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Page No.# 1/4 vs Gayatri Devi And 12 Ors
2025 Latest Caselaw 4763 Gua

Citation : 2025 Latest Caselaw 4763 Gua
Judgement Date : 21 August, 2025

Gauhati High Court

Page No.# 1/4 vs Gayatri Devi And 12 Ors on 21 August, 2025

Author: Devashis Baruah
Bench: Devashis Baruah
                                                            Page No.# 1/4

GAHC010210302014




                                                      2025:GAU-AS:11179

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : MC/746/2014

         LABANYA KUMAR DAS
         S/O LATE GUNESWAR DAS
         R/O VILL. RAIPUR
         MOUZA SARIHA
         IN THE DIST OF BARPETA
         PIN 781325
         ASSAM.


          VERSUS

         GAYATRI DEVI and 12 ORS.
         LEGAL HEIRS OF SATISH CH. SARMA
         S/O LATE SARBANANDA SARMA

         2:HEMEN SARMA

         S/O LT. SATISH CH. SARMA

         3:KABINDRA NATH SARMA
         S/O LT. SATISH CH. SARMA

         4:PRABIN SARMA
         S/O LT. SATISH CH. SARMA

         5:HAREKRISHNA SARMA
         S/O LATE SATISH CH. SARMA

          6:SMTI HEMANTI DEVI

         D/O LT. SATISH CH. SARMA
         W/O SRI DINESH CH. SARMA
         NO. 1 A TO 1 E ARE RESIDENTS OF AMBARIHATI
         TARUNRAM PHUKAN ROAD
                                                  Page No.# 2/4

BARPETA
PIN 781301
DIST. BARPETA
ASSAM. NO. 1 F IS A RESIDENT OF VILL. MADHOPUR
P.O. ARIKUCHI
DIST. BARPETA
PIN 781301
ASSAM.

7:RABIN SARMA

S/O LATE DEBEN SARMA

8:AMAR SARMA

S/O LATE DEBEN SARMA
R/O HOUSE NO. 2
COLLEGE ROAD
SHATIPUR
GUWAHATI 781009
ASSAM.

9:SMTI SATYABATI SARMA

W/O LT. NAGEN SARMA
R/O AMBARIHATI
NEAR TARUNRAM PHUKAN HALL
BARPETA
PIN 781301
ASSAM.

10:HITENDRA NATH SARMA

S/O LATE NAGEN SARMA
R/O HATIGAON
GUWAHATI 781006

11:ABANI SARMA

S/O LATE NAGEN SARMA
R/O AMBARIHATI
BARPETA
PIN 781301
ASSAM.

12:SMTI. DIPALI SARMA

D/O LT. MAHENDRA NATH SARMA
                                                                  Page No.# 3/4

          W/O SRI TARUN SARMA
          R/O VILL. PATACHARKUCHI
          BHALUKI PATH
          NEAR SHIV MANDIR
          PIN 781326
          BARPETA
          ASSAM.

          13:JOGENDRA NATH SARMA

         S/O LT. SURENDRA NATH SARMA
         R/O J.B. LAW COLLEGE CAMPUS. R.G. BARUAH ROAD
         CHANDMARI
         GUWAHATI 781003
         ASSAM.

          14:BALINDRA NATH SARMA

         S/O LT. SURENDRA NATH SARMA
         R/O HOUSE NO. 45
         NEW SARANIA
         HILL SIDE
         GANDHIBASTI
         BYE LANE NO. 1A
         GUWAHATI 781003
         ------------
            For the Applicant(s) : Mr. A. Dhar, Advocate

            For the Respondent(s)   : Mr. B.D. Deka, Advocate
                                      Mr. B.N. Sarma, Advocate
                                      Mr. N. Borah, Advocate




                               BEFORE
                HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                    ORDER

Date : 21.08.2025

In view of the judgment and order passed in RSA No. 80/2014, the present Misc. Case stands closed.

Page No.# 4/4

2. Interim order passed earlier stands vacated.

JUDGE

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