Barpeta Zila Anususit Jati Parishad vs The State Of Assam And 6 Ors
2025 Latest Caselaw 4680 Gua

Gauhati High Court

Barpeta Zila Anususit Jati Parishad vs The State Of Assam And 6 Ors on 19 August, 2025

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GAHC010131552013




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                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/5344/2013

         BARPETA ZILA ANUSUSIT JATI PARISHAD
         REP. BY THE ASSISTANT SECRETARY, SRI SANJIT MEDHI VILL-
         GANAKKUCHI PATHAR P.O. GANAKKUCHI, P.S. BARPETA, DIST. BARPETA,
         ASSAM.



         VERSUS

         THE STATE OF ASSAM AND 6 ORS
         THE COMMISSIONER and SECRETARY TO THE GOVT. OF ASSAM,
         WELFARE OF PLAINS TRIBES and BACKWARD CLASSES DEPARTMENT,
         DISPUR, GUWAHATI-6.

         2:THE PRINCIPAL SECRETARY
         TO THE GOVT. OF ASSAM
          DEPARTMENT OF SOCIAL JUSTICE AND EMPOWERMENT
         ASSAM SECRETARIAT
          DISPUR
          GHY-6.

         3:THE DIRECTOR
          OF SOCIAL JUSTICE AND EMPOWERMENT
         ASSAM
          LAKHI MANDIR
          BELTOLA- 28.

         4:THE DISTRICT COMMISSIONER
          BARPETA
         DIST BARPETA
         ASSAM.

         5:THE SUB-DIVISIONAL OFFICER SADAR
          BARPETA
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             DIST. BARPETA
             ASSAM.

            6:THE SUB DIVISIONAL WELFARE OFFICER

             BARPETA
             DIST. BARPETA
             ASSAM.

            7:SRI PRASENJIT TALUKDAR
             S/O DHANI RAM TALUKDAR VILL- BISHNUPUR
             P.O. BHELLA
             P.S. BARPETA
             DIST. BARPETA
            ASSAM
             PIN- 781309.

            8:The Principal Secretary to the Government of Assam
             Department of Tribal Affairs (P)

            Assam Secretariat
            Dispur
            Guwahati- 781006

            9:THE DIRECTOR OF TRIBAL AFFAIRS (P)
            ASSAM
             RUKMININAGAR
             RUKMINI GAON
             GUWAHATI
            ASSAM
             PIN-78100

Advocate for the Petitioner   : MS.M GOSWAMI, MR.B DEORI,MR.S U AHMED,MR.M
SARANIA

Advocate for the Respondent : FOR CAVEATOR, MR R DHAR, SC, TRIABALS AFFAIRS (P),MR.
C. SARMA, SC, SOCIAL JUSTICE AND EMPOWERMENT,MR.J AHMED,MR.A M KHAN,MS.B
HAZARIKA(R-1 to 6),MR.P A AHMED,GA, ASSAM
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                                     BEFORE
                   HON'BLE MR. JUSTICE N. UNNI KRISHNAN NAIR
                                     ORDER

19/08/2025

Heard the parties at length.

Judgment reserved.

JUDGE

Comparing Assistant