Page No.# 1/3 vs Nagendra Roy
2025 Latest Caselaw 4720 Gua

Gauhati High Court

Page No.# 1/3 vs Nagendra Roy on 20 August, 2025

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                                   Page No.# 1/3

GAHC010184112025




                                                           undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : CRP(IO)/346/2025

         HARENDRA DHAR AND ANR
         S/O MADHU RAM DHAR, VILL- BOR TANGLA, MOUZA- MAZIKUCHI, P.O
         AND P.S- TANGLA DISTRICT- UDALGURI (BTR)

         2: PURANJAN DHAR
          S/O HARENDRA DHAR
         VILL- BOR TANGLA
          MOUZA- MAZIKUCHI
          P.O AND P.S- TANGLA DISTRICT- UDALGURI (BTR

         VERSUS

         NAGENDRA ROY
         S/O LATE RAJ CHARAN ROY, R/O VILL BOR TANGLA, MOUZA-
         MAZIKUCHI, P.O AND P.S- TANGLA, DISTRICT- UDALGURI, BTR

         2:PRADIP ROY
          S/O NAGENDRA ROY
          R/O VILL BOR TANGLA
          MOUZA- MAZIKUCHI
          P.O AND P.S- TANGLA
          DISTRICT- UDALGURI
          BTR

         3:DIPANKAR ROY
          S/O NAGENDRA ROY
          R/O VILL BOR TANGLA
          MOUZA- MAZIKUCHI
          P.O AND P.S- TANGLA
          DISTRICT- UDALGURI
          BTR

         4:AJAY ROY
          S/O NAGENDRA ROY
                                                                    Page No.# 2/3

             R/O VILL BOR TANGLA
             MOUZA- MAZIKUCHI
             P.O AND P.S- TANGLA
             DISTRICT- UDALGURI
             BTR

            5:SANKAR ROY
             S/O NAGENDRA ROY
             R/O VILL BOR TANGLA
             MOUZA- MAZIKUCHI
             P.O AND P.S- TANGLA
             DISTRICT- UDALGURI
             BTR

            6:DEBATOSH ROY
             S/OABU CHARAN ROY
             R/O VILL BOR TANGLA
             MOUZA- MAZIKUCHI
             P.O AND P.S- TANGLA
             DISTRICT- UDALGURI
             BTR

            7:AJIT GUHA RAY
             S/O JATINDRA GUHA RAY
             R/O VILL BOR TANGLA
             MOUZA- MAZIKUCHI
             P.O AND P.S- TANGLA
             DISTRICT- UDALGURI
             BT

Advocate for the Petitioner   : MR. S SHARMA,

Advocate for the Respondent : MR S DAS (FOR CAVEATOR),




                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

Date : 20.08.2025

Heard Mr. S. Sharma, learned counsel for the petitioners.

Issue notice to the respondents.

Page No.# 3/3

The petitioners shall take steps for service of notice upon the respondents by registered post with A/D.

List after 4 (four) weeks.

Till returnable date, the Judgment dated 16.06.2025, passed by the learned Additional District Judge, Udalguri in Misc. Appeal No.02/2024 arising out of Misc. Appeal No.01/2024 and Misc. Appeal No.02/2024 shall remain stayed.

JUDGE

Comparing Assistant