Tarini Devi vs The Regional Manager
2025 Latest Caselaw 6439 Gua

Gauhati High Court

Tarini Devi vs The Regional Manager on 28 August, 2025

                                                                     Page No.# 1/2

GAHC010219992012




                                                              undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : MACApp./214/2012

            TARINI DEVI
            W/O LATE HARESWAR SARMA, VILL. PATACHARKUCHI, P.O.
            PATACHARKUCHI, DIST. BARPETA, ASSAM.



            VERSUS

            THE REGIONAL MANAGER,
            NATIONAL INSURANCE CO. LTD., BHANGARAGH, GUWAHATI-5, DIST.
            KAMRUP, ASSAM.

            2:THE REGIONAL MANAGER

             M/S NATIONAL INSURANCE CO. LTD. BHANGAGARH
             GUWAHATI-

Advocate for the Petitioner   : MR.S DAS,

Advocate for the Respondent : MR.B S GOSWAMI, MR.R GOSWAMI,MR.I ALAM,MR.D K DAS




                                   BEFORE
                       HONOURABLE MR. JUSTICE BUDI HABUNG

                                            ORDER

Date : 28.08.2025 Heard Mr. S. Das, learned counsel for the appellant and also heard Mr. R. Goswami, learned counsel for the respondent.

Page No.# 2/2

Hearing concluded.

Judgment reserved.

JUDGE

Comparing Assistant