Deepak Das vs Jagadish Prasad Brahma
2025 Latest Caselaw 4659 Gua

Gauhati High Court

Deepak Das vs Jagadish Prasad Brahma on 18 August, 2025

                                                                             Page No.# 1/2

GAHC010172682025




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Cont.Cas(C)/411/2025

            DEEPAK DAS
            S/O LATE DIGENDRA CHANDRA DAS, R/O VILL- SHYAMBARI, P.O.-
            NICHILAMARI, P.S.- TANGLA, DIST- UDALGURI, ASSAM, PIN-784522



            VERSUS

            JAGADISH PRASAD BRAHMA, AES AND ANR
            DIRECTOR OF EDUCATION, ASSAM, KOKRAJHAR, BTC, ASSAM, PIN-
            783370

            2:BHABEN DEURI
             DISTRICT ELEMENTARY EDUCATION OFFICER
             UDALGURI EDUCATION BLOCK
             DIST- UDALGURI
             BTC
            ASSAM
             PIN-78450

Advocate for the Petitioner   : MR. S N TAMULI, MS. A BEGUM,MS. P K ZANNAT

Advocate for the Respondent : ,




                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                             ORDER

18.08.2025 Heard Ms. A. Begum, learned counsel for the petitioner.

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This application under Section 12 of the Contempt of the Courts Act, 1971, read with Article 215 of the Constitution of India, is preferred by the petitioner for initiation of contempt proceeding against the contemnors, for willful disobedience and deliberate non- compliance of the judgment and order dated 21.03.2025, passed by this Court in WP(C) No. 6585/2023.

Perused the petition and the documents placed on record and also perused the order dated 21.03.2025, passed in WP(C) No. 6585/2023.

Let notice be issued to the respondents/contemnors, returnable in 4 (four) weeks.

Steps upon the respondents/contemnors be taken by a registered post with A/D and also by usual process, within a week from today.

List this matter on 24.09.2025.

JUDGE

Comparing Assistant