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Page No.# 1/4 vs Dhananjoy Rai And 11 Ors
2025 Latest Caselaw 6831 Gua

Citation : 2025 Latest Caselaw 6831 Gua
Judgement Date : 29 August, 2025

Gauhati High Court

Page No.# 1/4 vs Dhananjoy Rai And 11 Ors on 29 August, 2025

Author: Parthivjyoti Saikia
Bench: Parthivjyoti Saikia
                                                                       Page No.# 1/4

GAHC010265152022




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : CRP(IO)/324/2022

         IKBAL HUSSAIN AND ANR
         S/O LT. ASHRAF ALI, R/O CHAKITUP, MOUZA-NIJ SAHAR, P.S.-NAGAON,
         P.O.-CHOTA HOIBOR, DIST-NAGAON (ASSAM)

         2: SHARIFA KHATUN
         W/O LT. ASHRAF ALI
          R/O CHAKITUP
          MOUZA-NIJ SAHAR
          P.S.-NAGAON
          P.O.-CHOTA HOIBOR
          DIST-NAGAON (ASSAM

         VERSUS

         DHANANJOY RAI AND 11 ORS
         S/O LT. RUP CHAND RAI, R/O CHAKITUP, MOUZA-NIJ SAHAR, P.S.-
         NAGAON, P.O.-CHOTA HOIBOR, DIST-NAGAON (ASSAM)

         2:SAMBHU BARMAN
          S/O LT. NARAYAN BARMAN
          R/O CHAKITUP
          MOUZA-NIJ SAHAR
          P.S.-NAGAON
          P.O.-CHOTA HOIBOR
          DIST-NAGAON (ASSAM)

         3:PURNA CHANDRA DEBNATH
          S/O RAJANAI KANTA DEBNATH
          R/O CHAKITUP
          MOUZA-NIJ SAHAR
          P.S.-NAGAON
          P.O.-CHOTA HOIBOR
          DIST-NAGAON (ASSAM)
                         Page No.# 2/4

4:KHAGEN RAI
 S/O LATE INDRA RAI
 R/O CHAKITUP
 MOUZA-NIJ SAHAR
 P.S.-NAGAON
 P.O.-CHOTA HOIBOR
 DIST-NAGAON (ASSAM)

5:HUSSAIN AHMED
 S/O MASHRAF ALI
 R/O CHAKITUP
 MOUZA-NIJ SAHAR
 P.S.-NAGAON
 P.O.-CHOTA HOIBOR
 DIST-NAGAON (ASSAM)

6:ABDUL HASSEN
 S/O UNKNOWN
 R/O CHAKITUP
 MOUZA-NIJ SAHAR
 P.S.-NAGAON
 P.O.-CHOTA HOIBOR
 DIST-NAGAON (ASSAM)

7:ABDUL JABBAR
 S/O LATE JAHIRUDDIN
 R/O CHAKITUP
 MOUZA-NIJ SAHAR
 P.S.-NAGAON
 P.O.-CHOTA HOIBOR
 DIST-NAGAON (ASSAM)

8:BAHARUL ISLAM
 S/O LT CHOUKAT ALI
 R/O CHAKITUP
 MOUZA-NIJ SAHAR
 P.S.-NAGAON
 P.O.-CHOTA HOIBOR
 DIST-NAGAON (ASSAM)

9:MASRAF ALI
 S/O LATE SALIM UDDIN
 R/O CHAKITUP
 MOUZA-NIJ SAHAR
 P.S.-NAGAON
 P.O.-CHOTA HOIBOR
 DIST-NAGAON (ASSAM)
                                                                         Page No.# 3/4

            10:MANIRUDDIN
             S/O LT. ISHAB ALI
             R/O CHAKITUP
             MOUZA-NIJ SAHAR
             P.S.-NAGAON
             P.O.-CHOTA HOIBOR
             DIST-NAGAON (ASSAM)

            11:AFAZUDDIN
             S/O LT. ISHAB ALI
             R/O CHAKITUP
             MOUZA-NIJ SAHAR
             P.S.-NAGAON
             P.O.-CHOTA HOIBOR
             DIST-NAGAON (ASSAM)

            12:MD. ABDUL SALAM
             S/O LATE RIAJ UDDIN
             R/O CHAKITUP
             MOUZA-NIJ SAHAR
             P.S.-NAGAON
             P.O.-CHOTA HOIBOR
             DIST-NAGAON (ASSAM

Advocate for the Petitioner   : MR. T BAIDYA, MR R HOQUE,MR. A CHETIA

Advocate for the Respondent : MR. D CHOUDHURY(R-5), MR. R K SARMA(R-5),MR T
CHAKRABORTY(R-5)




                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

Date : 29.08.2025

Mr. D. Choudhury, the learned counsel for the respondent No. 5 submits that the Title Suit No. 279/2021 had already been dismissed by the learned Munsiff No. 2, Nagaon, Assam and therefore, the present Revision Petition has lost its relevance.

2. Mr. Choudhury has submitted the photocopy of the judgment of the Page No.# 4/4

abovementioned case. This judgment shall form a part of the record.

3. In view of the above, this Revision Petition has become infructuous and stands disposed of accordingly.

JUDGE

Comparing Assistant

 
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