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Sri Jiban Chandra Modak vs Sri Jayraj Das And 5 Ors
2025 Latest Caselaw 6429 Gua

Citation : 2025 Latest Caselaw 6429 Gua
Judgement Date : 28 August, 2025

Gauhati High Court

Sri Jiban Chandra Modak vs Sri Jayraj Das And 5 Ors on 28 August, 2025

                                                                    Page No.# 1/3

GAHC010106172019




                                                             undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : RSA/155/2019

         SRI JIBAN CHANDRA MODAK
         S/O- LATE SURESH CHANDRA MODAK, R/O- BILPAR, SILCHAR TOWN,
         BARAKPAR, P.O. AND P.S. SILCHAR- 788001, DIST.- CACHAR, ASSAM.



         VERSUS

         SRI JAYRAJ DAS AND 5 ORS.
         S/O- LATE JOYGOBINDA DAS, R/O- UTTAR KRISHNAPUR (MEHERPUR),
         PARGANA- BARAKPAR, P.S. SILCHAR- 788001, DIST.- CACHAR, ASSAM.

         2:SHRI AJIMUDDIN
          S/O- LATE ABDUL RASHID.

         3:SHRI FAKARUDDIN @ KUTI MIA
          S/O- LATE ABDUL RASHID.

         4:STRUCK OFF
         VIDE HONBLE COURTS ORDER DATED 23/01/2023 PASSED IN I.A.(C) NO.
         447/2021

         5:SHRI HASMAT ALI
          S/O- LATE ABDUL RASHID.

         6:SHRI IDOL MIA
          S/O- HARUN RASHID
         ALL ARE RESIDENTS OF VILL.- UTTAR KRISHNANAGAR PART-III
          P.S. SILCHAR
          P.O. MEDICAL COLLEGE
          GHUNGOOR
          SILCHAR- 788014
          DIST.- CACHAR
         ASSAM
                                                                           Page No.# 2/3


Advocate for the Petitioner   : MR D C CHAKRAVARTY, MS D.CHAKRABARTY,MR. D
CHAKRABARTY

Advocate for the Respondent : MR. S P CHOUDHURY (R1), MR DIFENSO M (R1)




             Linked Case : I.A.(Civil)/2676/2019

            SRI JIBAN CHANDRA MODAK
            S/O LATE SURESH CH. MODAK
            R/O BILPAR
            SILCHAR TOWN
            BARAKPAR
            P.O. SILCHAR
            P.S. SILCHAR 788001
            DIST. CACHAR
            ASSAM.


             VERSUS

            SRI JAYRAJ DAS AND 5 ORS.
            S/O LATE JOYGOBINDA DAS
            R/O UTTAR KRISHNAPUR
            (MEHERPUR)
            PARGANA BARAKPARA
            P.S. SILCHAR 788001
            DIST. CACHAR
            ASSAM.

            2:SHRI AJIMUDDIN
            S/O- LATE ABDUL RASHID.

            3:SHRI FAKARUDDIN @ KUTI MIA
            S/O- LATE ABDUL RASHID.

            4:SMT. SUNABAN BIBI
            D/O- LATE ABDUL RASHID.

            5:SHRI HASMAT ALI
            S/O- LATE ABDUL RASHID.

             6:SHRI IDOL MIA
                                                                      Page No.# 3/3

           S/O- HARUN RASHID
           ALL ARE RESIDENTS OF VILL.- UTTAR KRISHNANAGAR PART-III
           P.S. SILCHAR
           P.O. MEDICAL COLLEGE
           GHUNGOOR
           SILCHAR- 788014
           DIST.- CACHAR
           ASSAM.
           ------------
           Advocate for : MR D C CHAKRAVARTY
           Advocate for : appearing for SRI JAYRAJ DAS AND 5 ORS.



                                BEFORE
             HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                    ORDER

28.08.2025 Heard learned counsel Mr. D. C. Chakravarty for the appellant and learned counsel Mr. S. P. Choudhury for respondent No. 1. Reserved for judgment and order.

JUDGE

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