Citation : 2025 Latest Caselaw 6421 Gua
Judgement Date : 28 August, 2025
Page No.# 1/5
GAHC010147772021
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Crl.Pet./136/2022
MD. JIARUDDIN AHMED
S/O LATE AMIRUDDIN AHMED R/O BAZAR ROAD, MANGALDAI TOWN,
WARD NO. 3, P.O. AND P.S. MANGALDAI, DIST. DARRANG, ASSAM
VERSUS
THE STATE OF ASSAM AND ANR
REP. BY THE PP, ASSAM
2:AFSAR ALI
SON OF LATE BENGU SARKAR
R/O MANGALDAI TOWN
WARD NO. 2
NEAR DON BOSSCO SCHOOL
P.O. MANGALDAI
DIST. DARRANG
ASSAM-78412
Advocate for the Petitioner : MR. K SINGHA, MR S GAUTAM,MR K K S ROY,MRS. P
BARUAH
Advocate for the Respondent : PP, ASSAM, MR. B K SINGHA (R-2),MR. A DAS(R-2),MR. N
SHARMA (R-2)
Linked Case : Crl.Pet./134/2022
Page No.# 2/5
MD. JIARUDDIN AHMED
S/O LATE AMIRUDDIN AHMED
R/O BAZAR ROAD
MANGALDAI TOWN
WARD NO. 3
P.O. AND P.S. MANGALDAI
DIST. DARRANG
ASSAM
VERSUS
THE STATE OF ASSAM AND ANR
REP. BY THE PP
ASSAM
2:ON THE DEATH OF MEHTAB UDDIN AHMED
HIS LEGAL HEIRS
DIST. KAMRUP (M)
2.1:WAHIDA AHMED
W/O LATE MEHTAB UDDIN AHMED
2.2:ZEESHAN FAZID AHMED
S/O LATE MEHTAB UDDIN AHMED
2.3:NIAZ NAIM AHMED
S/O LATE MEHTAB UDDIN AHMED
2.4:MEHJABIN YASMIN AHMED
D/O LATE MEHTAB UDDIN AHMED
W/O NASTAGISNIAZ AHMED
ALL ARE RESIDENT OF HOUSE NO. 10
MOTHER TERESA PATH
OPP. HATIGAON POLICE STATION
HATIGAON
PO.- HATIGAON
DIST. KAMRUP (M)
ASSAM
PIN 781038.
------------
Advocate for : MR. K SINGHA
Advocate for : PP
ASSAM appearing for THE STATE OF ASSAM AND ANR
Page No.# 3/5
Linked Case : Crl.Pet./135/2022
MD. JIARUDDIN AHMED
S/O LATE AMIRUDDIN AHMED
R/O BAZAR ROAD
MANGALDAI TOWN
WARD NO. 3
P.O. AND P.S. MANGALDAI
DIST. DARRANG
ASSAM
VERSUS
THE STATE OF ASSAM AND ANR
REP. BY THE PP
ASSAM
2:ON THE DEATH OF MAHTAB UDDIN AHMED HIS LEGAL HEIRS
KAMRUP
2.1:WAHIDA AHMED
W/O LATE MEHTAB UDDIN AHMED
2.2:ZEESHAN FAZID AHMED
S/O LATE MEHTAB UDDIN AHMED
2.3:NIAZ NAIM AHMED
S/O LATE MEHTAB UDDIN AHMED
2.4:MEHJABIN YASMIN AHMED
D/O LATE MEHTABUDDIN AHMED
W/O NASTAGISNIAZ AHMED
ALL ARE RESIDENT OF HOUSE NO. 10
MOTHER TERESA PATH
OPP. HATIGAON POLICE STATION
HATIGAON
P.O.-HATIGAON. DIST. KAMRUP (M)
ASSAM
PIN -781038.
------------
Advocate for : MR. K SINGHA
Advocate for : PP
ASSAM appearing for THE STATE OF ASSAM AND ANR
Page No.# 4/5
Linked Case : Crl.Pet./133/2022
MD. JIARUDDIN AHMED
S/O LATE AMIRUDDIN AHMED
R/O BAZAR ROAD
MANGALDAI TOWN
WARD NO. 3
P.O. AND P.S. MANGALDAI
DIST. DARRANG
ASSAM
VERSUS
THE STATE OF ASSAM AND ANR
REP. BY THE PP
ASSAM
2:SRI KULEN HAZARIKA
S/O LATE BAPU RAM HAZARIKA
R/O VILL- BOTABARI
P.O. DALGAON
DIST. DARRANG
ASSAM-784116
------------
Advocate for : MR. K SINGHA
Advocate for : PP
ASSAM appearing for THE STATE OF ASSAM AND ANR
BEFORE
HONOURABLE MRS. JUSTICE SHAMIMA JAHAN
ORDER
Date : 28.08.2025
1. Heard Mr. K Singha, learned counsel for the petitioner. Also heard Mr. D.P Goswami, learned Additional Public Prosecutor for the State of Assam.
2. Mr. K Singha, learned counsel for the petitioner submits that the petitioner had expired and he has filed an affidavit to that effect Page No.# 5/5
annexing the death certificate of the petitioner. He further submits that in view of the same, the present case has become infructuous. However, he has prayed that he may be given some time to go into the law relating to the same and to place certain judgments on that.
3. Prayer is allowed.
4. List the matter on 01.09.2025.
JUDGE
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