Jaylal Sah @ Jaylal Gupta vs Jamuna Prasad Sahu And Anr
2025 Latest Caselaw 5875 Gua

Gauhati High Court

Jaylal Sah @ Jaylal Gupta vs Jamuna Prasad Sahu And Anr on 26 August, 2025

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                                        Page No.# 1/2

GAHC010186452025




                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : I.A.(Civil)/2741/2025

          JAYLAL SAH @ JAYLAL GUPTA
          S/O. LT. BILAT GUPTA, R/O. RUPALI NAGAR, P/O. AND P/S. JORHAT, DIST.
          JORHAT, ASSAM, PIN-785001.

          VERSUS

          JAMUNA PRASAD SAHU AND ANR.
          S/O. LT. RAM PRASAD SAHU, R/O. T.R. PHUKAN ROAD, P/O. AND P/S.
          JORHAT, DIST. JORHAT, ASSAM, PIN-785001

            2:RAJENDRA PRASAD SAHU
             S/O. LT. RAM JATAN SAHU
             R/O. T.R. PHUKAN ROAD
             P/O. AND P/S. JORHAT
             DIST. JORHAT
            ASSAM
             PIN-78500
Advocate for the Petitioner : V KHAKHALARY, MR. P MAHANTA,C SARMA,MS. P
SAHARIA
Advocate for the Respondent : ,

           Linked Case : RSA/136/2025
          JAYLAL SAH @ JAYLAL GUPTA
          S/O. LT. BILAT GUPTA
           R/O. RUPALI NAGAR
           P/O. AND P/S. JORHAT
           DIST. JORHAT
           ASSAM
           PIN-785001.


          VERSUS

          JAMUNA PRASAD SAHU AND ANR.
                                                                        Page No.# 2/2

            S/O. LT. RAM PRASAD SAHU
            R/O. T.R. PHUKAN ROAD
            P/O. AND P/S. JORHAT
            DIST. JORHAT
            ASSAM
            PIN-785001

            2:RAJENDRA PRASAD SAHU
            S/O. LT. RAM JATAN SAHU
             R/O. T.R. PHUKAN ROAD
             P/O. AND P/S. JORHAT
             DIST. JORHAT
            ASSAM
             PIN-785001
             ------------
            Advocate for : V KHAKHALARY
            Advocate for : appearing for JAMUNA PRASAD SAHU AND ANR.


                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                       ORDER

Date : 26.08.2025

Heard Ms. P. Saharia, the learned counsel appearing for the applicant.

2. Since the connected Regular Second Appeal No.136/2025 has been admitted for hearing, the judgment and decree dated 28.07.2025 passed in Title Appeal No.03/2025 pending in the court of the learned District Judge, Jorhat affirming the judgment and decree dated 21.08.2024 and 03.09.2024 passed in Misc.(J) Case No. 05/2025 accompanying Title Appeal No.03/2025 by the learned Civil Judge (Sr. Division) shall remain stayed.

3. With the aforesaid direction, the interlocutory application stands disposed of.

JUDGE

Comparing Assistant