Page No.# 1/2 vs The State Of Assam
2025 Latest Caselaw 6446 Gua

Gauhati High Court

Page No.# 1/2 vs The State Of Assam on 28 August, 2025

                                                                               Page No.# 1/2

GAHC010182432012




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : Crl.Rev.P./244/2012

            MD. JIAUR RAHMAN @ KALA and ANR.
            S/O MD AKBAR ALI R/O DORONGI GAON, P.S. BHURAGAON, DIST.
            MORIGAON, ASSAM,

            2: MD TAIJUDDIN @ SARU
             S/O MD JALAUDDIN KALA R/O DORONGI GAON
             P.S. BHURAGAON
             DIST. MORIGAON
            ASSA

            VERSUS

            THE STATE OF ASSAM




Advocate for the Petitioner   : MR.M K HUSSAIN, MR.F K R AHMED

Advocate for the Respondent : PP, ASSAM,




                                   BEFORE
                     HONOURABLE MRS. JUSTICE SHAMIMA JAHAN

                                           ORDER

28.08.2025 Heard Mr. M. K. Hussain, learned counsel for the petitioner and Mr. R. J.

Baruah, learned Addl. P.P., Assam for the State.

Hearing is concluded.

Page No.# 2/2

Judgment reserved.

JUDGE

Comparing Assistant