASSISTANT TEACHER OF GAKHIRBHETI L.P.SCHOOL
         TINSUKIA

         4: SMTI. SABITRI BAKTI
         WIFE OF RADHA KANTA BAKTI
          RESIDENT OF VILLAGE- SAPEKHATI
          HOLONGA MORA GAON
          P.O. UJANGURI
          P.S. SAPEKHATI
          PIN- 785692
                                                                          Page No.# 2/3

             DISTRICT- CHARAIDEU
             ASSAM
             ASSISTANT TEACHER OF CHATAIJAN L.P. SCHOOL
             TINSUKIA

            5: SMTI. KALPANA SONOWAL
            WIFE OF DEEPAK SONOWAL
             RESIDENT OF VILLAGE- NAHORONI
             P.O. BORHAT
             P.S. DOOMDUMA
             DISTRICT- TINSUKIA
            ASSAM
             PIN- 786150
            ASSISTANT TEACHER OF HAHKHATI L.P.SCHOOL
            TINSUKIA

            6: SMTI. BHAIRABI NEOG
            WIFE OF SRI BHAIRAB DAHUTIA
             RESIDENT OF VILLAGE- GELAPUKHURI
             P.O. TINISUKIA
             P.S. TINSUKIA
             PIN- 786125
             DISTRICT- TINSUKIA
            ASSAM
            ASSISTANT TEACHER OF G.R. BASIK L.P. SCHOOL
            TINSUKI

            VERSUS

            NARAYAN KONWAR, IAS
            SECRETARY TO THE GOVT. OF ASSAM, DEPARTMENT OF SCHOOL
            EDUCATION, DISPUR, GUWAHATI-06

Advocate for the Petitioner   : MR. N BORAH, S K LAHAN,MR M.J. BHARALI

Advocate for the Respondent : ,




                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN
                                   ORDER

29.08.2025

Heard Mr. S.K. Lahan, learned counsel for the petitioners.

Page No.# 3/3

2. This petition, under Section 12 of the Contempt of Courts Act read with Article 215 of the Constitution of India, is preferred by the petitioners for drawing up a contempt proceeding against the contemnor/respondent for willful and deliberate violation of the judgment and order dated 28.02.2025, passed in W.P.(C) No. 2862/2024.

3. Perused the petition as well as the documents placed on the record and also perused the judgment and order dated 28.02.2025, passed in W.P.(C) No. 2862/2024.

4. Let notice be issued to the respondent/contemnor, within a week from today, by registered post with A/D and also by usual process, returnable in 4 weeks.

5. List the same after 4 (four) weeks.

JUDGE

Comparing Assistant