Podugu Ramesh @ P. Ramesh vs Jugal Kumar Bora And Anr
2025 Latest Caselaw 6351 Gua

Gauhati High Court

Podugu Ramesh @ P. Ramesh vs Jugal Kumar Bora And Anr on 26 August, 2025

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GAHC010138462018




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : Cont.Cas(C)/281/2018

            PODUGU RAMESH @ P. RAMESH
            S/O- LATE P DANAIYA, PERMANENT R/O- VILL- SRI SAYAN STREET, P.O-
            SOMPETA, DIST- SRIKAKULAM, ANDHRA PRADESH, PIN- 532284,
            PRESENTLY R/O- VILL- SHANTIPUR LINE, P.O- BARGALAI, DIST-
            TINSUKIA, ASSAM, PIN- 786181



            VERSUS

            JUGAL KUMAR BORA AND ANR.
            THE GENERAL MANAGER, NORTH EASTERN COALFIELDS, COAL INDIA
            LIMITED, (A GOVT OF INDIA UNDERTAKING) MARGHERITA- 786181,
            ASSAM

            2:AUSTIN BILLY
            THE AREA MANAGER(P)
             NEC
             MARGHERITA- 786181
            ASSAM

            3:SAUNDARYA PRASAD DUTTA
            THE GENERAL MANAGER
            NORTH EASTERN COALFIELDS
            COAL INDIA LIMITED(A GOVT OF INDIA UNDERTAKING)
            MARGHERITA
            ASSAM-78618

Advocate for the Petitioner   : MR N N UPADHYAYA, MR. B B KAKATI,MR R DHAR

Advocate for the Respondent : MR. M Z AHMED (R1 & R2), MS. B DUTTA (R1 & R2),MR. A M
DUTTA (R1 & R2)
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                                 BEFORE
                HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                         ORDER

Date : 26.08.2025

The present contempt petition is filed alleging non compliance of order dated 19.02.2018 passed in WP(C) No.883/2017.

It is submitted by the learned counsel for the petitioner that already the State has preferred a review petition against the aforesaid judgment and order, which is registered as Review Pet No.113/2023.

List this matter along with the aforesaid Review Pet No.113/2023.

JUDGE

Comparing Assistant